High Courts23 Nov 2022Dismissed

Vishal Arora & Anr. Vs Yes Bank Limited

Delhi High Court · (2022) 11 DEL CK 1030

Criminal Procedure Code, 1973-Section 482Negotiable Instruments Act, 1881-Sections 20, 87, 118, 138, 139, 141, 141(1), 141(2), 142Indian Evidence Act-Section 118(a)
High Courts23 Nov 2022Allowed

State Vs Mohd. Javed Nasir & Ors.

Delhi High Court · (2022) 11 DEL CK 1022

Indian Penal Code, 1860-Sections 34, 323, 354, 354B, 376, 458, 509Code of Criminal Procedure, 1974-Sections 161, 164, 227, 228
High Courts23 Nov 2022Disposed Of

Rajeev C. Mathur & Anr. Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1016

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 33, 34, 35, 36, 37, 38, 39, 40, 41Constitution of India-Article 16(1), 16(4), 16(4A), 335Constitution (77th Amendment) Act, 1995
High Courts23 Nov 2022Dismissed

Manoj Sharma Vs Kirori Mal College & Ors.

Delhi High Court · (2022) 11 DEL CK 0999

Rights of Persons with Disabilities Act, 2016-Sections 3 to 13, 63, 75, 76, Proviso to Section 76, 77Persons with Disabilities (Equal Opportunities, Protection Of Rights and Full Participation) Act, 1995-Section 57, 57(1), 59, 59(b)Constitution of India-Article 338, 338(5), 338(8)
High Courts23 Nov 2022Disposed Of

Air Customs Vs State

Delhi High Court · (2022) 11 DEL CK 0831

Code of Criminal Procedure-Section 397, 401, 82Customs Act, 1962-Sections 132, 135(1)(A)Extradition Act, 1962