High Courts18 Oct 2022Disposed Of
Ram Charan & Ors. Vs The New India Assurance Co. Ltd. & Ors.
Delhi High Court · (2022) 10 DEL CK 0816
Motor Vehicles Act, 1988-Section 166 (1)(c), 140, 171CPC-Section 34Workmen's Compensation Act-Section 4-A(3)
COURT ARCHIVE
Delhi High Court judgments
1,38,000 judgments · page 2,151 of 6,900
High Courts18 Oct 2022Disposed Of
Pr. Commissioner Of Income Tax, Delhi-1 Vs M/s. Amadeus India Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0819
Income Tax Act, 1961-Section 260A, 92B (including sub-clause (d) of clause (i) of the Explanation), 143(2), Chapter XIndian Income Tax Act, 1922-Section 10(2)(xv)Finance Act 2012
High Courts18 Oct 2022Dismissed
Vikash Kumar Vs Union Of India & Anr.
Delhi High Court · (2022) 10 DEL CK 0827
High Courts18 Oct 2022Disposed Of
Priyanka Kumari Vs Staff Selection Commission
Delhi High Court · (2022) 10 DEL CK 0828
High Courts18 Oct 2022Disposed Of
Himanshu Bansal Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0829
High Courts18 Oct 2022Disposed Of
Ravi Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0831
High Courts18 Oct 2022Disposed Of
Sh. Dinesh Sharma Vs State Of NCT Of Delhi
Delhi High Court · (2022) 10 DEL CK 0838
Cr.P.C.-Section 438, 41(A)IPC-Section 308, 451, 34, 498A
High Courts18 Oct 2022Disposed Of
Mohd Kashif Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0841
Constitution of India-Article 226Cr.P.C.-Section 482IPC
High Courts18 Oct 2022Dismissed
Brij Mohan Vs Govt Of NCT Of Delhi & Ors
Delhi High Court · (2022) 10 DEL CK 0848
Constitution of India-Article 226, 227, 311, Part IIIDelhi Electricity Reforms Act, 2000Delhi Electric Supply Undertaking (DMC) Service (Control & Appeal) Regulations, 1976-Regulation 7 (10), 5 (b)
High Courts18 Oct 2022Dismissed
Ralia Ram Kapoor Through LR Shashi Kapoor Vs Kiran Kapoor & Ors.
Delhi High Court · (2022) 10 DEL CK 0854
Code of Civil Procedure, 1908-Order XXII Rule 10, I Rule 10, Section 146Transfer of Property Act, 1882-Section 52Constitution of India-Article 227
High Courts18 Oct 2022Dismissed
Neelam Kocchar & Anr. Vs Neera Jain Since Deceased Through Lrs
Delhi High Court · (2022) 10 DEL CK 0855
CPC-Sections 50, 52, 151Constitution of India-Article 227
High Courts18 Oct 2022Allowed
Pardeep Vs Delhi Development Authority
Delhi High Court · (2022) 10 DEL CK 0861
CPC-Order XXVI Rule 9
High Courts18 Oct 2022Disposed Of
Lizbeth Simon & Anr. Vs Binu Thomas & Anr.
Delhi High Court · (2022) 10 DEL CK 0863
High Courts18 Oct 2022Dismissed
Rajan Kumar Vs Lajja Devi & Ors.
Delhi High Court · (2022) 10 DEL CK 0909
CPC-Section 151, Order XXXIX Rules 1 and 2APMC Act
High Courts18 Oct 2022Disposed Of
Smt. Sarita Joshi Vs Ravindra Bhushan Joshi
Delhi High Court · (2022) 10 DEL CK 0925
Domestic Violence Act, 2005-Section 12Cr. PC-Section 125
High Courts18 Oct 2022Allowed
Mikko Vault LLC Vs Registrar Of Trade Marks
Delhi High Court · (2022) 10 DEL CK 0955
Trade Marks Act, 1999-Section 91, 9, Proviso to Section 9(1), 11, 11(1)(a)
High Courts18 Oct 2022Allowed
Sh. Rajat Gupta & Ors. Vs Union Of India
Delhi High Court · (2022) 10 DEL CK 0967
Railway Claims Tribunal Act, 1987-Section 23
High Courts18 Oct 2022Dismissed
Pr. Commissioner Of Income Tax-4, Delhi Vs Gee Ispat Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0968
Income Tax Act, 1961-Section 263
High Courts18 Oct 2022Dismissed
Umar Khalid Vs State Of National Capital Territory Of Delhi
Delhi High Court · (2022) 10 DEL CK 0980
National Investigation Agency Act, 2008-Section 21(4)Unlawful Activities (Prevention) Act, 1967-Section 13, 15, 16, 17, 18, 43D(5)IPC-Section 34, 109, 114, 120B, 124A, 147, 148, 149, 153A, 186, 207, 212, 302, 353, 395, 427, 435, 436, 452, 454
High Courts18 Oct 2022Dismissed
Rina Sinha & Ors. Vs Ramkesh & Ors.
Delhi High Court · (2022) 10 DEL CK 0981
Motor Vehicle Act 1988-Section 173, 166Cr.P.C-Section 174IPC-Section 279, 304-A, 338