High Courts18 Nov 2022Dismissed
Shri Krishan Kumar Vs Land And Building Department & Anr.
Delhi High Court · (2022) 11 DEL CK 0892
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4
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Delhi High Court judgments
1,37,750 judgments · page 2,115 of 6,888
High Courts18 Nov 2022Dismissed
Surender Singh Rawat Vs Jamia Milia Islamia University
Delhi High Court · (2022) 11 DEL CK 0888
Constitution of India-Article 226, 14Societies Registration Act, 1860Jamia Millia Islamia Act, 1988-Section 2(n)
High Courts18 Nov 2022Dismissed
Ramesh Chand Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2022) 11 DEL CK 0887
Constitution of India-Article 226Land Acquisition Act-Section 4
High Courts18 Nov 2022Dismissed
Ajai Vatan Vs Shashi Aneja
Delhi High Court · (2022) 11 DEL CK 0954
Guardian and Wards Act, 1983-Section 25CPC-Order 47Constitution of India-Article 227
High Courts18 Nov 2022Dismissed
Hardeep Singh Vs The State
Delhi High Court · (2022) 11 DEL CK 0932
NDPS Act-Sections 15, 25, 29, 61, 85, 41, 41(1), 41(2), 42, 42(1), 42(2), 43, 50, 37, Chapter IVCrPC-Section 439
High Courts18 Nov 2022Allowed
Smt. Binda Devi Vs Union Of India
Delhi High Court · (2022) 11 DEL CK 0923
Limitation Act-Section 5Code of Civil Procedure-Section 151Railway Claims Tribunal Act, 1987-Section 23
High Courts18 Nov 2022Dismissed
United India Insurance Co. Ltd. Vs Smt. Sheelo Devi & Anr.
Delhi High Court · (2022) 11 DEL CK 0997
Employees’ Compensation Act, 1923-Section 30Code of Civil Procedure, 1908-Section 96IPC-Sections 279, 304A
High Courts18 Nov 2022Disposed Of
M/s Dabur India Limited Vs Commissioner Of Income Tax (TDS) & Anr.
Delhi High Court · (2022) 11 DEL CK 0991
Income Tax Act, 1961-Section 201/201(1A), 194H
High Courts18 Nov 2022Disposed Of
RMSI Private Limited Vs National Faceless Assessment Centre, Delhi
Delhi High Court · (2022) 11 DEL CK 0984
Income Tax Act, 1961-Section 143(3), 144B, 144B(1)(xvi)(b), 154, 147, 263/264Finance Act, 2022
High Courts18 Nov 2022Disposed Of
DLF Emporio Limited Vs National Faceless Assessment Centre Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0983
Income Tax Act, 1961-Section 143(3), 144B, 144B(1), 144B(6)(vii), 144B(6)(viii), 144B(7)(viii), 156, 270A
High Courts18 Nov 2022Dismissed
Rajinder Kumar Agarwal Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0974
Resettlement of Displaced Persons (Land Acquisition) Act, 1948-Clause (e) of sub-section (1) of Section 7Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts18 Nov 2022Disposed Of
Danish Faruqui Vs Sana Ahmed
Delhi High Court · (2022) 11 DEL CK 1037
Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Section 151
High Courts18 Nov 2022Disposed Of
Shubham HP Security Force India Pvt. Ltd. Vs Central Warehousing Corporation
Delhi High Court · (2022) 11 DEL CK 1017
Specific Relief Act, 1963-Section 14(d), 41Arbitration and Conciliation Act, 1996-Fourth Schedule, Section 12
High Courts18 Nov 2022Dismissed
Satpal Singh Vs Mother Dairy Fruit And Vegetable Pvt. Ltd. & Ors.
Delhi High Court · (2022) 11 DEL CK 1015
Companies Act, 2013-Section 452 r/w 435, 630, 630(1), 630(1)(a), 630(1)(b), 630(2), 432Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 2(3)(ii)CPC-Order XII Rule 6
High Courts18 Nov 2022Dismissed
SC Narang Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2022) 11 DEL CK 1074
POCSO Act-Section 21Juvenile Justice (Care and Protection of Children) Act, 2015-Section 75IPC-Section 376
High Courts18 Nov 2022Disposed Of
National Insurance Co. Ltd Vs Pankaj Malhotra & Ors
Delhi High Court · (2022) 11 DEL CK 0826
Motor Vehicles Act, 1988-Section 173, 166 and 140, 133Indian Penal Code-Sections 279, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts18 Nov 2022Partly Allowed
Animesh Singh Vs Sunita Jolly & Anr.
Delhi High Court · (2022) 11 DEL CK 0822
CPC-Order XII Rule 6, XXXVII, XXXIX Rule 10, XXI Rule 6, Section 151
High Courts18 Nov 2022Disposed Of
Mukta Agarwal Vs Vineet Gupta
Delhi High Court · (2022) 11 DEL CK 0105
Evidence Act, 1872 — Section 65B
High Courts18 Nov 2022
Murari Mirchandani Vs Jatinder Sardna & Ors
Delhi High Court · (2022) 11 DEL CK 0102
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 9, Order 22 Rule 9, Order 7 Rule 11Specific Relief Act, 1963 — Section 19(b), 34
High Courts18 Nov 2022Allowed
Binda Devi Vs Union Of India
Delhi High Court · (2022) 11 DEL CK 0101
Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2003 — Rule 7Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151