High Courts30 Nov 2022Disposed Of
Fateh Chand Vs CBI
Delhi High Court · (2022) 11 DEL CK 0933
Indian Evidence Act, 1872-Section 165
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,100 of 6,888
High Courts30 Nov 2022Disposed Of
Rohit Dubey @ Sunny Vs State
Delhi High Court · (2022) 11 DEL CK 0931
Indian Penal Code-Section 397, 394, 392, 34Cr.P.C.-Section 428
High Courts30 Nov 2022Disposed Of
Vikas Rathor & Ors. Vs State Of Gnct Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0929
IPC-Section 498A, 406, 34
High Courts30 Nov 2022Disposed Of
Suchita Shrivastava Vs Reserve Bank Of India
Delhi High Court · (2022) 11 DEL CK 0928
Reserve Bank of India (Staff) Regulations, 1948Maternity Benefit Act, 1961Employees’ State Insurance Act, 1948
High Courts30 Nov 2022Disposed Of
Sahil Mittal & Ors. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0926
IPC-Section 406, 498-A
High Courts30 Nov 2022Partly Allowed
Aap Ki Pasand & Anr. Vs Himalayan Leaf Pvt Ltd
Delhi High Court · (2022) 11 DEL CK 1072
Code of Civil Procedure, 1908-Order XI Rule 12, Section 151, VIII Rule 1-A, XI Rule 10, XIII Rule 1(1), VIII Rule 1-A(3), XI Rule 1(7), XI Rule 1(9), XI Rule 1(11), XI Rule 1(10)Commercial Courts Act, 2015-Section 15(3)
High Courts30 Nov 2022Disposed Of
Star India Pvt. Ltd. & Anr. Vs Airhdx.Com & Ors.
Delhi High Court · (2022) 11 DEL CK 1071
Code of Civil Procedure, 1908-Order XIII-A, Section 151, VIII Rule 5, I Rule 10The Indian Copyright Act, 1957-Section 37IT Act
High Courts30 Nov 2022Disposed Of
Plusplus Lifesciences LLP & Anr. Vs Dr. Shivani Singh & Ors.
Delhi High Court · (2022) 11 DEL CK 1069
Code of Civil Procedure-Order XXXIX Rules 1 and 2, XXXIX Rule 4, XXXIX Rule 1 & 2, VI Rule 4, Section 151Trade Marks Act, 1999-Section 11Food Safety and Standards Act, 2006-Section 22
High Courts30 Nov 2022Allowed
Star India Pvt. Ltd. Vs Watchonlinemovieshd.online & Ors.
Delhi High Court · (2022) 11 DEL CK 1068
Indian Copyright Act, 1957-14(d)Code of Civil Procedure, 1908-Order XIII-A, Section 151, VIII Rule 5, I Rule 10IT Act
High Courts30 Nov 2022Disposed Of
Krishan Chand Gupta Vs Sub Registrar VI-B & Ors.
Delhi High Court · (2022) 11 DEL CK 1049
Indian Registration Act, 1908-Section 25, 34, 24, 75, 72Delhi Registration Rules, 1976-Rule 43Delhi Lands (Restriction on Transfer) Act, 1972
High Courts30 Nov 2022Dismissed
Sandeep Bhalla & Ors. Vs Reserve Bank Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1048
Constitution of India-Article 226, 14, 21, 136Banking Regulation Act, 1949-Section 35A, 30, 22Deposit Insurance Credit Guarantee Corporation Act, 1961-Section 16(1)
High Courts30 Nov 2022Disposed Of
World Sales Corporation Vs Joint Commissioner Of Police Licensing
Delhi High Court · (2022) 11 DEL CK 1044
Arms Act, 1959-Section 18Arms Rules, 2016-Section 105
High Courts30 Nov 2022Allowed
Farida Begum Vs Govt. Of NCT Of Delhi Through Dy Labour Commissioner & Anr.
Delhi High Court · (2022) 11 DEL CK 1043
High Courts30 Nov 2022Disposed Of
HC/GD M Ramabhupala Reddy Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1007
High Courts30 Nov 2022Disposed Of
Md. Riyaz Alam Ansari (Shaurya Chakra) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 0829
CRPF Recruitment Rules, 2010
High Courts30 Nov 2022Disposed Of
Krishan Chand Gupta Vs Sub Registrar VI-B & Ors
Delhi High Court · (2022) 11 DEL CK 0200
Delhi Registration Rules, 1976 — Rule 43Registration Act, 1908 — Section 25, 72, 75
High Courts30 Nov 2022Disposed Of
World Sales Corporation Vs Joint Commissioner Of Police Licensing
Delhi High Court · (2022) 11 DEL CK 0196
Arms Rules, 2016 — Rule 108Arms Act, 1959 — Section 18
High Courts30 Nov 2022Allowed
Farida Begum Vs Govt. Of Nct Of Delhi Through Dy Labour Commissioner & Anr
Delhi High Court · (2022) 11 DEL CK 0195
High Courts30 Nov 2022Disposed Of
HC/GD M Ramabhupala Reddy Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0194
High Courts30 Nov 2022Disposed Of
Md. Riyaz Alam Ansari (Shaurya Chakra) And Ors Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0193