High Courts24 Nov 2022Allowed
Sabila Begum & Ors. Vs Union Of India
Delhi High Court · (2022) 11 DEL CK 0141
Railway Claims Tribunal Act, 1987 — Section 23, 123(c), 124, 124A
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,108 of 6,888
High Courts24 Nov 2022Disposed Of
Mahavir Singh & Ors. Vs GNCT Of Delhi & Ors
Delhi High Court · (2022) 11 DEL CK 0140
Registration Act, 1908 — Section 17(1A), 19, 20, 21, 22, 23, 24, 25, 28, 32, 33, 34, 35, 58, 69, 72, 77East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 21, 30Delhi Municipal Corporation Act, 1957 — Section 147
High Courts23 Nov 2022Disposed Of
M/S Awadh Construction Th. Its Proprietor Sh Anil Kumar Singh Vs M/S Amaarpreet Shuttering, Th. Its Partner Sh. Ushmeet Singh
Delhi High Court · (2022) 11 DEL CK 0869
Code of Criminal Procedure, 1973-Section 482, 311
High Courts23 Nov 2022Dismissed
H.T. Media Limited Vs Principal Commissioner Of Income Tax-4, Delhi
Delhi High Court · (2022) 11 DEL CK 0971
Income Tax Act, 1961-Section 260A, 10(34), 14A, 14A(2), 14A(3)Income Tax Rules, 1962-Rule 8D, 8D(2), 8D(2)(iii)
High Courts23 Nov 2022
PVR Limited Vs Imperia Wishfield Private Limited
Delhi High Court · (2022) 11 DEL CK 0922
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 8, 12, 16, 16(1), 34, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), Fourth ScheduleThe Insolvency and Bankruptcy Code, 2016Indian Contract Act, 1872-Section 62, 7
High Courts23 Nov 2022Dismissed
M/s Sunehari Bagh Builders Pvt Ltd Vs Airports Authority Of India
Delhi High Court · (2022) 11 DEL CK 0843
Arbitration and Conciliation Act, 1996-Section 11(6), 11(5), 16, 7, 11
High Courts23 Nov 2022Disposed Of
SI Daya Chand (Retired) Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 0840
Constitution of India-Article 14F.R.-22-(C), 22(I)(a)(i)
High Courts23 Nov 2022Disposed Of
Naresh Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 0839
Indian Penal Code-Sections 34, 279, 307, 323, 337Cr.P.C., 1973-Section 173Delhi Road Transport Authority (Conditions of Appointment & Service) Regulations, 1952-Regulation 7(1), 7(2), 9, 9(a)(i)
High Courts23 Nov 2022Dismissed
Alok Kumar Verma Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0908
Constitution of India-Articles 226, 227, 32, 14, 16, 311Indian Railways Establishment Code-Paragraph 233CCS (CCA) Rules-Chapter 2
High Courts23 Nov 2022Allowed
TPS Infrastructure Limited Vs Ranchi MSW Pvt Limited & Anr.
Delhi High Court · (2022) 11 DEL CK 0904
Code of Civil Procedure, 1908-Section 151, Order VIII Rule 1, VIII Rule 1 (second proviso)Arbitration and Conciliation Act, 1996-Section 8, 23(4), 29ACommercial Courts Act, 2015-Section 12A
High Courts23 Nov 2022Dismissed
Shampa Ghosh Vs Alok Kumar Dey & Ors.
Delhi High Court · (2022) 11 DEL CK 0903
Code of Civil Procedure, 1908 (CPC)-Order VII Rule 11, VII Rule 11(a), X, XXXIX Rules 1 & 2Court fees Act, 1870-Section 7(iv)(b) and (d), 7(v)(e), 17Indian Evidence Act, 1872-Section 68
High Courts23 Nov 2022Allowed
Shri Narsingh Shah Vs BDR Developers Pvt. Ltd.
Delhi High Court · (2022) 11 DEL CK 0875
Constitution of India-Article 227CPC-Order XXXIX Rule 2A, XV-A, VI Rule 17, XII Rule 6, Section 151, XV-A(1), XV-A(2), XXXIX Rule 10, 115, 92, XLIIILimitation Act, 1908-Article 120
High Courts23 Nov 2022Allowed
Surjeet Singh Virdi Vs Jasvinder Singh Bitto Chaudhary
Delhi High Court · (2022) 11 DEL CK 0961
High Courts23 Nov 2022Disposed Of
Ajay Passi Vs Priyanka Passi
Delhi High Court · (2022) 11 DEL CK 0945
High Courts23 Nov 2022
Raju @ Kristo Vs State
Delhi High Court · (2022) 11 DEL CK 0987
Indian Penal Code-Sections 452, 302Juvenile Justice (Care and Protection of Children) Act, 2015-Section 9(2), 94, 94(2), 24Code of Criminal Procedure, 1973-Sections 311, 391
High Courts23 Nov 2022Dismissed
Pr. Commissioner Of Income Tax -12 Vs Karuna Garg
Delhi High Court · (2022) 11 DEL CK 0982
Income Tax Act, 1961-Section 68, 115BBE, 10(38), 133(6)/131
High Courts23 Nov 2022Allowed
Deere And Company & Anr. Vs Jitender Kumar Gaur & Anr.
Delhi High Court · (2022) 11 DEL CK 1061
Trade Marks Act, 1999-Section 2(1)(zg)
High Courts23 Nov 2022
Bolt Technology Ou Vs Ujoy Technology Private Limited & Anr.
Delhi High Court · (2022) 11 DEL CK 1054
High Courts23 Nov 2022Dismissed
Mohammad Shahid Vs DTTE, Govt. Of NCTD & Ors.
Delhi High Court · (2022) 11 DEL CK 1040
High Courts23 Nov 2022Disposed Of
Union Public Service Commission Vs Dr. Venkateshwaran V & Ors
Delhi High Court · (2022) 11 DEL CK 1034