High Courts14 Oct 2022Dismissed
Sanjeev Kapoor Vs NTPC Ltd. & Anr.
Delhi High Court · (2022) 10 DEL CK 0908
Industrial Disputes Act, 1947-Section 2(p)Constitution of India-Article 226
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Delhi High Court judgments
1,38,065 judgments · page 2,157 of 6,904
High Courts14 Oct 2022Dismissed
Pawan Kumar & Ors. Vs Divisional Commissioner Department Of Revenue Govt Of Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 0957
Maintenance and Care of Senior Citizens and Parents Act, 2007-Section 5 read with Section 2(F), 8, 32, 27, 3Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(4), 22, 22(3), 22(3)(iv)Delhi Maintenance and Welfare of Parents and Senior Citizens Rules (Amendment Rules 2016)
High Courts14 Oct 2022Disposed Of
M/S AGL Logistics Private Limited Vs Commissioner Of Income Tax (NFAC), Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0969
High Courts14 Oct 2022Disposed Of
Tabish Khan & Ors. Vs State of NCT Delhi
Delhi High Court · (2022) 10 DEL CK 0996
Cr.P.C.-Section 482, 173, 161IPC-Section 498A, 406, 34
High Courts14 Oct 2022Dismissed
Johney Reberio Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0999
Prevention of Sexual Harassment at Workplace Act, 2013-Section 11(3)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Rules, 2013-Rule 7(6)Constitution of India-Article 226, 14, 19, 21
High Courts14 Oct 2022Disposed Of
M/s. Nagel Special Machines Pvt. Ltd. Vs The Director General Foreign Trade & Ors.
Delhi High Court · (2022) 10 DEL CK 1010
High Courts14 Oct 2022Dismissed
Central Bureau Of Investigation Vs Abhishek Verma & Anr.
Delhi High Court · (2022) 10 DEL CK 1017
Officials Secrets Act
High Courts14 Oct 2022Dismissed
Rajesh Kumar Vs CBI
Delhi High Court · (2022) 10 DEL CK 1018
IPC-Section 120 B, 420PC Act-Section 13 (1) (ii)
High Courts14 Oct 2022Disposed Of
M/s M. Sons Gems N Jjewellery Private Limited & Ors. Vs Reserve Bank Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1021
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Chapter II, Chapter III, Section 4, 4(2), 9, 12, 13(2), 13(4), 17, 17(1), 17(3), 18, 32, 34, 38(1)Constitution of India-Article 14, 19, 21, 226Reserve Bank of India Act, 1934-Section 3
High Courts14 Oct 2022Dismissed
Briskworld Ventures Private Limited Vs Central Warehousing Corporation & Anr.
Delhi High Court · (2022) 10 DEL CK 1027
Constitution of India-Article 226
High Courts14 Oct 2022Disposed Of
Manish Kumar Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1059
High Courts14 Oct 2022Dismissed
Harshidhi Security Services Vs Delhi Development Authority (DDA)
Delhi High Court · (2022) 10 DEL CK 1071
Constitution of India-Article 226, 14, 12Indian Partnership Act, 1932Private Security Agencies Regulation Act (PSARA), 2005
High Courts14 Oct 2022Disposed Of
M/S Young Men S Tennis Club Vs NDMC
Delhi High Court · (2022) 10 DEL CK 0167
Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 9Code Of Civil Procedure, 1908 — Section 151
High Courts14 Oct 2022Disposed Of
Tabish Khan & Ors Vs State Of NCT Delhi
Delhi High Court · (2022) 10 DEL CK 0166
Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 161, 173, 482
High Courts14 Oct 2022Disposed Of
M/S SPSS Mediline Through Its Partner Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0165
High Courts14 Oct 2022Allowed
Seal For Life Industries Us Llc Vs Registrar Of Trade Marks
Delhi High Court · (2022) 10 DEL CK 0164
Trade Marks Act, 1999 — Section 7, 9, 9(1)(b), 11, 13, 91
High Courts14 Oct 2022Dismissed
Johney Reberio Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0136
Constitution Of India, 1950 — Article 14, 19, 21, 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Rules, 2013 — Rule 7(6)Sexual Harassment of Women at Work Place (Prevention, Prohibition and Redressal) Act, 2013 — Section 11(3)
High Courts14 Oct 2022Disposed Of
M/S Radiant Hotels Private Ltd Vs Uday Pilani
Delhi High Court · (2022) 10 DEL CK 0135
Constitution Of India, 1950 — Article 227
High Courts14 Oct 2022Allowed
Sushma Anand Vs Hemant Anand
Delhi High Court · (2022) 10 DEL CK 0134
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts14 Oct 2022Allowed
Adlec Power Pvt. Ltd. Vs Apex Homes Pvt. Ltd. & Ors
Delhi High Court · (2022) 10 DEL CK 0133
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 10