COURT ARCHIVE
Delhi High Court judgments
1,38,082 judgments · page 2,161 of 6,905
High Courts13 Oct 2022Disposed Of
Surinder Singh Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2022) 10 DEL CK 0071
High Courts13 Oct 2022Dismissed
PCIT, Delhi-7 Vs Ratnagiri Gas And Power Pvt. Ltd
Delhi High Court · (2022) 10 DEL CK 0070
Code Of Civil Procedure, 1908 — Section 100Income Tax Act, 1961 — Section 36(1)(iii)
High Courts13 Oct 2022Disposed Of
Santosh Trust & Anr. Vs National Medical Commission & Ors
Delhi High Court · (2022) 10 DEL CK 0062
Constitution Of India, 1950 — Article 226National Medical Commission Act, 2019 — Section 26(1)(a), 26(1)(b), 26(1)(c), 28(1), 28(1)(f), 28(2), 28(3), 28(5), 28(6), 29(b), 29(c)
High Courts13 Oct 2022Disposed Of
Sunil Kumar Vs Directorate General Sashastra Seema Bal And Ors
Delhi High Court · (2022) 10 DEL CK 0061
High Courts12 Oct 2022Disposed Of
Naman Madan Vs DCIT Central Circle 30 Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0821
Income Tax Act, 1961-Section 153C, 153C(1), 143(2), 132, 153AConstitution of India-Article 226
High Courts12 Oct 2022
Kiran Kumar Anand Vs Smt. Aakanksha Anand & Ors.
Delhi High Court · (2022) 10 DEL CK 0822
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 125Protection of Women from Domestic Violence Act, 2005-Sections 2(a), 2(q), 12, 20 (including sub-sections (1), (2), (4), (5) and (6)), 23, 29Constitution of India-Articles 14, 15, 21
High Courts12 Oct 2022Allowed
Sombir Vs Staff Selection Commission & Anr.
Delhi High Court · (2022) 10 DEL CK 0824
High Courts12 Oct 2022Dismissed
Kush Raj Bhatia Vs M/s DLF Power And Services Limited
Delhi High Court · (2022) 10 DEL CK 0847
Arbitration and Conciliation Act, 1996-Section 11, 2(1)(e), 20, 21Haryana Urban (Control of Rent and Eviction) Act, 1973Code of Civil Procedure, 1908-Sections 16 to 20
High Courts12 Oct 2022Dismissed
Mr. Rajesh Kathpal Vs M/s Thukral Steel Corporation
Delhi High Court · (2022) 10 DEL CK 0850
Constitution of India-Article 227CPC-Order V Rule 11, VIII Rule 12, Section 151
High Courts12 Oct 2022Disposed Of
Vijender Tanwar Vs Girwar (Now Deceased) Through LR & Anr.
Delhi High Court · (2022) 10 DEL CK 0851
Code of Civil Procedure, 1908-Order 1 Rule 10, Section 151
High Courts12 Oct 2022Dismissed
Vijay Mahajan Vs Parvesh Kumar Gupta
Delhi High Court · (2022) 10 DEL CK 0860
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rules 1 and 2Commercial Courts Act, 2015-Section 12-A, 12-A(1)
High Courts12 Oct 2022Dismissed
Nanoo Vs Vikas Sharma & Ors.
Delhi High Court · (2022) 10 DEL CK 0867
Constitution of India-Article 227Indian Succession Act, 1925-Section 214Administrator-General’s Act, 1913-Section 31, 32
High Courts12 Oct 2022Allowed
Ms Vag Educational Services Vs Aakash Educational Services Ltd
Delhi High Court · (2022) 10 DEL CK 0868
Arbitration and Conciliation Act, 1996-Section 31, 32, 32(2)(a), 32(3), 33, 34, 34(4)Constitution of India-Article 227
High Courts12 Oct 2022Allowed
Charan Singh & Anr. Vs Shri Phool Singh & Anr.
Delhi High Court · (2022) 10 DEL CK 0871
Constitution of India-Article 227
High Courts12 Oct 2022Dismissed
Mr. Rajesh Kathpal Vs M/s Shubh Steel
Delhi High Court · (2022) 10 DEL CK 0875
Constitution of India-Article 227Code of Civil Procedure, 1908-Order V Rule 11, VIII Rule 12, Section 151
High Courts12 Oct 2022Partly Allowed
Mr Vipin Garg & Anr. Vs Mr Rajesh Garg
Delhi High Court · (2022) 10 DEL CK 0877
Constitution of India-Article 227CPC-Order VIII Rule 1
High Courts12 Oct 2022Disposed Of
G P Chobey Vs M/S Ishwar Industries Ltd.
Delhi High Court · (2022) 10 DEL CK 0879
Contempt of Courts Act-Section 12Code of Civil Procedure, 1908-Section 35A
High Courts12 Oct 2022Dismissed
Dinesh Kumar @ Khali Vs State
Delhi High Court · (2022) 10 DEL CK 0880
Penal Code, 1860-Section 299, 302/34, 307, 34, 35, 38Arms Act, 1959-Section 25(1B)(a), 27(1), 25/27Indian Evidence Act-Section 32, 32(1)
High Courts12 Oct 2022Dismissed
Triumphant Institute Of Management Education Pvt. Ltd. Vs Times Coaching Centre
Delhi High Court · (2022) 10 DEL CK 0883
Trade Marks Act, 1999-Section 28, 29, 17, 17(2)(a)(ii), 28(1), 29(2), 21, 29(2)(b)CPC-Order 39 Rules 1 and 2, 39 Rule 4, 39 Rule 2A