High Courts23 Nov 2022Disposed Of
Dr. Naval Kishore Dixit Vs Union Of India & Ors
Delhi High Court · (2022) 11 DEL CK 0143
Kanhaiya Singhal, Jatin Singh, Archana Surve
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,110 of 6,888
High Courts23 Nov 2022Disposed Of
SI Daya Chand (Retired) Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 0127
Constitution Of India, 1950 — Article 14
High Courts23 Nov 2022
Shampa Ghosh Vs Alok Kumar Dey & Ors
Delhi High Court · (2022) 11 DEL CK 0126
Code Of Civil Procedure, 1908 — Order 10, Order 7 Rule 11, Order 7 Rule 11(a)Court Fees Act, 1870 — Section 7(iv)(b), 7(iv)(e), 7(v)(e), 17Evidence Act, 1872 — Section 68
High Courts22 Nov 2022Disposed Of
ABB Limited Vs Commissioner VAT Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 0866
Delhi Value Added Tax Act, 2004-Section 9(1), 9(3), 9(4), 9(6), 12(4)Delhi Value Added Tax Rules, 2005-Rule 4(c)
High Courts22 Nov 2022Dismissed
Principal Commissioner Of Income Tax (Central)-2 Vs Vinita Chaurasia
Delhi High Court · (2022) 11 DEL CK 0851
Income Tax Act, 1961-Section 147, 143(3), 139(1), 153A, 153C, 148, 292C(1)(ii)
High Courts22 Nov 2022Disposed Of
Mukesh Jain, Proprietor Of M/s Jainsons Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0850
Finance (No.2) Act, 2019-Part V, Section 123(b), 127Central Excise Act, 1944-Section 9D
High Courts22 Nov 2022Disposed Of
Col. Amardeep Singh IC 59054Y Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0837
Survey of India (Group A) Service Rules, 1989-Para 6(iv)
High Courts22 Nov 2022Disposed Of
Ranjeet Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0836
High Courts22 Nov 2022Dismissed
Sarwan Kumar Vs Kendriya Vidyalaya Sangathan & Anr.
Delhi High Court · (2022) 11 DEL CK 0835
KVS (Appointment, Promotion, Seniority, etc.) Rules, 1971-Para 11
High Courts22 Nov 2022Dismissed
Union Of India And Anr. Vs Pyare Lal
Delhi High Court · (2022) 11 DEL CK 0919
High Courts22 Nov 2022Disposed Of
National Council for Teacher Education & Anr. Vs Savita Devi Mahavidyalaya & Anr.
Delhi High Court · (2022) 11 DEL CK 0916
National Council for Teacher Education Act, 1993-Section 17(1); second proviso to Section 17(1); Section 17(2); Section 17(3); Section 17(4); Section 14(3); Section 15(3); Section 18
High Courts22 Nov 2022
Arora Tools Pvt Ltd Vs Vardex Toolings Private Limited & Ors.
Delhi High Court · (2022) 11 DEL CK 0902
CPC-Order XXXIX Rule 1 & 2, VII Rule 10, VII Rule 11(a) & (d), I Rule 10(2)
High Courts22 Nov 2022Dismissed
Chimes Aviation Private Limited Vs United India Insurance Company Limited
Delhi High Court · (2022) 11 DEL CK 0900
Arbitration & Conciliation Act 1996-Section 11(6), 2(2), 11Code of Civil Procedure, 1908
High Courts22 Nov 2022Dismissed
Raj Kumar Vs Government Of National Capital Territory Of Delhi (GNCT) & Ors
Delhi High Court · (2022) 11 DEL CK 0881
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4Hindu Succession Act, 1956
High Courts22 Nov 2022
Future Coupons Private Limited & Ors. Vs Amazon.Com NV Investment Holdings LLC & Anr.
Delhi High Court · (2022) 11 DEL CK 0878
Constitution of India-Article 144, 226, 227Arbitration and Conciliation Act, 1996-Section 2(1)(c), 2(c), 7, 16(2), 16(3), 16(6), 17(1), 17(2), 23(1), 23(3), 31(6), 32, 32(2), 32(2)(c), 34, 34(1), 34(2)(a)(iv), 37, 37(2), 37(2)(a), 37(2)(b)Competition Act-Section 5, 6(2), 6(2A), 31, 43A, 44, 45, 45(2)
High Courts22 Nov 2022Dismissed
Poonam Vs Radha Rani & Ors
Delhi High Court · (2022) 11 DEL CK 0877
Protection of Women from Domestic Violence Act, 2005-Section 2(s), 19CPC-Section 100, 109Constitution of India-Article 226, 133(1)(a)
High Courts22 Nov 2022Allowed
M/s R M Green Solutions Pvt Ltd & Ors. Vs Pankaj Singh Rajput
Delhi High Court · (2022) 11 DEL CK 0968
Code of Civil Procedure, 1908-Order VIII Rule 1, VIII Rule 10, VIII Rule 11Limitation Act, 1963-Section 5Constitution of India-Article 227
High Courts22 Nov 2022Disposed Of
Mother Dairy Fruit And Vegetable Pvt Ltd Vs Satpal Singh
Delhi High Court · (2022) 11 DEL CK 0959
Payment of Gratuity Act, 1972-Section 4(1), 4(6), 4(6)(a), 4(6)(b), 4(6)(b)(i), 4(6)(b)(ii), 7(3-A), 7(4)(C)Payment of Gratuity (Central) Rules, 1972-Rule 11(4)IPC-Section 354
High Courts22 Nov 2022Disposed Of
Municipal Corporation Of Delhi Vs Deputy Labour Commissioner & Ors.
Delhi High Court · (2022) 11 DEL CK 0958
Industrial Disputes Act, 1947-Section 33-C(2)
High Courts22 Nov 2022Disposed Of
Qayyum Khan Vs Yakub Khan & Ors.
Delhi High Court · (2022) 11 DEL CK 0957
Code of Civil Procedure, 1908-Section 24