High Courts01 Nov 2022Dismissed
Nishant Khatri Vs Jawaharlal Nehru University
Delhi High Court · (2022) 11 DEL CK 1393
Constitution of India-Article 226UGC (Minimum Standards and Procedure for Award of M.Phil/Ph.D Degrees) Regulations, 2016
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Delhi High Court judgments
1,37,990 judgments · page 2,139 of 6,900
High Courts01 Nov 2022Dismissed
Ashutosh Vasant Vs The Chairman And Managing Director Railtel Corporation Of India Ltd & Ors
Delhi High Court · (2022) 11 DEL CK 1391
Companies Act, 2013IRCON Residential Accommodation Retention Rules, 2009-Rule 4, 5, Note (i) to Rule 5
High Courts01 Nov 2022Dismissed
Dr. Ashutosh Mishra Vs Indian Institute Of Mass Communication & Ors.
Delhi High Court · (2022) 11 DEL CK 1389
High Courts01 Nov 2022Dismissed
Saptagiri Restaurant Pvt Ltd Vs Airport Authority Of India & Anr.
Delhi High Court · (2022) 11 DEL CK 1387
Constitution of India-Article 14, 12
High Courts01 Nov 2022Dismissed
Sunil Kumar Pandey & Anr. Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1386
Insolvency and Bankruptcy Code, 2016-Section 14Arbitration and Conciliation Act, 1996-Section 8Constitution of India-Article 226, Part III
High Courts01 Nov 2022Dismissed
Mohd Danish Khan Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1385
Indian Medical Council Act, 1956-Section 33Post Graduate Medical Education Regulations (Amendment), 2019-Appendix-IV, sub-Clause 4Rights of Persons with Disabilities Act, 2016
High Courts01 Nov 2022Dismissed
Anil Kumar Vs State
Delhi High Court · (2022) 11 DEL CK 1422
IPC-Section 302, 308, 342, 325, 34, 307, 336Arms Act-Section 25, 27, 54
High Courts01 Nov 2022Dismissed
Jhuggi Jhopri Vikas Samiti Netaji Nagar Vs Shri Suresh Kumar & Ors.
Delhi High Court · (2022) 11 DEL CK 1078
Contempt of Courts Act, 1971-Section 2(b), 19
High Courts01 Nov 2022Dismissed
Mohd Danish Khan Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0042
Indian Medical Council Act, 1956 — Section 33
High Courts01 Nov 2022Dismissed
Dr. Ashutosh Mishra Vs Indian Institute Of Mass Communication & Ors
Delhi High Court · (2022) 11 DEL CK 0041
High Courts01 Nov 2022Dismissed
Nishant Khatri Vs Jawaharlal Nehru University
Delhi High Court · (2022) 11 DEL CK 0030
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2022Dismissed
Saptagiri Restaurant Private Limited Vs Airport Authority Of India And Anr
Delhi High Court · (2022) 11 DEL CK 0029
Constitution Of India, 1950 — Article 12, 14
High Courts01 Nov 2022Allowed
Raj Bala And Ors Vs Union Of India
Delhi High Court · (2022) 11 DEL CK 0028
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 123(c), 124AMotor Vehicles Act, 1988 — Section 163A
High Courts01 Nov 2022Dismissed
Anil Sabharwal Vs Rakesh Kumar Arora
Delhi High Court · (2022) 11 DEL CK 0027
Code Of Civil Procedure, 1908 — Order 18 Rule 17
High Courts01 Nov 2022Dismissed
Management Alumni Co-Op. Group Housing Society Ltd. Through Its Secretary Vs Anirudh Thareja
Delhi High Court · (2022) 11 DEL CK 0026
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151
High Courts01 Nov 2022Disposed Of
Western Infrabuild Products Llp Vs M/S Western Roof Tile & Anr.
Delhi High Court · (2022) 11 DEL CK 0025
Code Of Civil Procedure, 1908 — Order 39 Rule 2A
High Courts01 Nov 2022Disposed Of
KRBL Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi And Ors
Delhi High Court · (2022) 11 DEL CK 0023
Constitution Of India, 1950 — Article 265Income Tax Act, 1961 — Section 237, 240, 244A, 244A(1A)
High Courts01 Nov 2022Dismissed
Sunil Kumar Pandey And Anr Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0019
Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 8
High Courts01 Nov 2022Dismissed
Saptagiri Restaurant Pvt Ltd Vs Airport Authority Of India & Anr
Delhi High Court · (2022) 11 DEL CK 0018
Constitution Of India, 1950 — Article 12, 14
High Courts01 Nov 2022Disposed Of
Md. Islamuddin Vs S S Kapoor
Delhi High Court · (2022) 11 DEL CK 0017
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 13 Rule 1(1), Order 11 Rule 1(5), Order 8 Rule 1A, Order 39 Rule 1, Order 7 Rule 14