High Courts13 Oct 2022Disposed Of
KKR India Finance Limited Vs Altico Capital India Limited & Ors.
Delhi High Court · (2022) 10 DEL CK 0993
CPC-Order 39 Rules 1 and 2, 39 Rule 4, VII Rule 11
COURT ARCHIVE
Delhi High Court judgments
1,38,082 judgments · page 2,160 of 6,905
High Courts13 Oct 2022Dismissed
Shahnawaz Vs The State Of NCT Delhi
Delhi High Court · (2022) 10 DEL CK 1013
Maharashtra Control of Organised Crime Act (MCOCA)-Sections 2(e), 3, 4, 18, 23(1)(a)Indian Penal Code-Sections 34, 306, 307, 308, 323, 324, 325, 326, 336, 365, 379, 384, 387, 482, 506, 209, 120B, 195AArms Act-Sections 25, 27, 54, 59
High Courts13 Oct 2022Disposed Of
Wockhardt Limited & Anr. Vs Union Of India & Anr.
Delhi High Court · (2022) 10 DEL CK 1004
Constitution of India-Articles 14, 19(1)(g)
High Courts13 Oct 2022Disposed Of
Santosh Trust & Anr. Vs National Medical Commission & Ors.
Delhi High Court · (2022) 10 DEL CK 1025
Constitution of India-Article 226National Medical Commission Act, 2019-Section 26(1)(a)(b), 26(1)(c), 28(1)(f), 28(1), 28(2), 28(3), 28(5), 28(6), 29(b), 29(c)Establishment of Medical College Regulations (Amendment) Act, 2010 (Part II)-Rule 8(3)(1)
High Courts13 Oct 2022Disposed Of
Rakhi Vs Staff Selection Commission & Ors.
Delhi High Court · (2022) 10 DEL CK 1057
High Courts13 Oct 2022Disposed Of
Ex ASI/GD Nikaji Sopan Raghunath Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1058
High Courts13 Oct 2022Disposed Of
Sunil Kumar Vs Directorate General Sashastra Seema Bal & Ors.
Delhi High Court · (2022) 10 DEL CK 1061
High Courts13 Oct 2022Dismissed
Vijay Malhan Vs Uoi & Ors.
Delhi High Court · (2022) 10 DEL CK 1072
Constitution of India-Article 226, 227, 309, 311(2), 320(3)Oriental Bank of Commerce, Officer Employees (Discipline & Appeal) Regulations, 1982-Regulation 4(1), 6, 7, 7(2), 20Maharashtra Civil Services (Discipline & Appeal) Rules, 1979-Rule 9(2)
High Courts13 Oct 2022Disposed Of
Sara Carriere Dubey Vs Ashish Dubey
Delhi High Court · (2022) 10 DEL CK 0176
High Courts13 Oct 2022Dismissed
Md. Ayub Vs M/S Tara International
Delhi High Court · (2022) 10 DEL CK 0175
Constitution Of India, 1950 — Article 226
High Courts13 Oct 2022Disposed Of
A Maitri Vs State Of Nct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0174
High Courts13 Oct 2022Disposed Of
Rakhi Vs Staff Selection Commission & Ors.
Delhi High Court · (2022) 10 DEL CK 0173
High Courts13 Oct 2022Disposed Of
EX ASI/GD Nikaji Sopan Raghunath Vs Union Of India And Ors.
Delhi High Court · (2022) 10 DEL CK 0172
High Courts13 Oct 2022Dismissed
Kishore Kumar Vs Estate Officer, Directorate Of Estates And Anr
Delhi High Court · (2022) 10 DEL CK 0171
Constitution Of India, 1950 — Article 14, 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 8
High Courts13 Oct 2022
Amiteshwar Singh Vs Kamal Nain & Anr
Delhi High Court · (2022) 10 DEL CK 0170
Code Of Civil Procedure, 1908 — Order 7 Rule 11Benami Transaction (Prohibition) Act, 1988 — Section 4, 4(1), 4(3), 4(3)(a)
High Courts13 Oct 2022Disposed Of
Raghubir Singh Vs Satwant Kaur & Anr
Delhi High Court · (2022) 10 DEL CK 0169
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 16 Rule 2
High Courts13 Oct 2022Disposed Of
Wockhardt Limited And Anr Vs Union Of India And Anr
Delhi High Court · (2022) 10 DEL CK 0168
Constitution Of India, 1950 — Article 14, 19(1)(g)
High Courts13 Oct 2022Dismissed
Harish Tiwari Vs State
Delhi High Court · (2022) 10 DEL CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 341, 384, 389, 469, 506Maharashtra Control of Organised Crime Act, 1999 — Section 3, 4
High Courts13 Oct 2022Allowed
Vishal @ Goldi Vs Sanjay Kumar
Delhi High Court · (2022) 10 DEL CK 0084
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts13 Oct 2022Disposed Of
Neha Verma Vs Union Public Service Commission And Ors
Delhi High Court · (2022) 10 DEL CK 0083