High Courts13 Oct 2022Dismissed
Dish TV India Ltd. Vs Commissioner Of Trade And Taxes, Delhi
Delhi High Court · (2022) 10 DEL CK 0826
Delhi Value Added Tax Act, 2004-Section 40A, 76(8), 76(13)
COURT ARCHIVE
Delhi High Court judgments
1,38,082 judgments · page 2,159 of 6,905
High Courts13 Oct 2022Disposed Of
Surinder Singh Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 0835
High Courts13 Oct 2022Disposed Of
A Maitri Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 0836
High Courts13 Oct 2022Dismissed
Harish Tiwari Vs The State
Delhi High Court · (2022) 10 DEL CK 0839
Cr.P.C-Section 439IPC-Sections 384, 389, 341, 120-B, 469, 506MCOCA-Sections 3 & 4
High Courts13 Oct 2022Dismissed
Sh. Kishore Kumar Vs The Estate Officer, Directorate Of Estates & Anr.
Delhi High Court · (2022) 10 DEL CK 0811
Constitution of India-Articles 226, 227, 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 8
High Courts13 Oct 2022Disposed Of
Raghubir Singh Vs Satwant Kaur & Anr.
Delhi High Court · (2022) 10 DEL CK 0852
Constitution of India-Article 227CPC-Order XVI Rule 2
High Courts13 Oct 2022Allowed
Vishal @ Goldi Vs Sanjay Kumar
Delhi High Court · (2022) 10 DEL CK 0873
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1
High Courts13 Oct 2022Dismissed
Hakim & Anr. Vs State (NCT Of Delhi)
Delhi High Court · (2022) 10 DEL CK 0874
Indian Penal Code-Section 326A, 34, 326, 325, 326B, 452, 504, 506, 320, 322Cr.P.C.-Section 357, 313, 161Indian Evidence Act-Section 114B
High Courts13 Oct 2022Disposed Of
State (Govt Of NCT Of Delhi) Vs Pappu
Delhi High Court · (2022) 10 DEL CK 0876
IPC-Section 363Protection of Children from Sexual Offences Act, 2012-Section 10Constitution of India-Article 21, 15(3), 24, 39(e), 39(f)
High Courts13 Oct 2022Dismissed
Amiteshwar Singh Vs Kamal Nain & Anr.
Delhi High Court · (2022) 10 DEL CK 0902
Civil Procedure Code, 1908 (CPC)-Order VII Rule 11Benami Transactions (Prohibition) Act, 1988-Section 4, 4(1), 4(3), 4(3)(a)
High Courts13 Oct 2022Dismissed
Shriram Transport Finance Co. Ltd. Vs Shri Narender Singh
Delhi High Court · (2022) 10 DEL CK 0911
Arbitration and Conciliation Act, 1996-Section 37(1)(b), 34, 21, 12, 37(1)(c), 34(2), 34(3), proviso to Section 34(3), 34(2)(iii), 11(6), 11(5), 12(1)(a), 12(1), 12(2), 12(3), 12(3)(a), 12(3)(b), 12(4), 12(5), 14(1)(a), 13, 13(1), 13(2), 13(3), 13(4), 13(5), 13(6), 34(2)(b)(ii), 37, Fifth Schedule, Sixth Schedule, Seventh ScheduleCommercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Act, 2015-Section 13Arbitration and Conciliation (Amendment) Act, 2015
High Courts13 Oct 2022Dismissed
Md. Ayub & Anr. Vs M/S Tara International
Delhi High Court · (2022) 10 DEL CK 0917
Constitution of India-Article 226
High Courts13 Oct 2022Disposed Of
Sara Carriere Dubey Vs Ashish Dubey
Delhi High Court · (2022) 10 DEL CK 0918
High Courts13 Oct 2022Disposed Of
Sara Carriere Dubey Vs Ashish Dubey
Delhi High Court · (2022) 10 DEL CK 0920
High Courts13 Oct 2022Allowed
Dassault Systemes S.E. & Anr. Vs Automobile Corporation Of Goa Limited & Ors.
Delhi High Court · (2022) 10 DEL CK 0922
Commercial Courts Act, 2015-Section 13 (1A)Code of Civil Procedure, 1908-Order VII Rule 10, XIIIACopyright Act, 1957-Section 62(2), 19, 55, 2 (ffc), 2(o), 13(1) (a), 17, 14
High Courts13 Oct 2022Dismissed
Vasundhra Jewellers Pvt. Ltd. Vs Kirat Vinodbhai Jadvani & Anr.
Delhi High Court · (2022) 10 DEL CK 0930
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Sections 29, 27(2), 135, 29(2)(b), 34
High Courts13 Oct 2022Dismissed
PCIT, Delhi-7 Vs Ratnagiri Gas and Power Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0943
Income Tax Act, 1961-Section 36(1)(iii)Code of Civil Procedure-Section 100
High Courts13 Oct 2022Disposed Of
Brite Neon Signs Private Limited Vs North Delhi Municipal Corporation
Delhi High Court · (2022) 10 DEL CK 0970
Arbitration and Conciliation Act, 1996-Section 9, 11(6), 17
High Courts13 Oct 2022Disposed Of
Neha Verma Vs Union Public Service Commission & Ors.
Delhi High Court · (2022) 10 DEL CK 0989