High Courts01 Nov 2022Disposed Of
Ranjana Mitra Proprietor Of Ms V2 Associates Vs Mohit Narang Proprietor Of M/S Medispa Dermal Sciences
Delhi High Court · (2022) 11 DEL CK 0016
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 2,140 of 6,900
High Courts01 Nov 2022Dismissed
Sumit Dagar Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0015
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2022Disposed Of
Harish Kumar Sharma, Ex Cpl 678608-A Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0014
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts01 Nov 2022Dismissed
Ravi Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0013
Border Security Force (Tenure of Posting and Deputation) Rules, 2000 — Rule 5Border Security Force (Tenure of posting and deputation amendment) Rules, 2002 — Rule 19
High Courts01 Nov 2022Allowed
M/S G.D. Builders Vs M/S KLJ Developers Pvt. Ltd
Delhi High Court · (2022) 11 DEL CK 0006
Arbitration And Conciliation Act, 1996 — Section 11(6), 12, 21
High Courts01 Nov 2022Dismissed
Rajiv Sinha & Ors Vs Ministry Of Personnel, Public Grievances & Pensions & Ors
Delhi High Court · (2022) 11 DEL CK 0005
Constitution Of India, 1950 — Article 14, 16
High Courts01 Nov 2022Disposed Of
Dr Ravi M Nair & Anr. Vs Union Of India & Anr
Delhi High Court · (2022) 11 DEL CK 0004
High Courts01 Nov 2022Dismissed
Ajit Kumar Pande Ex-Member Judicial Vs UOI And Ors
Delhi High Court · (2022) 11 DEL CK 0003
Constitution Of India, 1950 — Article 217(2)(b)Railway Claims Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice Chairman and Members) Rules, 1989 — Rule 8elhi Higher Judicial Service Rules, 1970 — Section 26B
High Courts01 Nov 2022Dismissed
Ravi Kumar Vs Union Of India & Ors
Delhi High Court · (2022) 11 DEL CK 0001
High Courts31 Oct 2022Dismissed
Naresh Kumar Beri & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0797
Constitution of India-Article 226, 12, 14, 16, 21, 32, 311, Part IIIClinical Establishments (Registration and Regulation) Act 2010Banking Regulation Act, 1949
High Courts31 Oct 2022Allowed
Col. A. K Arora Vs Delhi Development Authority & Anr.
Delhi High Court · (2022) 10 DEL CK 0705
Constitution of India-Article 226Specific Relief Act-Section 16(c), 16, Explanation (ii) to Section 16(c)CPC-Forms 47 and 48
High Courts31 Oct 2022Disposed Of
The Workman, Sh. N.K. Garg Vs The Management Of M/s Jai Prakash Associates Pvt.Ltd.
Delhi High Court · (2022) 10 DEL CK 0704
Constitution of India-Article 226The Industrial Disputes Act, 1947-Section 10, 25-D, G and N, 2(s), 2(a)Code of Civil Procedure, 1908
High Courts31 Oct 2022Disposed Of
Gangotri Enterprises Ltd Vs General Manager Northern Railaways
Delhi High Court · (2022) 10 DEL CK 0702
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(12)(a), 12, 12(1), 12(5), 14, Fifth Schedule, Sixth Schedule, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015-Section 12(5)
High Courts31 Oct 2022Allowed
Kumar Satrughana Vs R.S. Grewal & Ors.
Delhi High Court · (2022) 10 DEL CK 0701
Motor Vehicles Act, 1988-Sections 166, 140, 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts31 Oct 2022Disposed Of
The New India Assurance Co. Ltd Vs Sunita Devi & Ors.
Delhi High Court · (2022) 10 DEL CK 0700
High Courts31 Oct 2022Disposed Of
KMA Caterers Vs Indian Railway Catering And Tourism Corporation (IRCTC), Through Its Chairman
Delhi High Court · (2022) 10 DEL CK 0699
Arbitration and Conciliation Act, 1996-Section 11(6), 20, 20(1), 20(2), 20(3), 2(1)(e), 12(5), 12 read with 5th, 6th and 7th Schedule, Fourth ScheduleCompanies Act, 1956Code of Civil Procedure-Section 20
High Courts31 Oct 2022Dismissed
Shiv Raj Singh & Ors. Vs Allied Blenders & Distillers Pvt. Ltd.
Delhi High Court · (2022) 10 DEL CK 0687
Negotiable Instruments Act, 1881-Section 138, 141, first proviso to sub-section (1) of Section 141Cr.P.C.-Section 482
High Courts31 Oct 2022Dismissed
Union Of India & Ors. Vs Premwati
Delhi High Court · (2022) 10 DEL CK 0685
High Courts31 Oct 2022
Constable Charan Singh Vs Govt. Of NCTD Through The Commissioner Of Police & Ors.
Delhi High Court · (2022) 10 DEL CK 0684
High Courts31 Oct 2022Dismissed
Vijay Saini @ Ram Singh Vs State
Delhi High Court · (2022) 10 DEL CK 0683
IPC-Section 302, 212/34, 201/34Arms Act-Section 25 (1B) (a), 27(1)Cr.P.C-Section 313