COURT ARCHIVE

Delhi High Court judgments

1,38,092 judgments · page 2,163 of 6,905

High Courts12 Oct 2022

Coronation Infrastructure Pvt Ltd & Anr. Vs Tata Capital Financial Services Ltd

Delhi High Court · (2022) 10 DEL CK 0974

Arbitration and Conciliation Act, 1996-Section 11, 12, 12(1), 12(3), 12(5), 13, 13(3), 14, 14(1), 16, 17, Schedule V, VII, Entry 22 of Schedule VII, Fourth Schedule

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High Courts12 Oct 2022

Coronation Infrastructure Pvt Ltd & Anr. Vs Tata Capital Financial Services Ltd

Delhi High Court · (2022) 10 DEL CK 0975

Arbitration and Conciliation Act, 1996-Section 11, 12, 12(1), 12(3), 12(5), 13, 13(3), 14, 14(1), 16, 17, Schedules V and VII, Entry 22 of Schedule VII, Fourth Schedule

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High Courts12 Oct 2022Allowed

Coronation Infrastructure Pvt Ltd & Ors. Vs Tata Capital Financial Services Ltd & Anr.

Delhi High Court · (2022) 10 DEL CK 0977

Arbitration and Conciliation Act, 1996-Section 11, 12, 12(1), 12(3), 12(5), 13, 13(3), 14, 14(1), 14(2), 14(3), 16, 17, Entry 22 of Schedule VII, Schedules V and VII, Fourth Schedule

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High Courts12 Oct 2022Dismissed

Prem Kumar Shrivastava Vs Meenu Verma

Delhi High Court · (2022) 10 DEL CK 0986

Benami Transactions (Prohibition) Act, 1988-Section 4(1), 41CPC-Section 100Transfer of Property Act, 1882-Section 53-A

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High Courts12 Oct 2022Dismissed

All India Bhrashtachar Virodhi Morcha (Regd.) & Anr. Vs Delhi Development Authority & Ors.

Delhi High Court · (2022) 10 DEL CK 1002

Constitution of India-Article 226, 32

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High Courts12 Oct 2022Dismissed

Vishal Kaushik Vs Jyoti Gupta

Delhi High Court · (2022) 10 DEL CK 0906

Code of Civil Procedure, 1908-Section 151, Order 96, 96(3)Limitation Act-Section 5

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High Courts12 Oct 2022Allowed

Siddhant Tomar Vs State

Delhi High Court · (2022) 10 DEL CK 1011

IPC-Section 304-B, 498-A, 34Dowry Prohibition Act, 1961-Section 2Cr.P.C.-Section 161

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High Courts12 Oct 2022Dismissed

Raj K P Sinha Vs State (Govt. Of NCT Of Delhi)

Delhi High Court · (2022) 10 DEL CK 1008

Indian Penal Code, 1860-Section 406, 420, 34Code of Criminal Procedure, 1973-Section 437, 173, 161Societies Registration Act

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High Courts12 Oct 2022Dismissed

Rajpal Singh Vs Commissioner Of Police & Ors.

Delhi High Court · (2022) 10 DEL CK 1022

Code of Civil Procedure, 1908-Order XLVII Rules 1 and 2, Section 151, 114Constitution of India-Article 226Excise Act-Section 61/1/14

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High Courts12 Oct 2022Dismissed

M/S Green Gene Enviro Protection And Infrastructure Pvt. Ltd. Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2022) 10 DEL CK 1024

Constitution of IndiaContract Act-Section 7

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High Courts12 Oct 2022Disposed Of

Nagesh Trading Co. Vs Income Tax Officer, Ward-47-1, Delhi

Delhi High Court · (2022) 10 DEL CK 1036

Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 142(1)

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High Courts12 Oct 2022Disposed Of

Management Of CPWD Vs Sh, Narayan Singh

Delhi High Court · (2022) 10 DEL CK 1039

Payment of Gratuity Act, 1972-Section 7(7)

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High Courts12 Oct 2022

Ramakant Dixit Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1048

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High Courts12 Oct 2022Disposed Of

Sandeep Kumar Sharma, Ex Cpl-742410-N Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1054

Central Civil Services (Pension) Rules, 1972-Rule 37

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High Courts12 Oct 2022Disposed Of

Rajbir Singh Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1055

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High Courts12 Oct 2022Disposed Of

Sanjay Kumar Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1056

Central Civil Services (Pension) Rules, 1972-Rule 37

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High Courts12 Oct 2022Disposed Of

Govt. Of NCT Of Delhi & Ors. Vs Late Shri Ashok Kumar Singh

Delhi High Court · (2022) 10 DEL CK 1060

CCS (Pension) Rules, 1972-Rule 41, 44, 54(6)CCS (Commutation of Pension) Rules, 1981

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High Courts12 Oct 2022Disposed Of

SM GD Santosh Kumar & Ors. Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1067

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High Courts12 Oct 2022Disposed Of

Karuna Nidhan Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1068

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High Courts12 Oct 2022Allowed

S.K. Saraswat & Ors. Vs Chief Secretary, Govt. Of National Capital Territory Of Delhi & Ors.

Delhi High Court · (2022) 10 DEL CK 1069

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