High Courts18 Nov 2022Dismissed

Punjab National Bank Vs Subhash Aggarwal & Ors

Delhi High Court · (2022) 11 DEL CK 0099

Code Of Civil Procedure, 1908 — Section 151, Order 12 Rule 6, Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(1), 13(2), 13(4), 17, 34, 36
High Courts17 Nov 2022Dismissed

Rahul Jain & Ors. Vs Atul Jain & Ors.

Delhi High Court · (2022) 11 DEL CK 1444

Arbitration and Conciliation Act, 1996-Sections 5, 8, 8(1), 8(3), 11, 11(2), 11(6), 12(1)(b), 14, 15 and 21Insolvency and Bankruptcy Code, 2016
High Courts17 Nov 2022Dismissed

Sachin & Ors. Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1430

Constitution of India-Article 226, 227, 14, 19, 19(1)(g), 21Indian Medical Council Act, 1956-Section 33National Medical Commission Act, 2019-Section 56
High Courts17 Nov 2022Disposed Of

S.P. Singh & Ors. Vs UOI & Ors.

Delhi High Court · (2022) 11 DEL CK 0913

Armed Forces Headquarters Civil Service Rules, 1968-Rule 2, 2(1), 2(f), 2(k), 2(p), 12, 13, 13(1), 13(2), 13(3), 14, 15, 15(3), Third Schedule clause (b)Constitution of India-Part III