Constitution Of India, 1950 — Article 226, 329, 329(b)Delhi Municipal Corporation (Election of Councillors) Rules, 2012 — Rule 1, 15Delhi Municipal Corporation Act, 2022 — Section 17

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High Courts02 Dec 2022Disposed Of

Babita Gulati & Anr Vs Tata Power Delhi Distribution Ltd. & Anr

Delhi High Court · (2022) 12 DEL CK 0027

Constitution Of India, 1950 — Article 226

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High Courts02 Dec 2022Disposed Of

State (Nct Of Delhi) Vs Sunil Kumar Proprietor Jai Mata Di Logistics

Delhi High Court · (2022) 12 DEL CK 0025

Indian Penal Code, 1860 — Section 34, 92, 392, 394, 506Code Of Criminal Procedure, 1973 — Section 154, 176Evidence Act, 1872 — Section 9

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High Courts02 Dec 2022Disposed Of

Rubina Vs Govt. Of Nct Of Delhi

Delhi High Court · (2022) 12 DEL CK 0024

Indian Succession Act, 1925 — Section 276Evidence Act, 1872 — Section 68

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High Courts02 Dec 2022Disposed Of

Praveen Aggarwal Vs State & Ors

Delhi High Court · (2022) 12 DEL CK 0023

Indian Succession Act, 1925 — Section 276Evidence Act, 1872 — Section 68

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High Courts02 Dec 2022Disposed Of

Queen Marry S School & Anr. Vs Kavita Mishra & Anr

Delhi High Court · (2022) 12 DEL CK 0022

Delhi School Education Rules, 1973 — Rule 118, 119, 120, 121

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High Courts02 Dec 2022Dismissed

Ram Murti Bansal Vs Union Of India & Anr

Delhi High Court · (2022) 12 DEL CK 0021

Constitution Of India, 1950 — Article 32, 136, 226, 227

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High Courts02 Dec 2022Disposed Of

HC(GD) Chand Singh Vs Union Of India And Ors.

Delhi High Court · (2022) 12 DEL CK 0020

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High Courts02 Dec 2022Disposed Of

INSP /GD Sandeep Kumar Dubey Vs Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0019

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High Courts02 Dec 2022Dismissed

Vk Arora Vs Cement Corporation Of India & Ors

Delhi High Court · (2022) 12 DEL CK 0004

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 99, 465

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High Courts02 Dec 2022Dismissed

Banarsi Lal Vs State

Delhi High Court · (2022) 12 DEL CK 0003

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 82, 83, 313Evidence Act, 1872 — Section 106

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High Courts02 Dec 2022Dismissed

Kunal Bhandari @ Rocky Vs State

Delhi High Court · (2022) 12 DEL CK 0002

Indian Penal Code, 1860 — Section 34, 201, 302, 364A, 411Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts01 Dec 2022Dismissed

Iqbal Singh Vs Deepak Jain

Delhi High Court · (2022) 12 DEL CK 0524

Delhi Rent Control Act, 1958-Section 14(1)(e), Chapter III-A

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