High Courts17 Oct 2022Dismissed
Delhi Transport Corporation Vs Kalu Prasad
Delhi High Court · (2022) 10 DEL CK 0128
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(rr), 10, 33(2)(b)
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Delhi High Court judgments
1,38,016 judgments · page 2,155 of 6,901
High Courts17 Oct 2022Dismissed
Commissioner Of Income Tax Vs Daikin Shri Ram Aircon Pvt Ltd
Delhi High Court · (2022) 10 DEL CK 0127
Income Tax Act, 1961 — Section 32, 32(1), 32(1)(i), 32(1)(ii), 260A
High Courts17 Oct 2022Disposed Of
National Insurance Company Ltd. Vs Rani & Ors.
Delhi High Court · (2022) 10 DEL CK 0126
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 149(2)
High Courts17 Oct 2022Disposed Of
Kesri Singh Choudhary & Anr. Vs Authority Under The Delhi Shops And Establishment Act, 1954 & Anr.
Delhi High Court · (2022) 10 DEL CK 0125
High Courts17 Oct 2022Dismissed
Dayawati & Ors Vs Govt Of Nct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0124
Constitution Of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4
High Courts17 Oct 2022Disposed Of
Surender Singh Sethi Vs M/S Amrit Seair Express Pvt. Ltd. & Ors.
Delhi High Court · (2022) 10 DEL CK 0123
Constitution Of India, 1950 — Article 227
High Courts17 Oct 2022Allowed
Joginder Sansanwal Vs Sohan & Ors
Delhi High Court · (2022) 10 DEL CK 0122
Code Of Civil Procedure, 1908 — Section 2(2), 96, Order 7 Rule 11, Order 6 Rule 17
High Courts17 Oct 2022Disposed Of
Preeti Aliawadi @ Preeti Gupta Vs Shambhu Nath
Delhi High Court · (2022) 10 DEL CK 0121
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 7, Order 7 Rule 11
High Courts17 Oct 2022Allowed
Emaar MGF Land Ltd & Anr Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0120
High Courts17 Oct 2022Disposed Of
Rajesh Khanna & Anr Vs Raghubir Singh Arora And Anr
Delhi High Court · (2022) 10 DEL CK 0119
Constitution Of India, 1950 — Article 227
High Courts17 Oct 2022Disposed Of
Ravina Malik Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0118
High Courts17 Oct 2022Disposed Of
Praveen Kumar, EX CPL 783419-H Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0117
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts17 Oct 2022Disposed Of
Md. Riyaz Alam Ansari (Shaurya Chakra) And Ors Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0116
High Courts17 Oct 2022Allowed
Catchy Prop-Build Private Limited Vs Assistant Commissioner Of Income Tax And Ors
Delhi High Court · (2022) 10 DEL CK 0115
Income Tax Rules, 1962 — Rule 11U, 11UAIncome Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts17 Oct 2022Dismissed
Vedansh Pandey & Anr Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0096
Advocates Act, 1961 — Section 49(1)(d)
High Courts17 Oct 2022Disposed Of
Rakesh Chopra Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0095
High Courts17 Oct 2022Dismissed
Mehendiram Foods Products Private Limited Vs Government Of Nct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0094
Constitution Of India, 1950 — Article 14, 226
High Courts17 Oct 2022Disposed Of
Mohit Tyagi Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0093
High Courts17 Oct 2022
Manika Batra Vs Table Tennis Federation Of India Through The President & Ors.
Delhi High Court · (2022) 10 DEL CK 0078
High Courts17 Oct 2022Dismissed
Amit Vats And Anr Vs Ajay Jain
Delhi High Court · (2022) 10 DEL CK 0077
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d)