High Courts19 Oct 2022

Mrs Surjeet Kaur Vs Sardar Raja Singh Oberoi & Ors.

Delhi High Court · (2022) 10 DEL CK 0794

Code of Civil Procedure, 1908-Order I Rule 10Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14, 13(2), 13(3A), 13(4), 17, 36, 34, 39
High Courts19 Oct 2022Disposed Of

Priyanka Singh Vs Bimlesh Kumari & Ors.

Delhi High Court · (2022) 10 DEL CK 0657

Constitution of India-Article 227CPC-Order XII Rule 6, XXXIX Rule 7, Section 151, XLVII Rule 1, VI Rule 17, XXXIX Rule 2A, XXXIX Rules 1 and 2
High Courts19 Oct 2022Dismissed

Anil Kumar Mehta Vs Joginder Kumar Mehta & Ors

Delhi High Court · (2022) 10 DEL CK 0238

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 8 Rule 10, Order 7 Rule 11, Order 6 Rule 17Transfer of Property Act, 1882 — Section 53
High Courts19 Oct 2022Partly Allowed

M/S Dwarkesh Diamonds Pvt Ltd Vs Urmil Bakshi

Delhi High Court · (2022) 10 DEL CK 0237

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3(5), Order 37 Rule 5Negotiable Instruments Act, 1881 — Section 138
High Courts19 Oct 2022Disposed Of

Kaushalya Devi Vs State (Govt. Of Nct Of Delhi) & Ors

Delhi High Court · (2022) 10 DEL CK 0235

Indian Penal Code, 1860 — Section 34, 120B, 300, 302, 304, 304II, 304B, 319, 498ACode Of Criminal Procedure, 1973 — Section 161, 173(2), 227, 228, 239Evidence Act, 1872 — Section 113A, 113B
High Courts19 Oct 2022Disposed Of

Rakesh Kumar Bhola Vs Directorate Of Revenue Intelligence

Delhi High Court · (2022) 10 DEL CK 0233

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 309, 437(3), 439, 482Narcotics Drugs Psychotropic Substances Act, 1985 — Section 3, 22, 25, 25A, 29, 31A, 36, 36A, 37, 37(1)(b), 67
High Courts19 Oct 2022Disposed Of

Triloki Vs Ashok Hotel

Delhi High Court · (2022) 10 DEL CK 0231

Industrial Disputes Act, 1947 — Section 25F, 25F(a), 25F(b), 25FF, 25FFF