High Courts12 Oct 2022Allowed
Ashish Windwani Vs State (NCT Ofdelhi)
Delhi High Court · (2022) 10 DEL CK 0809
Cr.PC-Section 389, 482, 164IPC-Section 376(2)(n), 313Indian Evidence Act-Section 114
COURT ARCHIVE
Delhi High Court judgments
1,38,082 judgments · page 2,162 of 6,905
High Courts12 Oct 2022Disposed Of
Dhani Loans And Services Limited & Anr. Vs Www.Dhanifinance.Com & Ors.
Delhi High Court · (2022) 10 DEL CK 0896
Trade Marks Act, 1999Copyright Act, 1957-Section 2(c), 13(1)Code of Civil Procedure, 1908-Order XIII-A
High Courts12 Oct 2022
Manish Gupta Vs Ameeka Gupta @ Ameeka Kaura
Delhi High Court · (2022) 10 DEL CK 0899
High Courts12 Oct 2022Dismissed
Shri Saiyid Sirajul Hasan Vs Shri Syed Murtaza Ali Khan Bahadur Of Rampur
Delhi High Court · (2022) 10 DEL CK 0904
Code of Civil Procedure-Order VI Rule 17, Section 15, 151, 24Delhi High Court (Amendment) Act, 2015
High Courts12 Oct 2022Dismissed
Rajan Sethi Vs Sajan Sethi
Delhi High Court · (2022) 10 DEL CK 0919
Code of Civil Procedure-Section 47
High Courts12 Oct 2022Dismissed
Pr. Commissioner Of Income Tax Bengaluru-5, Bengaluru Vs M/S NTT Data Global Delivery Services Ltd.
Delhi High Court · (2022) 10 DEL CK 0937
Income Tax Act, 1961-Section 10A, 10(A)(1), 10B, Chapter VIA, 80A(4), 10AA, 10BA, 80A, 80IA, 80IB, 10B(1), 10B(4)
High Courts12 Oct 2022Disposed Of
New Balance Athletics Inc. Vs New Balance Immigration Private Limited
Delhi High Court · (2022) 10 DEL CK 0947
CPC-Order 39 Rules 1 and 2Companies Act, 2013Trade Marks Act, 1999-Section 28(1), 29(2), 29(4), 29(4)(c), 2(1)(zg)
High Courts12 Oct 2022Dismissed
V. K. Malhotra Vs Union Bank Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0949
Union Bank Of India Officer Employees’ (Discipline and Appeal) Regulations, 1976Union Bank of India Officer Employees' (Pension) Regulations, 1995-Regulation 2(y), 29, 43, 48, 48(2)Constitution of India-Article 226
High Courts12 Oct 2022Disposed Of
Sh. Jasbeer Singh Vs Smt. Kishori Mahey & Ors.
Delhi High Court · (2022) 10 DEL CK 0962
Employees’ Compensation Act, 1923-Section 30, 22
High Courts12 Oct 2022Allowed
Coronation Infrastructure Pvt Ltd & Anr. Vs Tata Capital Financial Services Ltd
Delhi High Court · (2022) 10 DEL CK 0971
Arbitration and Conciliation Act, 1996-Section 14, 14(1), 14(2), 14(3), 17, 16, 12, 12(1), 12(3), 12(5), 13, 13(3), 11, 9, 42, 15(3), 15(4), Fourth Schedule, Schedules V and VII, Entry 22 of Schedule VII
High Courts12 Oct 2022
Coronation Infrastructure Pvt Ltd & Anr. Vs Tata Capital Financial Services Ltd
Delhi High Court · (2022) 10 DEL CK 0974
Arbitration and Conciliation Act, 1996-Section 11, 12, 12(1), 12(3), 12(5), 13, 13(3), 14, 14(1), 16, 17, Schedule V, VII, Entry 22 of Schedule VII, Fourth Schedule
High Courts12 Oct 2022
Coronation Infrastructure Pvt Ltd & Anr. Vs Tata Capital Financial Services Ltd
Delhi High Court · (2022) 10 DEL CK 0975
Arbitration and Conciliation Act, 1996-Section 11, 12, 12(1), 12(3), 12(5), 13, 13(3), 14, 14(1), 16, 17, Schedules V and VII, Entry 22 of Schedule VII, Fourth Schedule
High Courts12 Oct 2022Allowed
Coronation Infrastructure Pvt Ltd & Ors. Vs Tata Capital Financial Services Ltd & Anr.
Delhi High Court · (2022) 10 DEL CK 0977
Arbitration and Conciliation Act, 1996-Section 11, 12, 12(1), 12(3), 12(5), 13, 13(3), 14, 14(1), 14(2), 14(3), 16, 17, Entry 22 of Schedule VII, Schedules V and VII, Fourth Schedule
High Courts12 Oct 2022Dismissed
Prem Kumar Shrivastava Vs Meenu Verma
Delhi High Court · (2022) 10 DEL CK 0986
Benami Transactions (Prohibition) Act, 1988-Section 4(1), 41CPC-Section 100Transfer of Property Act, 1882-Section 53-A
High Courts12 Oct 2022Dismissed
All India Bhrashtachar Virodhi Morcha (Regd.) & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2022) 10 DEL CK 1002
Constitution of India-Article 226, 32
High Courts12 Oct 2022Dismissed
Vishal Kaushik Vs Jyoti Gupta
Delhi High Court · (2022) 10 DEL CK 0906
Code of Civil Procedure, 1908-Section 151, Order 96, 96(3)Limitation Act-Section 5
High Courts12 Oct 2022Allowed
Siddhant Tomar Vs State
Delhi High Court · (2022) 10 DEL CK 1011
IPC-Section 304-B, 498-A, 34Dowry Prohibition Act, 1961-Section 2Cr.P.C.-Section 161
High Courts12 Oct 2022Dismissed
Raj K P Sinha Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2022) 10 DEL CK 1008
Indian Penal Code, 1860-Section 406, 420, 34Code of Criminal Procedure, 1973-Section 437, 173, 161Societies Registration Act
High Courts12 Oct 2022Dismissed
Rajpal Singh Vs Commissioner Of Police & Ors.
Delhi High Court · (2022) 10 DEL CK 1022
Code of Civil Procedure, 1908-Order XLVII Rules 1 and 2, Section 151, 114Constitution of India-Article 226Excise Act-Section 61/1/14
High Courts12 Oct 2022Dismissed
M/S Green Gene Enviro Protection And Infrastructure Pvt. Ltd. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2022) 10 DEL CK 1024
Constitution of IndiaContract Act-Section 7