COURT ARCHIVE

Delhi High Court judgments

1,38,065 judgments · page 2,158 of 6,904

High Courts14 Oct 2022Allowed

Uma Hada Vs Sunil Gupta

Delhi High Court · (2022) 10 DEL CK 0132

Code Of Civil Procedure, 1908 — Order 37, Order 39 Rule 2A, Order 12 Rule 6Transfer of Property Act, 1882 — Section 106, 111(a), 111(1)(g)Evidence Act, 1872 — Section 57, 114

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High Courts14 Oct 2022Dismissed

Sube Singh Vs Govt Of Nct Of Delhi

Delhi High Court · (2022) 10 DEL CK 0131

Constitution Of India, 1950 — Article 14, 226

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High Courts14 Oct 2022Allowed

Dr. Sarbesh Bhattacharjee Vs State Nct Of Delhi

Delhi High Court · (2022) 10 DEL CK 0097

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(b), 13(2)

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High Courts14 Oct 2022Disposed Of

M/S AGL Logistics Private Limited Vs Commissioner Of Income Tax (NFAC), Delhi And Anr

Delhi High Court · (2022) 10 DEL CK 0086

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High Courts14 Oct 2022

Deputy Commissioner Of Police & Anr Vs Neelam Rani & Ors.

Delhi High Court · (2022) 10 DEL CK 0081

Code Of Civil Procedure, 1908 — Section 96(2), 104, Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts14 Oct 2022Dismissed

Delhi Public School Dwarka Vs Sarika Prasad And Others

Delhi High Court · (2022) 10 DEL CK 0080

Delhi School Education Rules, 1973 — Rule 116, 118Indian Penal Code, 1860 — Section 294, 341, 354, 354(3A), 354(D), 506, 509Delhi School Education Act, 1973 — Section 8, 8(2), 8(3), 8(4), 8(5), 9

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High Courts14 Oct 2022Disposed Of

Municipal Corporation Of Delhi Vs Deputy Labour Commisioner & Ors.

Delhi High Court · (2022) 10 DEL CK 0079

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts14 Oct 2022Dismissed

Sanjeev Kapoor Vs Ntpc Ltd. & Anr.

Delhi High Court · (2022) 10 DEL CK 0069

Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(p)

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High Courts14 Oct 2022Disposed Of

M/S M. Sons Gems N Jjewellery Private Limited & Ors Vs Reserve Bank Of India & Ors

Delhi High Court · (2022) 10 DEL CK 0068

Constitution Of India, 1950 — Article 14, 19, 21, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 3, 4, 4(2), 9, 10, 12, 13(2), 13(4), 14, 17, 17(1), 17(3), 18, 32, 34, 38(1)Reserve Bank of India Act, 1934 — Section 3

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High Courts14 Oct 2022Dismissed

Briskworld Ventures Private Limited Vs Central Warehousing Corporation And Anr

Delhi High Court · (2022) 10 DEL CK 0067

Constitution Of India, 1950 — Article 226

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High Courts14 Oct 2022

Kinri Dhir Vs Veer Singh

Delhi High Court · (2022) 10 DEL CK 0066

Indian Penal Code, 1860 — Section 379Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 81

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High Courts14 Oct 2022

S K Sharma Vs Mahika Sharma & Anr

Delhi High Court · (2022) 10 DEL CK 0065

Code Of Criminal Procedure, 1973 — Section 125, 397Hindu Adoptions and Maintenance Act, 1956 — Section 3(b), 20, 20(3)

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High Courts14 Oct 2022Disposed Of

Vipin Kumar Tyagi Vs Kendriya Vidyalaya Sangathan & Ors.

Delhi High Court · (2022) 10 DEL CK 0064

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High Courts14 Oct 2022Disposed Of

Manish Kumar Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 0063

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High Courts14 Oct 2022

Diamond Entertainment Technologies Pvt. Ltd. Vs Religare Finvest Limited

Delhi High Court · (2022) 10 DEL CK 0060

Arbitration And Conciliation Act, 1996 — Section 2(1)(f), 9, 11, 11(6), 12(1), 12(5), 34, 34(3), 35, 37Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 14, 17

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High Courts13 Oct 2022Dismissed