High Courts18 Oct 2022
Priyanka Kumari Vs Staff Selection Commission
Delhi High Court · (2022) 10 DEL CK 0106
COURT ARCHIVE
Delhi High Court judgments
1,37,999 judgments · page 2,153 of 6,900
High Courts18 Oct 2022Dismissed
Nitesh Yadav Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0105
High Courts18 Oct 2022Dismissed
Akshat Kedia Vs M/S Mlk Retail Private Limited
Delhi High Court · (2022) 10 DEL CK 0104
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 10
High Courts18 Oct 2022Dismissed
Pr. Commissioner Of Income Tax -Central-1 Vs Gautam Bhalla
Delhi High Court · (2022) 10 DEL CK 0103
Income Tax Act, 1961 — Section 132, 153A, 153A(1)
High Courts18 Oct 2022
Rajat Gupta & Ors. Vs Union Of India
Delhi High Court · (2022) 10 DEL CK 0091
Railway Claims Tribunal Act, 1987 — Section 23
High Courts18 Oct 2022Disposed Of
Miric Biotech Ltd. Vs Anil Kumar Aggarwal
Delhi High Court · (2022) 10 DEL CK 0090
Code Of Civil Procedure, 1908 — Section 96, Order 12 Rule 6Evidence Act, 1872 — Section 116Code Of Criminal Procedure, 1973 — Section 340
High Courts18 Oct 2022Dismissed
Narender Khanna Vs CVC And Ors
Delhi High Court · (2022) 10 DEL CK 0089
Constitution Of India, 1950 — Article 226, 227General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 3(1)(i), 3(1)(ii), 3(1)(iv), 4(1), 4(5), 4(6), 23, 25Central Vigilance Commission Act, 2003 — Section 15
High Courts18 Oct 2022Dismissed
Saket Kumar Sharma Vs Reserve Bank Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0088
Constitution Of India, 1950 — Article 14, 19(1)(a), 19(1)(g), 21Reserve Bank of India (Staff) Regulations, 1948 — Section 31, 33, 34, 47(1)
High Courts18 Oct 2022Dismissed
Rina Sinha & Ors Vs Ramkesh & Ors (National Insurance Co Ltd)
Delhi High Court · (2022) 10 DEL CK 0075
Motor Vehicle Act, 1988 — Section 166, 173
High Courts18 Oct 2022(1988) 3 SCC 609 (12) State ( NCT of Delhi) Vs Navjot Sandhu
Umar Khalid Vs State Of National Capital Territory Of Delhi
Delhi High Court · (2022) 10 DEL CK 0074
(2005) 11 SCC 600 (13) State ( NCT of Delhi) Vs Shiv Charan Bansal & Others
High Courts18 Oct 2022Dismissed
Bagender Manjhi Vs State (Govt. Of Nct) Delhi
Delhi High Court · (2022) 10 DEL CK 0073
Constitution Of India, 1950 — Article 21, 39Code Of Criminal Procedure, 1973 — Section 313, 374(2), 383Indian Penal Code, 1860 — Section 376, 376(2)(f)
High Courts17 Oct 2022Disposed Of
Smt Surya Sharma & Ors. Vs Sh Anil Kumar Sharma & Ors.
Delhi High Court · (2022) 10 DEL CK 0803
Motor Vehicles Act, 1988Income Tax Act, 1961-Section 192(1), 201(1-A)
High Courts17 Oct 2022Disposed Of
National Insurance Company Ltd. Vs Rani & Ors.
Delhi High Court · (2022) 10 DEL CK 0804
Motor Vehicles Act-Section 149(2)IPC-Section 279, 304A
High Courts17 Oct 2022Dismissed
Delhi Transport Corporation Vs Kalu Prasad
Delhi High Court · (2022) 10 DEL CK 0815
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 33(2)(b), 2(rr), 10
High Courts17 Oct 2022Dismissed
Commissioner Of Income Tax Vs Daikin Shri Ram Aircon Pvt Ltd
Delhi High Court · (2022) 10 DEL CK 0818
Income Tax Act, 1961-Section 260A, 32, 32(1), 32(1)(i), 32(1)(ii)Finance (No.2) Act of 1998Trademarks Act, 1999
High Courts17 Oct 2022Disposed Of
Rakesh Chopra Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0825
High Courts17 Oct 2022Allowed
Vikramjit Singh & Anr. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0832
Code of Criminal Procedure, 1973-Sections 91, 482Indian Penal Code-Sections 34, 120B, 147, 148, 149, 193, 199, 201, 302, 307, 324, 403, 405, 406, 409, 415, 417, 420, 423, 425, 427, 447, 450, 467, 468, 471, 506CPC-Order VII Rule XI
High Courts17 Oct 2022Dismissed
UOI Thr. Secretary & Anr. Vs J.N.Ghosh
Delhi High Court · (2022) 10 DEL CK 0842
Constitution of India-Article 14, 16, 21
High Courts17 Oct 2022
Dayawati & Ors. Vs Govt Of NCT Of Delhi
Delhi High Court · (2022) 10 DEL CK 0812
Constitution of India-Articles 226, 227Land Acquisition Act-Section 4
High Courts17 Oct 2022
Rajesh Khanna & Anr. Vs Raghubir Singh Arora & Anr.
Delhi High Court · (2022) 10 DEL CK 0859
Constitution of India-Article 227