High Courts01 Dec 2022Disposed Of
Lt Col Rahul Jain Vs Union Of India Through The Secretary Ministry Of Defence & Ors.
Delhi High Court · (2022) 12 DEL CK 0971
Armed Forces Tribunal Act-Section 32
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,099 of 6,888
High Courts01 Dec 2022Disposed Of
Anoop Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0972
High Courts01 Dec 2022Disposed Of
Sudhir Kumar Singh Vs M/s Sanden Vikash India Ltd.
Delhi High Court · (2022) 12 DEL CK 1000
High Courts01 Dec 2022Disposed Of
D M South India Hospitality Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0481
High Courts01 Dec 2022Disposed Of
Harshit Nandrajog & Ors. Vs State & Anr.
Delhi High Court · (2022) 12 DEL CK 0472
IPC, 1860-Sections 498-A, 406, 34
High Courts01 Dec 2022Disposed Of
Dr. Meenakshi Vs State
Delhi High Court · (2022) 12 DEL CK 0010
Indian Penal Code, 1860 — Section 34, 120B, 307Code Of Criminal Procedure, 1973 — Section 389, 482Arms Act, 1959 — Section 25, 27
High Courts01 Dec 2022Disposed Of
Harshit Nandrajog & Ors. Vs State & Anr.
Delhi High Court · (2022) 12 DEL CK 0009
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts01 Dec 2022Disposed Of
Brindco Sales Pvt. Ltd Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0008
Delhi Excise Act, 2009 — Section 72
High Courts01 Dec 2022Allowed
Rinku Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0007
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2022Disposed Of
Anoop Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2022) 12 DEL CK 0006
High Courts01 Dec 2022Disposed Of
LT Col Rahul Jain Vs Union Of India Through The Secretary Ministry Of Defence & Ors.
Delhi High Court · (2022) 12 DEL CK 0005
High Courts01 Dec 2022Disposed Of
Indu Rani @Indu Rathi Vs Pushpa & Ors
Delhi High Court · (2022) 12 DEL CK 0001
Code Of Civil Procedure, 1908 — Order 7 Rule 11Delhi Land Reforms Act, 1954 ; Section 50, 55, 185Hindu Succession Act, 1956 — Section 4, 4(2), 6
High Courts30 Nov 2022Dismissed
Dilip Singh Kapoor & Ors. Vs Neeraj Khanna & Anr.
Delhi High Court · (2022) 11 DEL CK 0874
Delhi Rent Control Act, 1958-Section 14(1)(E), 25(B), 14(1)(a), 25-B
High Courts30 Nov 2022
Brajendra Singh Bhadouriya Vs Central Bureau Of Investigation
Delhi High Court · (2022) 11 DEL CK 0865
Cr.P.C-Section 439, 482SEBI Regulations
High Courts30 Nov 2022Disposed Of
Shri Ram Kishan Vs State & Ors.
Delhi High Court · (2022) 11 DEL CK 0862
IPC-Sections 420, 120-B, 34
High Courts30 Nov 2022Dismissed
Pr. Commissioner Of Income Tax -01 Vs M/S. C.S. Leasing Pvt. Ltd.
Delhi High Court · (2022) 11 DEL CK 0861
Income Tax Act, 1961-Section 132, 153C, 142(1), 143(2), 143(3), 139, 147, 148, 149, 151, 153, 153A
High Courts30 Nov 2022
Gurudwara Shri Guru Singh Sabha Vs Mr Shailendra Singh & Ors.
Delhi High Court · (2022) 11 DEL CK 0845
High Courts30 Nov 2022
P.C Agrawal Vs B.N Chakravorty & Ors.
Delhi High Court · (2022) 11 DEL CK 0876
Code of Civil Procedure, 1908-Order XIV Rule 1, XIV Rule 3, XIV Rule 5, X Rule 2
High Courts30 Nov 2022Disposed Of
Syed Abu Dojana Vs Central Bureau Of Investigation
Delhi High Court · (2022) 11 DEL CK 0940
Cr.P.C.-Section 91, 91 (1), 91 (2)
High Courts30 Nov 2022Disposed Of
Rajeev Vs The State (Govt. Of N.C.T. Of Delhi)
Delhi High Court · (2022) 11 DEL CK 0936
IPC-Sections 419, 420, 406, 467, 468, 471, 120B, 201