Code of Criminal Procedure, 1973-Sections 397/401, 482, 173(8), 200, 190, 156(3), 178(8)Copyright Act, 1957-Sections 63, 65Trade Mark Act, 1999-Sections 103, 104, 107

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High Courts31 Oct 2022Dismissed

Sanjeev Kumar Vs State Govt Of Nct Of Delhi & Anr.

Delhi High Court · (2022) 10 DEL CK 0250

Code Of Criminal Procedure, 1973 — Section 107, 151, 156(3), 164, 438, 482Indian Penal Code, 1860 — Section 34, 323, 354, 354A, 506, 509

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High Courts31 Oct 2022Dismissed

Mahendra Rana Vs Delhi Development Authority & Anr

Delhi High Court · (2022) 10 DEL CK 0249

Constitution Of India, 1950 — Article 215, 226Land Acquisition Act, 1894 — Section 3(b), 4, 5A, 17Indian Easements Act, 1882 — Section 15

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High Courts31 Oct 2022Disposed Of

KMA Caterers Vs Indian Railway Catering And Tourism Corporation (IRCTC),Through Its Chairman

Delhi High Court · (2022) 10 DEL CK 0248

Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 11(6), 12, 12(5), 20, 20(1), 20(2), 20(3)Code Of Civil Procedure, 1908 — Section 20

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High Courts31 Oct 2022Allowed

Col. A. K Arora Vs Delhi Development Authority & Anr.

Delhi High Court · (2022) 10 DEL CK 0247

Constitution Of India, 1950 — Article 226Specific Relief Act, 1963 — Section 16, 16(c)

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High Courts31 Oct 2022Dismissed

Ram Narain Prasad Vs UOI & Ors.

Delhi High Court · (2022) 10 DEL CK 0246

Prevention of Food Adulteration Rules, 1955 — Rule 8

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High Courts31 Oct 2022Allowed

York Tech Pvt. Ltd. Vs Delhi Development Authority

Delhi High Court · (2022) 10 DEL CK 0245

Constitution Of India, 1950 — Article 14, 226Delhi development Authority (Disposal of Developed Nazul Lands) Rules, 1981 — Rule 30

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High Courts28 Oct 2022Disposed Of

Ex Nb Risaldar Dilbag Singh Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 0690

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High Courts28 Oct 2022Dismissed

Dr. Zafarul Islam Khan Vs Govt. Of NCT Delhi & Ors.

Delhi High Court · (2022) 10 DEL CK 0681

Delhi Minorities Commission Act, 1999-Section 1(3), 3, 4, 16Delhi Minorities Commission (Salary and other conditions of service of the Chairperson and Members of the Commission) Rules-2000-Rule 3, 4Delhi Minorities Commission (Amendment) Rules, 2021-Rule 1(2)

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High Courts28 Oct 2022

University Of Delhi & Anr. Vs Adil Sajeer Ansari

Delhi High Court · (2022) 10 DEL CK 0679

Constitution of India-Article 226, 14, 19, 21Letters Patent-Clause X

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High Courts28 Oct 2022Dismissed

Delhi Rozi Roti Adhikar Abhiyan Vs Rajesh Ahuja

Delhi High Court · (2022) 10 DEL CK 0677

Contempt of Courts Act, 1971-Section 2(b)National Food Security Act, 2013-Sections 12, 14-18, 40Aadhaar Act-Sections 7, 8

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High Courts28 Oct 2022

Sorin Group Italia S.R.L Vs Neeraj Garg

Delhi High Court · (2022) 10 DEL CK 0675

Arbitration and Conciliation Act, 1996-Section 45, 8, 11, 44, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), Part ICode of Civil Procedure, 1908-Order XXXVII, XXXIX Rule 1 & 2, XXXVII Rule 3(5)Indian Contract Act, 1872-Section 23

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High Courts28 Oct 2022Allowed

Ajay Gupta Vs State Thr CBI

Delhi High Court · (2022) 10 DEL CK 0672

Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)Code of Criminal Procedure, 1973-Section 157, 161, 243, 311, 313, 386(b)(i), 391, 439, 482

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High Courts28 Oct 2022

M/S Arrena Overseas Private Limited Vs M/S Batra Art Press

Delhi High Court · (2022) 10 DEL CK 0671

Code of Civil Procedure, 1908-Order XII Rule 6, XIIIA, XXXIX Rules 1 and 2, Section 151Commercial Courts Act-Order XI Rule 1(10)Companies Act-Section 397

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High Courts28 Oct 2022Allowed

Ruchika Puglani Vs Aasna Digin & Anr.

Delhi High Court · (2022) 10 DEL CK 0745

Code of Civil Procedure, 1908-Section 10, 11, Explanation IV, Explanation VI, 151Constitution of India-Articles 141, 144

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High Courts28 Oct 2022Allowed

Shreysha Textiles Pvt. Ltd. Vs Viss Incorporation & Ors.

Delhi High Court · (2022) 10 DEL CK 0744

Code of Civil Procedure, 1908-Order I Rule 10Constitution of India-Article 227Indian Contract Act, 1882-Sections 182, 186, 203, 230

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High Courts28 Oct 2022Allowed

Radical Arc Ventures Pvt Ltd Vs State NCT of Delhi

Delhi High Court · (2022) 10 DEL CK 0733

IPC-Section 379Protection of Women against Domestic Violence Act, 2005-Section 2(a), 2(q), 12, 18, 19, 20, 21, 22, 23, 25(2), 28, 29Code of Criminal Procedure-Section 125, 482

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