High Courts20 Oct 2022Disposed Of
Anita Sharma Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2022) 10 DEL CK 0717
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 2,146 of 6,900
High Courts20 Oct 2022Allowed
Concept Studio (India) Private Limited Vs Income Tax Department, Circle 4(2), Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0710
Income Tax Act, 1961-Section 148A(d), 148
High Courts20 Oct 2022Dismissed
Mani Shankar & Ors. Vs State NCT Of Delhi
Delhi High Court · (2022) 10 DEL CK 0709
IPC-Sections 302, 307, 34, 392, 394, 397, 411Indian Evidence Act-Section 27Code of Criminal Procedure, 1973-Sections 313, 41B
High Courts20 Oct 2022Disposed Of
Mahalaxmi Dye India Pvt.Ltd Vs Asst.Commissioner Of Income Tax & Anr
Delhi High Court · (2022) 10 DEL CK 0707
Income Tax Act, 1961-Section 148A(b), 148A(d)
High Courts20 Oct 2022Allowed
Supreme Infrastructure India Ltd. Vs Natrip Implementation Society (Natis) Constituted For Execution Of National Automotive Testing And R And D Infrastructure Project
Delhi High Court · (2022) 10 DEL CK 0706
Arbitration and Conciliation Act, 1996-Section 12, 13, 14, 15, 17, 25, 29A, 29A(4), 31, 31A, 32, 32(2)(c), 32(3), 33, 34, 38, 38(2), 38(3)
High Courts20 Oct 2022Dismissed
Mamta Tyagi Vs State Of Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0792
Code of Criminal Procedure, 1973-Section 482, 200Indian Penal Code-Section 354, 509
High Courts20 Oct 2022Allowed
Tata Sons Private Limited Vs Anjani Bagaria & Anr.
Delhi High Court · (2022) 10 DEL CK 0788
High Courts20 Oct 2022Allowed
Union Of India & Anr. Vs Sanjay Kumar & Ors.
Delhi High Court · (2022) 10 DEL CK 0778
High Courts20 Oct 2022Allowed
Nayab & Anr. Vs State
Delhi High Court · (2022) 10 DEL CK 0777
Indian Penal Code, 1860-Sections 361, 363, 366, 368, 376(2)(g), 109, 34Code of Criminal Procedure, 1973-Sections 161, 164
High Courts20 Oct 2022Disposed Of
R.D. Gupta Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0772
High Courts20 Oct 2022
Delhi International Airport Limited Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0770
Airports Authority of India Act, 1994-Section 12A, 12, 24, 40Constitution of India-Article 226, 14, 12Contract Act
High Courts20 Oct 2022Disposed Of
Mohan Prasad Upadhyay Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0767
High Courts20 Oct 2022Dismissed
M/S Wapcos Limited Vs M/S C & C Energy Private Limited
Delhi High Court · (2022) 10 DEL CK 0765
Arbitration and Conciliation Act-Section 37(1)(c), 34, 11
High Courts20 Oct 2022Disposed Of
Asst Comdt Vedpal Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0762
High Courts20 Oct 2022Disposed Of
Jai Narayan Prasad Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0663
High Courts20 Oct 2022Dismissed
State Vs Mewa Lal & Ors
Delhi High Court · (2022) 10 DEL CK 0220
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 149, 302, 398Code Of Criminal Procedure, 1973 — Section 378, 384, 417
High Courts20 Oct 2022Allowed
Allcargo Logistics Ltd. Vs M/S. Shara & Ors
Delhi High Court · (2022) 10 DEL CK 0219
High Courts20 Oct 2022Dismissed
Vijay Kumar Vs Central Board Of Indirect Taxes And Customs
Delhi High Court · (2022) 10 DEL CK 0218
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226Customs Brokers Licensing Regulations, 2013 — Rule 6(6)Customs Act, 1962 — Section 146(2)
High Courts20 Oct 2022Disposed Of
Ritu Wadhwa Vs Govt. Of Nct. Of Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 0217
Constitution Of India, 1950 — Article 226, 227
High Courts20 Oct 2022Dismissed
Ravindra Sharma & Anr Vs South Delhi Municipal Corporation Of Delhi & Ors
Delhi High Court · (2022) 10 DEL CK 0216
Constitution Of India, 1950 — Article 226