High Courts19 Oct 2022Disposed Of
Sher Singh, Ex Constable RPF Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0691
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 2,148 of 6,900
High Courts19 Oct 2022Disposed Of
Sh. Bharat Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2022) 10 DEL CK 0686
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 363, 366, 376, 323, 384, 375Protection of Children from of Sexual Offences Act, 2102-Section 06
High Courts19 Oct 2022Dismissed
Prasar Bharti Vs National Brain Research Centre & Anr.
Delhi High Court · (2022) 10 DEL CK 0670
Arbitration & Conciliation Act, 1996-Section 14(1)(b), 11(6), 14(1)Arbitration Act, 1940
High Courts19 Oct 2022
Naresh Chand Jain Vs State Of NCT Of Delhi At New Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0669
Cr.PC-Section 378Negotiable Instruments Act, 1881-Section 138, 142, proviso to Section 138, proviso (b) of Section 138, proviso (c) of Section 138, clause (a) of Section 138Constitution of India-Article 141, 142
High Courts19 Oct 2022Disposed Of
Sh. Rattan Singh Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2022) 10 DEL CK 0752
Cr.P.C.-Section 377, 377(1), 386, 397, 401, 401(4)I.P.C.-Sections 420, 406, 120B, 34
High Courts19 Oct 2022Dismissed
Sh. Anil Kumar Mehta Vs Sh. Joginder Kumar Mehta & Ors.
Delhi High Court · (2022) 10 DEL CK 0751
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XII Rule 6, 7 Rule 11, 8 Rule 10, VI Rule 17Indian Registration Act-Section 41
High Courts19 Oct 2022Dismissed
Ram Niwas Yadav & Anr. Vs Sachin Yadav & Anr.
Delhi High Court · (2022) 10 DEL CK 0748
Arbitration and Conciliation Act, 1996-Section 16, 34, 37Constitution of India-Article 226, 227
High Courts19 Oct 2022Partly Allowed
M/S Dwarkesh Diamonds Pvt Ltd Vs Kuldeep Bakshi
Delhi High Court · (2022) 10 DEL CK 0747
Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3(5), XXXVII Rule 5Negotiable Instruments Act, 1881-Section 138Constitution of India-Article 227
High Courts19 Oct 2022Partly Allowed
M/S Dwarkesh Diamonds Pvt Ltd Vs Urmil Bakshi
Delhi High Court · (2022) 10 DEL CK 0746
Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3(5), XXXVII Rule 5Negotiable Instruments Act, 1881-Section 138Constitution of India-Article 227
High Courts19 Oct 2022Dismissed
DLF Ltd. Vs Alka Gupta
Delhi High Court · (2022) 10 DEL CK 0743
Consumer Protection ActConstitution of India-Article 227
High Courts19 Oct 2022Allowed
Sh. Rajesh Sharma Vs Smt. Kusum Lata
Delhi High Court · (2022) 10 DEL CK 0738
Constitution of India-Article 227Delhi Rent Control Act-Clause (e) of the proviso to Section 14 (1), Section 25-BCode of Civil Procedure, 1908-Section 151
High Courts19 Oct 2022Disposed Of
Triloki Vs Ashok Hotel
Delhi High Court · (2022) 10 DEL CK 0737
Industrial Disputes Act, 1957-Sections 25-F, 25-F(a), 25-F(b), 25-FF, 25-FFF
High Courts19 Oct 2022Dismissed
Arun Kumar Vs Globe Detective Agency Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0732
High Courts19 Oct 2022Dismissed
Devendra Singh Vs Globe Detective Agency Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0731
High Courts19 Oct 2022Allowed
Bell Sports, Inc. Vs The Registrar Of Trademarks
Delhi High Court · (2022) 10 DEL CK 0730
Trade Marks Act, 1999-Section 91Trade Marks Rules, 2017-Rule 10
High Courts19 Oct 2022Disposed Of
Bharat Construction Co Ltd Vs Engineering Project India Ltd
Delhi High Court · (2022) 10 DEL CK 0728
High Courts19 Oct 2022
MUFG Bank Ltd Vs Assistant Commissioner Of Income Tax Circle 2 (2)(1), International Taxation & Ors.
Delhi High Court · (2022) 10 DEL CK 0715
Income-tax Act-Section 153(5)Constitution of India-Article 265, 300A
High Courts19 Oct 2022Disposed Of
KRBL Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 0713
Income Tax Act, 1961-Section 244A, 244A(1A), 237Constitution of India-Article 265
High Courts19 Oct 2022Disposed Of
KRBL Limited Vs Deputy Commissioner Of Income Tax Circle 13(1) & Ors.
Delhi High Court · (2022) 10 DEL CK 0712
Income Tax Act, 1961-Sections 244A, 244A(1A), 237, 240Constitution of India-Article 265
High Courts19 Oct 2022Allowed
FMC Corporation Vs The Controller Of Patents
Delhi High Court · (2022) 10 DEL CK 0795
Patents Act, 1970-Section 117A, 2(1)(ja), 3(d), 3(h), 77(1)(f), 77(1)(g), 15Patent Rules, 2003-Rule 138, 28(7), 137The Patent (Amendment) Rules, 2016