Customs Act, 1962-Section 146(2)Customs Brokers Licensing Regulations, 2018-Regulation 6, Clause 6, 5(1)(h)(ii), 6.4, 6.5, 6.6Customs Brokers Licensing Regulation, 2013-Clause 6 of Regulation 6, Rule 6

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High Courts20 Oct 2022

Rishi Rallan Vs State

Delhi High Court · (2022) 10 DEL CK 0688

IPC-Section 302, 365, 201, 120-BArms Act-Section 25Cr.P.C.-Section 313

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High Courts20 Oct 2022

State Vs Mewa Lal & Ors.

Delhi High Court · (2022) 10 DEL CK 0680

Code of Criminal Procedure, 1973-Section 378, 384, 417IPC-Section 302, 120B, 398, 149Indian Evidence Act, 1872-Section 106, 114

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High Courts20 Oct 2022Partly Allowed

Dr. G.M Singh Vs Dr. Trilochan Singh & Ors.

Delhi High Court · (2022) 10 DEL CK 0674

Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4, XII Rule 6, Section 151, VI Rule 17, XXII Rule 4Hindu Succession Act, 1956Prohibition of Benami Property Transactions Act, 1988-Section 4(1), 4(3)

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High Courts20 Oct 2022

Balwant Singh Dhamrait & Ors. Vs The State Bank Of India & Anr.

Delhi High Court · (2022) 10 DEL CK 0673

Code of Civil Procedure, 1908-Order XII Rule 6, Section 2(12), XX Rule 12Right to Information Act, 2005Indian Evidence Act, 1872-Section 57, 114

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High Courts20 Oct 2022Disposed Of

X Vs State Of NCT Of Delhi (Acting Through Its Secretary) & Anr.

Delhi High Court · (2022) 10 DEL CK 0740

Constitution of India-Article 15, 21, 39(f)Protection of Children from Sexual Offences Act, 2012-Section 6, 33, 33(8), 35Protection of Children from Sexual Offences Rules, 2020-Rule 9, 9(1), 9(2), 9(3)

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High Courts20 Oct 2022Allowed

Allcargo Logistics Ltd. Vs M/s. Shara & Ors.

Delhi High Court · (2022) 10 DEL CK 0739

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High Courts20 Oct 2022Allowed

Travellers Exchange Corporation Limited & Ors. Vs Celebrities Management Private Limited

Delhi High Court · (2022) 10 DEL CK 0735

Trade Marks Act, 1999-Sections 9, 11, 34, 47, 57, 124 and 124(1)(b)(ii)CPC-Section 151, Order XIV, XIV Rule 1, XXXIX Rules 1 and 2, XXXIX Rule 4Companies Act, 1956

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High Courts20 Oct 2022Allowed

Glaxosmithkline Pharmaceuticals Ltd. Vs Akums Drugs And Pharmaceuticals Limited & Anr.

Delhi High Court · (2022) 10 DEL CK 0726

CPC, 1908-Order 39 Rules 1 and 2, Section 151, 89Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 12ACourt Fees Act, 1870-Section 16

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High Courts20 Oct 2022Dismissed