High Courts17 Oct 2022Disposed Of
Kesri Singh Choudhary & Anr. Vs Authority Under The Delhi Shops And Establishment Act, 1954 & Anr.
Delhi High Court · (2022) 10 DEL CK 0924
Delhi Shops & Establishment Act, 1954
COURT ARCHIVE
Delhi High Court judgments
1,38,000 judgments · page 2,154 of 6,900
High Courts17 Oct 2022Allowed
Bry-Air Prokon SAGL & Ors. Vs Union Of India & Anr.
Delhi High Court · (2022) 10 DEL CK 0945
Patents Act, 1970-Section 11B, 12, 14, 15 to 19, 20, 21, 21(1), 25(4), 28, 48, 51, 53(2), 54, 57, 60, 60(1), 61, 63, 66, 69(3), 78, 80, 84(1) to 84(5), 85, 88, 91, 92, 94, 117A, 142(4)Patent Rules, 2003-Rule 6(5), 20, 20(3), 20(4), clause (i) of sub-rule (4) of Rule 20, sub-rule (6) of Rule 20, 21, 22, 24(B), sub-rules (1), (5) and (6) of Rule 24(B), 24C, sub-rules (10) and (11) of Rule 24C, 55, sub-rule (4) of Rule 55, 80, sub-rule (1A) of Rule 80, 129, 130, sub-rules (1) and (2) of Rule 130, 138Constitution of India-Articles 226 and 227
High Courts17 Oct 2022Disposed Of
M/S Moon Enterprises Vs Commissioner Of Trade Taxes & Ors.
Delhi High Court · (2022) 10 DEL CK 0966
Delhi Value Added Tax Act, 2004-Section 74A(2), 42
High Courts17 Oct 2022Disposed Of
MUFG Bank, Ltd. Vs Assistant Commissioner Of Income Tax, Circle 2(2)(1), International Taxation, Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 0972
Income Tax Act, 1961-Section 244A(1), 244(1A), 153(5)Constitution of India-Articles 265, 300A
High Courts17 Oct 2022
Ms Manika Batra Vs Table Tennis Federation Of India Through The President & Ors.
Delhi High Court · (2022) 10 DEL CK 0983
National Sports Code, 2011
High Courts17 Oct 2022Dismissed
Dr Jitarani Udgata Vs Union Of India & Anr.
Delhi High Court · (2022) 10 DEL CK 0990
Constitution of India, 1950-Article 12, 226, 14, 32, 311, Part III, Chapter IIICompanies Act, 1956-Section 25General Clauses Act, 1897
High Courts17 Oct 2022Allowed
Sh Surender Kumar Vs North Delhi Municipal Corporation
Delhi High Court · (2022) 10 DEL CK 0992
Industrial Disputes Act, 1947-Section 17BIndustrial Disputes (Amendment) Act, 1982Constitution of India-Article 226, 136
High Courts17 Oct 2022Dismissed
Mehendiram Foods Products Private Limited Vs Government Of NCT Of Delhi
Delhi High Court · (2022) 10 DEL CK 0994
Constitution of India-Article 226, 14
High Courts17 Oct 2022Dismissed
Vedansh Pandey & Anr. Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0995
Rules of Legal Education - 2008The Advocates Act, 1961-Section 49(1)(d)RTI Act
High Courts17 Oct 2022Disposed Of
Md. Riyaz Alam Ansari (Shaurya Chakra) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0997
CRPF Recruitment Rules of 2010
High Courts17 Oct 2022Allowed
Ravina Malik Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0998
High Courts17 Oct 2022Disposed Of
Praveen Kumar Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1000
Central Civil Services (Pension) Rules, 1972-Rule 37
High Courts17 Oct 2022Disposed Of
Sabiya Parveen Vs State
Delhi High Court · (2022) 10 DEL CK 1005
IPC-Section 388, 323, 342, 427, 120B, 34, 451, 188, 506, 268Cr.P.C.-Section 41A, 173
High Courts17 Oct 2022Disposed Of
Mr. Padam Sain Tyagi Vs M/s Antriksh Engicon Pvt. Ltd & Ors.
Delhi High Court · (2022) 10 DEL CK 0639
The Real Estate Regulation and Development Act, 2016-Section 31, 71, 71(3), 72, 12, 14, 18, 18(1), 19, 19(4)Indian Contract Act-Section 74
High Courts17 Oct 2022
MUFG Bank, Ltd. Vs Assistant Commissioner Of Income Tax, Circle 2(2)(1), International Taxation, Delhi And Ors.
Delhi High Court · (2022) 10 DEL CK 0155
Constitution Of India, 1950 — Article 265, 300AIncome Tax Act, 1961 — Section 153(5), 244A(1), 244A(1A)
High Courts17 Oct 2022Dismissed
Hemraj @ Bhindi Vs State
Delhi High Court · (2022) 10 DEL CK 0130
Indian Penal Code, 1860 — Section 300, 302, 307, 394, 397Arms Act; 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Oct 2022Disposed Of
Surya Sharma & Ors Vs Anil Kumar Sharma & Ors (Shriram General Insurance Co Ltd)
Delhi High Court · (2022) 10 DEL CK 0129
Income Tax Act, 1961 — Section 192(1), 201(1A)
High Courts17 Oct 2022Dismissed
Delhi Transport Corporation Vs Kalu Prasad
Delhi High Court · (2022) 10 DEL CK 0128
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(rr), 10, 33(2)(b)
High Courts17 Oct 2022Dismissed
Commissioner Of Income Tax Vs Daikin Shri Ram Aircon Pvt Ltd
Delhi High Court · (2022) 10 DEL CK 0127
Income Tax Act, 1961 — Section 32, 32(1), 32(1)(i), 32(1)(ii), 260A
High Courts17 Oct 2022Disposed Of
National Insurance Company Ltd. Vs Rani & Ors.
Delhi High Court · (2022) 10 DEL CK 0126
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 149(2)