High Courts18 Oct 2022Dismissed
Miric Biotech Ltd. Vs Anil Kumar Aggarwal
Delhi High Court · (2022) 10 DEL CK 0984
Code of Civil Procedure-Section 96, Order XII Rule 6Arbitration and Conciliation Act-Section 8, 11Indian Evidence Act-Section 116
COURT ARCHIVE
Delhi High Court judgments
1,37,999 judgments · page 2,152 of 6,900
High Courts18 Oct 2022
Bagender Manjhi Vs State (Govt. Of NCT) Delhi
Delhi High Court · (2022) 10 DEL CK 0985
Code of Criminal Procedure, 1973-Section 374(2), 383, 313Indian Penal Code, 1860-Section 376, 376(2)(f)Protection of Children from Sexual Offences Act, 2012-Section 3, 4, 5, 5/3, 6
High Courts18 Oct 2022Disposed Of
Mrs. Kanan Sarkar @ Ratna Vs The State Gnct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0694
NDPS Act-Section 20/29, 50, 37, Clause (b) of sub-section 1 of Section 37, 67, 3, 31ACr.P.C.-Section 437, sub-section 3 of Section 437, 436A, 309Companies Act, 2013-Section 447, 212(6)
High Courts18 Oct 2022
Narender Khanna Vs CVC & Ors.
Delhi High Court · (2022) 10 DEL CK 0754
Constitution of India-Article 226, 227General Insurance (Conduct, Discipline and Appeal) Rules, 1975-Rule 25, 23, 27, 3(1)(i)(iii)(iv), 4(1)(5) and (6)Central Vigilance Commission Act, 2003-Section 15
High Courts18 Oct 2022Dismissed
Sh. Akshat Kedia Vs M/s MLK Retail Private Limited
Delhi High Court · (2022) 10 DEL CK 0750
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 10
High Courts18 Oct 2022Dismissed
The Pr. Commissioner Of Income Tax -Central -1 Vs Gautam Bhalla
Delhi High Court · (2022) 10 DEL CK 0714
Income Tax Act, 1961-Section 153A, 153A(1), 132, 68
High Courts18 Oct 2022Dismissed
Ralia Ram Kapoor Through Lr Shashi Kapoor Vs Kiran Kapoor & Ors
Delhi High Court · (2022) 10 DEL CK 0244
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 146, Order 22 Rule 10, Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts18 Oct 2022Disposed Of
Pr. Commissioner Of Income Tax, Delhi-1 Vs M/S. Amadeus India Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0243
Income Tax Act, 1961 — Section 92B, 143(2), 260AIncome Tax Act, 1922 — Section 10(2)(xv)
High Courts18 Oct 2022Disposed Of
Sarita Joshi Vs Ravindra Bhushan Joshi
Delhi High Court · (2022) 10 DEL CK 0242
Protection of Women from Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts18 Oct 2022Dismissed
Rajan Kumar Vs Lajja Devi & Ors
Delhi High Court · (2022) 10 DEL CK 0241
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts18 Oct 2022Allowed
Mikko Vault LLC Vs Registrar Of Trade Marks
Delhi High Court · (2022) 10 DEL CK 0240
Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1)(a), 91
High Courts18 Oct 2022Disposed Of
M/S Labh Construction & Industries Ltd Vs Central Govt Employees Welfar Housing Organisation
Delhi High Court · (2022) 10 DEL CK 0239
Arbitration and Conciliation Act, 1996 — Section 31, 34
High Courts18 Oct 2022Disposed Of
Dinesh Sharma Vs State Of Nct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0154
Indian Penal Code, 1860 — Section 34, 308, 451, 498ACode Of Criminal Procedure, 1973 — Section 41A, 438
High Courts18 Oct 2022Disposed Of
Kanan Sarkar @ Ratna Vs State Gnct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0153
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29, 37, 37(1)(b), 50, 67Companies Act, 2013 — Section 212(6), 447Code Of Criminal Procedure, 1973 — Section 309, 436A, 437(3)
High Courts18 Oct 2022Dismissed
Neelam Kocchar & Anr. Vs Neera Jain Since Deceased Through Lrs
Delhi High Court · (2022) 10 DEL CK 0112
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — 50, 52, 151
High Courts18 Oct 2022Disposed Of
Lizbeth Simon & Anr Vs Binu Thomas & Anr
Delhi High Court · (2022) 10 DEL CK 0111
High Courts18 Oct 2022Allowed
Pardeep Vs Delhi Development Authority
Delhi High Court · (2022) 10 DEL CK 0110
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts18 Oct 2022Disposed Of
Mohd Kashif Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0109
Constitution Of India, 1950 — Article 226Customs Act, 1962 — Section 28(4), 112(a), 112(b), 114A, 114AA
High Courts18 Oct 2022Disposed Of
Himanshu Bansal Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0108
High Courts18 Oct 2022Disposed Of
Ravi Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0107