High Courts22 Nov 2022
Garima Khera Vs Anmol Kera
Delhi High Court · (2022) 11 DEL CK 0953
Cr.P.C.-Section 125DV Act
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,111 of 6,888
High Courts22 Nov 2022Dismissed
Rajat Agarwal Vs Depty Commssioner Of Police Traffic & Ors.
Delhi High Court · (2022) 11 DEL CK 0951
Civil Procedure Code, 1908-Section 2(2), 96, 115, Order VI Rule 17, VII Rule 7, VII Rule 11(d), VII Rule 13
High Courts22 Nov 2022Disposed Of
Amiown Schools Pvt. Ltd. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 0950
Industrial Dispute Act, 1947-Section 10 (i) (d), 33B
High Courts22 Nov 2022Disposed Of
Smt Jai Wati Chauhan & Anr. Vs Sh Ganga Singh (Since Deceased) Through LRS
Delhi High Court · (2022) 11 DEL CK 0946
CPC-Section 24
High Courts22 Nov 2022Disposed Of
Meenakshi @ Meenu Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 0927
IPC-Section 302, 120B, 201, 34, 379, 411Cr.PC-Section 161Evidence Act-Section 106, 25, 26, 27
High Courts22 Nov 2022Allowed
DS Confectionery Products Limited Vs Nirmala Gupta & Anr.
Delhi High Court · (2022) 11 DEL CK 0979
Copyright Act, 1957-Section 2(c)Code of Civil Procedure, 1908-Order XIII-A, XIIIA Rule 3The Delhi High Court Intellectual Property Division Rules, 2022-Rule 27
High Courts22 Nov 2022Dismissed
Sun Pharmaceutical Industries Ltd Vs DWD Pharmaceuticals Ltd
Delhi High Court · (2022) 11 DEL CK 0975
Code of Civil Procedure, 1908-Order XXXIX Rule 4, XXXIX Rules 1 and 2, Section 151Trade Marks Act, 1999-Sections 124, 125, 124(1)(b)(ii)
High Courts22 Nov 2022Disposed Of
Sun Pharma Laboratories Ltd. Vs Intas Pharmaceuticals Limited & Anr.
Delhi High Court · (2022) 11 DEL CK 0973
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151, Order XXXIX Rules 1 and 2
High Courts22 Nov 2022Dismissed
Shri Kishan Chand Dass & Ors. Vs M/s Kuoni Travel (India) Private Ltd.
Delhi High Court · (2022) 11 DEL CK 1065
Code of Civil Procedure, 1908-Order XX Rule 12, Section 151, 152, 153, XXII Rule 10, 30Indian Evidence Act-Section 165
High Courts22 Nov 2022Dismissed
Ram Sharma Vs Ashok Kumar Sharma & Ors.
Delhi High Court · (2022) 11 DEL CK 1063
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151, XXIII Rule 1, XXIII Rule 3A, 96(3)Indian Contract Act, 1872Transfer of Property Act, 1882-Section 53-A
High Courts22 Nov 2022
Nilofar Singh Vs Pramod Dang & Anr.
Delhi High Court · (2022) 11 DEL CK 1062
Code of Civil Procedure, 1908-Order I Rule 10, I Rule 10(2), II Rule 2, XI Rule 12, XXXIX Rule 1 and 2, Section 21(1), 34, 151Limitation Act, 1963-Article 65Limitation Act, 1908-Section 14, 2(7), 18
High Courts22 Nov 2022Allowed
Som Distilleries And Breweries Limited Vs Regent Beers And Wines Limited & Ors.
Delhi High Court · (2022) 11 DEL CK 1060
Trade Marks Act, 1999-Section 29, 29(1), 30, 30(1)
High Courts22 Nov 2022
H.S. Sahni, Sole Proprietor M/s M. K. Auto Sales Corporation Vs SAIC Motor Corporation Limited & Ors.
Delhi High Court · (2022) 11 DEL CK 1053
Trade Marks Act, 1999-Section 124
High Courts22 Nov 2022
Hans Study Center Vs Union Of India & Anr.
Delhi High Court · (2022) 11 DEL CK 1046
General Financial Rules, 2005-Rule 211(1)
High Courts22 Nov 2022Allowed
Dinesh Kumar Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 1038
High Courts22 Nov 2022
Kumud Chawla & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 1036
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 227, 228, 161, 164, 173(2), 239Indian Penal Code, 1860-Sections 323, 354, 354B, 356, 451, 506, 509, 34The Protection of Children from Sexual Offences Act, 2012-Sections 8, 9(g)(i)(m), 10
High Courts22 Nov 2022Allowed
Ajit Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1028
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482, 82Negotiable Instruments Act, 1881-Section 138
High Courts22 Nov 2022Dismissed
Dhanwanti @ Dhanpati & Anr. Vs The State & Ors.
Delhi High Court · (2022) 11 DEL CK 1027
Code of Criminal Procedure, 1973-Section 482, 156(3)Indian Penal Code, 1860-Section 379, 376, 411, 34
High Courts22 Nov 2022Allowed
State Vs Pramod Kumar
Delhi High Court · (2022) 11 DEL CK 1025
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 161, 164, 227, 228Indian Penal Code, 1860-Sections 90, 354, 354D, 375, 376, 506, 509
High Courts22 Nov 2022Dismissed
State (GNCTD) Vs Md. Jabbar
Delhi High Court · (2022) 11 DEL CK 1024
Code of Criminal Procedure, 1973-Section 397, 401(5), 164Protection of Children from Sexual Offences Act, 2012-Section 6IPC-Sections 376, 506