COURT ARCHIVE

Delhi High Court judgments

1,37,990 judgments · page 2,147 of 6,900

High Courts20 Oct 2022Allowed

Travellers Exchange Corporation Limited & Ors Vs Celebrities Management Private Limited

Delhi High Court · (2022) 10 DEL CK 0215

Code Of Civil Procedure, 1908 — Order 14 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 9, 11, 11(1)(a), 29, 29(1), 34, 47, 57, 124, 124(1)(b)(ii)Trade and Merchandise Marks Act, 1958 — Section 46, 56

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High Courts20 Oct 2022Disposed Of

Asst Comdt Vedpal Vs Union Of India And Ors

Delhi High Court · (2022) 10 DEL CK 0214

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High Courts20 Oct 2022Disposed Of

Mohan Prasad Upadhyay Vs Union Of India & Ors

Delhi High Court · (2022) 10 DEL CK 0213

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High Courts20 Oct 2022Disposed Of

Jai Narayan Prasad Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 0212

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High Courts20 Oct 2022Disposed Of

Concept Studio (India) Private Limited Vs Income Tax Department, Circle 4(2), Delhi & Anr

Delhi High Court · (2022) 10 DEL CK 0211

Income Tax Act, 1961 — Section 148, 148A(d)

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High Courts20 Oct 2022Disposed Of

Mahalaxmi Dye India Pvt.Ltd Vs Asst.Commissioner Of Income Tax And Anr

Delhi High Court · (2022) 10 DEL CK 0210

Income Tax Act, 1961 — Section 148A(b), 148A(d)

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High Courts20 Oct 2022Dismissed

Mamta Tyagi Vs State Of Delhi & Anr.

Delhi High Court ·

Indian Penal Code, 1860 — Section 354, 509Code Of Criminal Procedure, 1973 — Section 200, 482

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High Courts20 Oct 2022

Tata Sons Private Limited Vs Anjani Bagaria & Anr.

Delhi High Court ·

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High Courts20 Oct 2022Allowed

Seema & Ors Vs New India Assurance & Ors

Delhi High Court · (2022) 10 DEL CK 0142

Motor Vehicles Act, 1988 — Section 173

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High Courts20 Oct 2022Disposed Of

Nayab & Anr. Vs State

Delhi High Court · (2022) 10 DEL CK 0141

Indian Penal Code, 1860 — Section 34, 109, 361, 363, 366, 368, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 161, 164

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High Courts20 Oct 2022

Dr. G.M Singh Vs Dr. Trilochan Singh & Others

Delhi High Court · (2022) 10 DEL CK 0140

Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 12 Rule 6, Order 7 Rule 11Prohibition of Benami Property Transactions Act, 1988 — Section 4(1), 4(2), 4(3)

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High Courts20 Oct 2022

Union Of India And Anr. Vs Sanjay Kumar And Ors.

Delhi High Court · (2022) 10 DEL CK 0139

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High Courts20 Oct 2022Disposed Of

Anita Sharma Vs State (Nct Of Delhi) & Ors.

Delhi High Court · (2022) 10 DEL CK 0138

Constitution Of India, 1950 — Article 226

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High Courts20 Oct 2022Dismissed

Mani Shankar Vs State Nct Of Delhi

Delhi High Court · (2022) 10 DEL CK 0137

Indian Penal Code, 1860 — Section 34, 302, 307, 392, 394, 397, 411Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27

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High Courts20 Oct 2022Dismissed

M/S Wapcos Limited Vs M/S C & C Energy Private Limited

Delhi High Court · (2022) 10 DEL CK 0113

Arbitration And Conciliation Act, 1996 — Section 11, 34, 37(1)(c)

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High Courts20 Oct 2022Dismissed

Rishi Rallan Vs State

Delhi High Court · (2022) 10 DEL CK 0099

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 365Arms Act, 1959 — Section 25

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High Courts20 Oct 2022

Balwant Singh Dhamrait & Others Vs State Bank Of India & Another

Delhi High Court · (2022) 10 DEL CK 0098

Code Of Civil Procedure, 1908 — Section 2(12), Order 12 Rule 6Evidence Act, 1872 — Section 57, 114

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High Courts19 Oct 2022

Mrs Sangeeta Arora Vs Income Tax Officer Ward 35 (1)

Delhi High Court · (2022) 10 DEL CK 0695

Income Tax Act, 1961-Section 148A(b)Criminal Procedure Code, 1973-Section 156(3)

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High Courts19 Oct 2022Dismissed

Dr. Pragya Shukla Vs Union Of India & Anr.

Delhi High Court · (2022) 10 DEL CK 0693

CPC-Order 1 Rule 10Indian Medical Council Act, 1956-Section 13(3), 33Central Health Services Rules, 1996

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High Courts19 Oct 2022Allowed

Rakesh Kumar Bhola Vs Directorate Of Revenue Intelligence

Delhi High Court · (2022) 10 DEL CK 0692

Criminal Procedure Code-Sections 439, 482, 437(3), 436A and 309Narcotics Drugs Psychotropic Substances Act, 1985-Sections 3, 22, 25, 25A, 29, 31A, 36, 36(A), 37, 37(1)(b) and 67Companies Act, 2013-Sections 212(6) and 447

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