High Courts02 Nov 2022Disposed Of
Consolidated Construction Consortium Limited Vs South Delhi Municipal Corporation
Delhi High Court · (2022) 11 DEL CK 1340
Arbitration and Conciliation Act, 1996-Section 11, 7, 12Arbitration Act, 1940-Section 2
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Delhi High Court judgments
1,37,990 judgments · page 2,136 of 6,900
High Courts02 Nov 2022Dismissed
Bimla Vs Commissioner Of Police & Anr
Delhi High Court · (2022) 11 DEL CK 1379
High Courts02 Nov 2022Allowed
Ravi Chandra Mishra Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1375
Constitution of India-Article 226, 22, 22(5), 3(3), 14, 21 & 22(5), 21Code of Criminal Procedure 1973-Section 482Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1), 3(3), 5-A, 5A, 3
High Courts02 Nov 2022Allowed
Preeti Vs State & Anr.
Delhi High Court · (2022) 11 DEL CK 1364
Criminal Procedure Code, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2)Companies Act, 2013-Section 149, 149(12)
High Courts02 Nov 2022Disposed Of
Jagdish Pabreja Vs Shalu Pabreja
Delhi High Court · (2022) 11 DEL CK 1361
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 362Protection of Women from Domestic Violence Act, 2005-Section 12, 20, 23, 23(2)
High Courts02 Nov 2022Disposed Of
Ram Kishor Meena & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1360
Constitution of India-Articles 14, 16Sashastra Seema Bal (SSB), Combatised, Ministerial and Stenographers (Non-Gazetted) Group ‘B’ and ‘C’ Posts Recruitment Rules, 2011
High Courts02 Nov 2022Disposed Of
Madasu Sampath Kumar Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1403
Central Civil Services (Pension) Rules, 1972-Rule 37
High Courts02 Nov 2022Dismissed
Dhatarwal Construction Company Pvt. Ltd. Vs National Highway Authority Of India
Delhi High Court · (2022) 11 DEL CK 1396
Constitution of India, 1950-Article 226, 14
High Courts02 Nov 2022Allowed
JMC Projects (India) Limited Vs Union Of India & Anr.
Delhi High Court · (2022) 11 DEL CK 1388
Constitution of India-Articles 14, 16, 19(1)(g), 21, 143, 226Companies Act, 2013-Sections 19, 135, 198, 129, 129(2), 129(3)Insolvency and Bankruptcy Code, 2016-Section 36
High Courts02 Nov 2022Dismissed
Nusrat Jahan Vs Professor Nazim Hussain Jafri & Ors.
Delhi High Court · (2022) 11 DEL CK 1429
Ordinance 5(V) titled “Admission and Enrollment of Students”-Ordinance 5(V)
High Courts02 Nov 2022Disposed Of
Sri Srinivasa College Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2022) 11 DEL CK 1428
NCTE (Recognition Norms and Procedure) Regulations, 2014-Clause 5 of Appendix-IVNCTE Act, 1993Arbitration and Conciliation Act, 1996-Sections 23 (4) and 29A
High Courts02 Nov 2022Dismissed
Navendu Agrawal Vs State & Anr.
Delhi High Court · (2022) 11 DEL CK 1423
Cr.P.C.-Section 156(3), 200IPC-Section 408, 465, 489, 471, 407, 506
High Courts02 Nov 2022Dismissed
Anil Dutt Sharma Vs State (GNCT of Delhi)
Delhi High Court · (2022) 11 DEL CK 1421
Prevention of Corruption Act, 1988-Section 8, 7, 13(2)Indian Penal Code, 1860-Section 419, 120B, 384, 170Cr.P.C.-Section 161
High Courts02 Nov 2022Allowed
Ashu & Ors. Vs The Registrar General, High Court Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 1412
Constitution of India-Article 15, 15(4), 29(2), 14, 16, 16(1), 16(2), 16(3), 16(4), 16(5), 19, 19(1)(d), 19(1)(e), 19(1)(f), 21, 134, 134A, 239, 330, 332, 335, 341, 341(1), 342, 342(1)
High Courts02 Nov 2022Dismissed
Sanjha Chulha Vs Sanjha Chulha & Ors.
Delhi High Court · (2022) 11 DEL CK 1411
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4, XXXIX Rule 2ACopyright Act, 1957-Section 2(c)Trade Marks Act, 1999-Section 33
High Courts02 Nov 2022Dismissed
Ramsharan Vs The Chairman Indian Oil Corporation Ltd
Delhi High Court · (2022) 11 DEL CK 1093
Constitution of India-Article 14, 226
High Courts02 Nov 2022Disposed Of
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Zee Laboratories Limited & Ors.
Delhi High Court · (2022) 11 DEL CK 1087
CPC-Order XXXIX Rule 2A
High Courts02 Nov 2022Disposed Of
M/s Prenda Creations Pvt. Ltd Vs Central Board Of Indirect Taxes And Customs & Ors.
Delhi High Court · (2022) 11 DEL CK 1085
High Courts02 Nov 2022Dismissed
Anand Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1076
High Courts02 Nov 2022Disposed Of
Surendra Singh Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1075
Sexual Harassment of Women at Workplace Act, 2013-Section 16