High Courts19 Oct 2022Dismissed
DLF Ltd. Vs Alka Gupta
Delhi High Court · (2022) 10 DEL CK 0229
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,37,991 judgments · page 2,150 of 6,900
High Courts19 Oct 2022Allowed
Rajesh Sharma Vs Kusum Lata
Delhi High Court · (2022) 10 DEL CK 0228
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BCode Of Civil Procedure, 1908 — Section 151
High Courts19 Oct 2022Allowed
FMC Corporation Vs Controller Of Patents
Delhi High Court · (2022) 10 DEL CK 0227
Patent Rule, 2003 — Rule 28(7), 138Patents Act, 1970 — Section 2(1)(ja), 3(d), 3(h), 77(1)(f), 77(1)(g), 117A
High Courts19 Oct 2022Dismissed
Ex. HAV./Dvr Surender Pal Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0226
High Courts19 Oct 2022Dismissed
Pr. Commissioner Of Income Tax -7 Vs Pilot Industries Limited
Delhi High Court · (2022) 10 DEL CK 0225
Income Tax Act, 1961 — Section 132(4), 143(1), 143(3), 153A, 158BB(1), 260ACode Of Civil Procedure, 1908 — Section 100
High Courts19 Oct 2022
Aero Club Vs Bhawna Trading Co. & Anr
Delhi High Court · Caseno Dated Casename Councel File No Citation Coram Bench Acts
Code Of Civil Procedure, 1908 — Order 26 Rule 8
High Courts19 Oct 2022Disposed Of
Bharat Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2022) 10 DEL CK 0151
Indian Penal Code, 1860 — Section 323, 363, 366, 367, 375, 376, 384Code Of Criminal Procedure, 1973 — Section 164, 439Protection of Children from of Sexual Offences Act, 2102 — Section 6
High Courts19 Oct 2022Dismissed
Dr. Pragya Shukla Vs Union Of India & Anr.
Delhi High Court · (2022) 10 DEL CK 0150
Code Of Civil Procedure, 1908 — Order 1 Rule 10Indian Medical Council Act, 1956 — Section 13(3), 33
High Courts19 Oct 2022Disposed Of
Satish Kumar Aggarwal Vs Subha Aggarwal
Delhi High Court · (2022) 10 DEL CK 0149
Code Of Criminal Procedure, 1973 — Section 125Code Of Criminal Procedure, 1973 — Section — Section 12, 23, 29Hindu Marriage Act, 1955 — Section 24
High Courts19 Oct 2022Disposed Of
Rattan Singh Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2022) 10 DEL CK 0148
Indian Penal Code, 1860 — Section 34, 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 377, 377(1), 386, 397, 401, 401(4)
High Courts19 Oct 2022Allowed
Bhopal Singh Vs Urmila Devi & Anr
Delhi High Court · (2022) 10 DEL CK 0147
Hindu Marriage Act, 1955 — Section 10, 28
High Courts19 Oct 2022Allowed
Govt. Of Nct Delhi And Ors. Vs Virender Kumar Choudhary
Delhi High Court · (2022) 10 DEL CK 0146
High Courts19 Oct 2022Disposed Of
MUFG Bank Ltd Vs Assistant Commissioner Of Income Tax Circle 2 (2)(1), International Taxation And Ors
Delhi High Court · (2022) 10 DEL CK 0145
Constitution Of India, 1950 — Article 265, 300AIncome Tax Act, 1961 — Section 153(5), 244A(1), 244A(1A)
High Courts19 Oct 2022Disposed Of
KRBL Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Ors
Delhi High Court · (2022) 10 DEL CK 0143
Constitution Of India, 1950 — Article 265Income Tax Act, 1961 — Section 237, 244A, 244A(1A)
High Courts19 Oct 2022Disposed Of
Sher Singh, EX Constable RPF Vs Union Of India And Ors.
Delhi High Court · (2022) 10 DEL CK 0102
High Courts19 Oct 2022Dismissed
Prasar Bharti Vs National Brain Research Centre & Anr
Delhi High Court · (2022) 10 DEL CK 0101
Arbitration And Conciliation Act, 1996 — Section 11(6), 14(1), 14(1)(b)
High Courts19 Oct 2022Dismissed
Ram Karan Vs Union Of India And Anr.
Delhi High Court · (2022) 10 DEL CK 0100
Constitution Of India, 1950 — Article 14, 16
High Courts19 Oct 2022Allowed
Naresh Chand Jain Vs State Of Nct Of Delhi At New Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0092
Constitution Of India, 1950 — Article 141, 142Code Of Civil Procedure, 1908 — Order 8 Rule 1Code Of Criminal Procedure, 1973 — Section 378
High Courts19 Oct 2022
Surjeet Kaur Vs Sardar Raja Singh Oberoi & Ors.
Delhi High Court · (2022) 10 DEL CK 0087
Code Of Civil Procedure, 1908 — Order 1 Rule 10Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 14, 17, 34, 36, 39
High Courts18 Oct 2022Disposed Of
Alamgir Vs Abdul Rahim Ansari & Ors.
Delhi High Court · (2022) 10 DEL CK 0798
Motor Vehicles Act, 1988-Sections 166 and 144, 173, 168Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)