COURT ARCHIVE

Delhi High Court judgments

1,37,990 judgments · page 2,138 of 6,900

High Courts01 Nov 2022Partly Allowed

Ranjana Mitra Proprietor Of Ms V2 Associates Vs Mohit Narang Proprietor Of M/S Medispa Dermal Sciences

Delhi High Court · (2022) 11 DEL CK 1246

Constitution of India-Article 227Delhi International Arbitration Centre (DIAC) Rules-Clause 21.6(2)

High Courts01 Nov 2022Allowed

Smt. Raj Bala & Ors. Vs Union Of India

Delhi High Court · (2022) 11 DEL CK 1297

Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 123(c), 124-A, 124(A)Motor Vehicles Act, 1988-Section 163-A

High Courts01 Nov 2022Disposed Of

KRBL Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Ors.

Delhi High Court · (2022) 11 DEL CK 1289

Income Tax Act, 1961-Sections 244A/244A(1A), 237, 240Constitution of India-Article 265

High Courts01 Nov 2022Disposed Of

KRBL Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Ors.

Delhi High Court · (2022) 11 DEL CK 1286

Income Tax Act, 1961-Sections 244A, 244A(1A), 237, 240Constitution of India-Article 265

High Courts01 Nov 2022Allowed

M/s G.D. Builders Vs M/s KLJ Developers Pvt. Ltd.

Delhi High Court · (2022) 11 DEL CK 1333

Arbitration & Conciliation Act, 1996-Section 11(6), 21, 12, Schedule IV

High Courts01 Nov 2022Dismissed

Sarup Singh Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2022) 11 DEL CK 1331

Code of Civil Procedure, 1908-Order XXXIX Rule 4, XXXIX Rules 1 and 2, Section 151

High Courts01 Nov 2022Allowed

M/S G.D. Builders Vs M/S KLJ Developers Pvt. Ltd.

Delhi High Court · (2022) 11 DEL CK 1329

Arbitration & Conciliation Act, 1996-Section 11(6), 21, 12, Schedule IV

High Courts01 Nov 2022

M/S G.D. Builders Vs M/S KLJ Developers Pvt. Ltd.

Delhi High Court · (2022) 11 DEL CK 1328

Arbitration & Conciliation Act, 1996-Section 11(6), 21, 12, Schedule IV

High Courts01 Nov 2022Disposed Of

M/S G.D. Builders Vs M/S KLJ Developers Pvt. Ltd.

Delhi High Court · (2022) 11 DEL CK 1325

Arbitration & Conciliation Act, 1996-Section 11(6), 21, 12, Schedule IV

High Courts01 Nov 2022Disposed Of

Bimal Kothari Vs Assistant Commissioner (DSGST) & Ors

Delhi High Court · (2022) 11 DEL CK 1318

Central Goods and Services Tax Rules, 2017-Rule 25

High Courts01 Nov 2022Dismissed

Anil Sabharwal Vs Rakesh Kumar Arora

Delhi High Court · (2022) 11 DEL CK 1317

CPC-Order XVIII Rule 17

High Courts01 Nov 2022

Moon Light Propbuild Pvt Ltd & Anr. Vs Horizon Crest India Real Estate & Ors.

Delhi High Court · (2022) 11 DEL CK 1314

Arbitration and Conciliation Act, 1996-Section 34, 9

High Courts01 Nov 2022Disposed Of

Western Infrabuild Products LLP Vs MS Western Roof Tile & Anr.

Delhi High Court · (2022) 11 DEL CK 1359

CPC-Order XXXIX Rule 2A

High Courts01 Nov 2022

Mohan Prasad (Since Deceased) Through His Lrs Sh. Yogesh & Ors. Vs Employees State Insurance Corporation & Anr.

Delhi High Court · (2022) 11 DEL CK 1358

Consumer Protection (Consumer Commission Procedure) Regulations, 2020

High Courts01 Nov 2022Dismissed

Sumit Dagar Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1337

Constitution of India-Article 226

High Courts01 Nov 2022Disposed Of

Tensberg Breweries And Industries Pvt Ltd & Ors. Vs Carlsberg Breweries A/S & Anr.

Delhi High Court · (2022) 11 DEL CK 1377

Trade Mark Act-Section 135 (2) (c)

High Courts01 Nov 2022Dismissed

Ravi Kumar Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1407

High Courts01 Nov 2022Dismissed

Ravi Kumar Singh Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1406

Border Security Force (Tenure of Posting and Deputation) Rules, 2000-Rule 5Border Security Force (Tenure of Posting and Deputation Amendment) Rules, 2002-Rule 19

High Courts01 Nov 2022Disposed Of

Harish Kumar Sharma Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1404

Central Civil Services (Pension) Rules, 1972-Rule 37

High Courts01 Nov 2022Dismissed

Saptagiri Restaurant Private Limited Vs Airport Authority Of India & Anr

Delhi High Court · (2022) 11 DEL CK 1395

Constitution of India-Article 14, 12