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Delhi High Court judgments

1,37,750 judgments · page 2,113 of 6,888

High Courts21 Nov 2022

Vijay Kumar Gupta Vs Reserve Bank Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 0886

Constitution of India-Article 226, 227, 14, 21, 301, 136Reserve Bank of India (Staff) Regulations, 1948-Regulation 34, 47, 47(1), 47(1)(d), 47(1)(e)Indian Evidence Act

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High Courts21 Nov 2022Dismissed

Kamal Singh Vs Govt Of NCT Delhi & Anr.

Delhi High Court · (2022) 11 DEL CK 0885

Constitution of India-Article 226, 21Land Acquisition Act, 1894-Section 4, 6

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High Courts21 Nov 2022Dismissed

Hargovind Vs Govt Of NCT Delhi & Anr.

Delhi High Court · (2022) 11 DEL CK 0884

Constitution of India-Article 226Land Acquisition Act, 1894-Section 4, 6

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High Courts21 Nov 2022Dismissed

Braham Prakash Vs Government Of NCT Of Delhi & Anr.

Delhi High Court · (2022) 11 DEL CK 0882

Constitution of India-Article 226East Punjab Holdings (Consolidation & Prevention of Fragmentation) Act, 1948Indian Forest Act, 1927-Section 4(1)(c)

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High Courts21 Nov 2022Partly Allowed

Ram Ditti Since Deceased Throgh Lr Vs Surender Kumar Since Deceased Through Lr

Delhi High Court · (2022) 11 DEL CK 0970

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High Courts21 Nov 2022Disposed Of

Sukarma Technologies Pvt Ltd Vs Rajiv Nainwal

Delhi High Court · (2022) 11 DEL CK 0969

Constitution of India-Article 227

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High Courts21 Nov 2022Disposed Of

Vineet Taneja Vs Ritu Taneja

Delhi High Court · (2022) 11 DEL CK 0956

CPC-Order VII Rule 14 (3)

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High Courts21 Nov 2022Dismissed

The State Of Delhi Vs Suraj Bhan Singh & Ors.

Delhi High Court · (2022) 11 DEL CK 0925

IPC-Sections 341, 452, 308, 34

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High Courts21 Nov 2022Disposed Of

Pradeep Kumar Vs BSES Yamuna Power Limited & Anr.

Delhi High Court · (2022) 11 DEL CK 0988

Constitution of India-Article 226

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High Courts21 Nov 2022Dismissed

The Pr. Commissioner Of Income Tax -18 Vs Oil Industry Development Board

Delhi High Court · (2022) 11 DEL CK 0981

Income Tax Act, 1961-Section 14AIncome Tax Rule, 1962-Rule 8DFinance Act, 2022

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High Courts21 Nov 2022Disposed Of

Mittal International Vs The Assistant Commissioner Of Income Tax Circle 52 (1) New Delhi

Delhi High Court · (2022) 11 DEL CK 0978

Income Tax Act, 1961-Section 148A(d), 148, 142(1), 148A(b)

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High Courts21 Nov 2022Allowed

Nasser Mohammed M.F.Al Hajri Vs Reliance Asset Reconstruction Company Ltd.

Delhi High Court · (2022) 11 DEL CK 1067

Code of Civil Procedure-Order XXXVII, 37Companies Act-Section 34, 322, 323Recovery of Debts and Bankruptcy Act, 1993-Section 19, 2(g), 19(2)(g)

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High Courts21 Nov 2022Dismissed

Charanjeet Kaur Khurana Vs S Manmohan Singh Oberoi & Ors.

Delhi High Court · (2022) 11 DEL CK 1066

Code of Civil Procedure, 1908-Order XXXIX Rule 2A, Section 151, XXXIX Rules 1 and 2, VIII Rule 1A, XI Rules 12 and 14, XXXIX Rule 3Contempt of Courts Act, 1971-Section 2(b)Transfer of Property Act, 1882-Section 58, 58(a), 58(b), 100, 54

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High Courts21 Nov 2022