CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,112 of 6,888

High Courts22 Nov 2022

Hardeep Vs State

Delhi High Court · (2022) 11 DEL CK 0830

Code of Criminal Procedure-Section 482, 91, 161Indian Penal Code, 1860-Sections 420, 120-BInformation Technology Act, 2000-Section 66
Read judgment
High Courts22 Nov 2022Dismissed

Amandeep Singh Vs Pradeep Kumar

Delhi High Court · (2022) 11 DEL CK 0827

Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3, Section 114Negotiable Instrument Act-Section 138
Read judgment
High Courts22 Nov 2022Dismissed

Hardeep Vs State

Delhi High Court · (2022) 11 DEL CK 0129

Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 91, 161, 482Information Technology Act, 2000 — Section 66
Read judgment
High Courts22 Nov 2022Dismissed

Ram Sharma Vs Ashok Kumar Sharma

Delhi High Court · (2022) 11 DEL CK 0113

Code Of Civil Procedure, 1908 — Section 96(3), 151, Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 3ATransfer of Property Act, 1882 — Section 53A
Read judgment
High Courts22 Nov 2022

Nilofar Singh Vs Pramod Dang

Delhi High Court · (2022) 11 DEL CK 0112

Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Section 34, 151, Order 39 Rule 1, Order 2 Rule 2, Order 39 Rule 2, Order 1 Rule 10, Order 1 Rule 10(2), Order 11 Rule 12Limitation Act, 1963 — Section 17
Read judgment