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Delhi High Court judgments

1,37,990 judgments · page 2,137 of 6,900

High Courts02 Nov 2022Disposed Of

Jagdish Pabreja Vs Shalu Pabreja

Delhi High Court · (2022) 11 DEL CK 0022

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47Code Of Criminal Procedure, 1973 — Section 362, 482
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High Courts02 Nov 2022Dismissed

Anil Kumar Vs Union Of India & Ors

Delhi High Court · (2022) 11 DEL CK 0012

Border Security Force Rules, 1969 — Rule 28AJuvenile Justice (Care and Protection of Children) Act, 2000 — Section 19, 19(1), 19(2), 21
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High Courts01 Nov 2022Dismissed

Sanjay Grover Vs Kumud Grover

Delhi High Court · (2022) 11 DEL CK 1132

Contempt of Courts Act, 1971-Section 2(b), 10, 12, 19Protection of Women from Domestic Violence Act, 2005-Section 12
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High Courts01 Nov 2022Dismissed

Dipender Vs The State (GNCT Of Delhi)

Delhi High Court · (2022) 11 DEL CK 1111

Code of Criminal Procedure, 1973-Section 374(2), 313, 164Protection of Children from Sexual Offences Act, 2012-Section 6, 8IPC-Section 363, 506
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High Courts01 Nov 2022Allowed

Dharmender Vs State (NCT of Delhi)

Delhi High Court · (2022) 11 DEL CK 1207

Code of Criminal Procedure, 1973-Section 374(2), 164, 313, 161Indian Penal Code, 1860-Section 376(2)(i), 506, 376Prevention of Children from Sexual Offences Act, 2012-Section 6
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High Courts01 Nov 2022Dismissed

Ajit Kumar Pande Vs UOI & Ors.

Delhi High Court · (2022) 11 DEL CK 1192

Letters Patent Act-Clause 10Railway Claims Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairman and Members) Rules, 1989-Rule 8Railway Claims Tribunal Act, 1987-Section 5(3)(a), sub-section (5), sub-section (6)
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High Courts01 Nov 2022Disposed Of

Md. Islamuddin Vs S S Kapoor

Delhi High Court · (2022) 11 DEL CK 1255

Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 14, XI Rule 1(5), 8 Rule 1-A, 8 Rule 1-A(3), 8 Rule 1-A(4), 13 Rule 1(1), XXXIX Rule 1Commercial Courts Act
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