High Courts01 Dec 2022Allowed
Basant Kumar Chauhan Vs Union Of India & Ors
Delhi High Court · (2022) 12 DEL CK 0727
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,098 of 6,888
High Courts01 Dec 2022Dismissed
M/S Valtrom Technology Private Limited & Ors. Vs M/S JPM Industries Limited
Delhi High Court · (2022) 12 DEL CK 0720
Commercial Courts Act
High Courts01 Dec 2022Disposed Of
Brindco Sales Pvt. Ltd. Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0717
Delhi Excise Act, 2009-Section 72
High Courts01 Dec 2022Allowed
Dil Bahadur Vs State (GNCT Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0683
Code of Criminal Procedure, 1973-Section 374(2), 428, 164, 161Protection of Children from Sexual Offences Act, 2012-Section 6, 3, 5(m), 7, 9, 29IPC-Section 452, 376, 506, 376(2)(i), 252
High Courts01 Dec 2022Allowed
Indu Rani @Indu Rathi Vs Pushpa & Ors.
Delhi High Court · (2022) 12 DEL CK 0666
Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4Delhi Land Reforms Act, 1954-Section 55, 50, 185, 48 and 52, Item 4 of the First ScheduleHindu Succession Act, 1956-Section 4, 4(2), 6, 6(1), 6(3)
High Courts01 Dec 2022Allowed
Khosla Medical Institute Vs Delhi Development Authority & Anr.
Delhi High Court · (2022) 12 DEL CK 0655
Code of Civil Procedure, 1908-Section 96, Order XLI, 80, 80(2), 92, 39 Rule 2A, 7 Rule 11Societies Registration Act, 1860Delhi Development Act, 1957-Section 53B, 53B(3)
High Courts01 Dec 2022Dismissed
Mohd. Ajmal Vs The State (Govt. Of NCT Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0611
IPC-Sections 376, 506Dowry Prohibition Act, 1961-Sections 3, 4Cr.P.C.-Section 82
High Courts01 Dec 2022Disposed Of
Mohit Vs The State NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0608
High Courts01 Dec 2022Disposed Of
Shri Kamal Dev Rai @ Kamal Deo Roy Vs The State NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0605
IPC-Section 341, 342, 363J.J. Act-Section 23, 26
High Courts01 Dec 2022
Dr. Meenakshi Vs State
Delhi High Court · (2022) 12 DEL CK 0604
Code of Criminal Procedure, 1973-Section 389, 482IPC-Sections 307, 120B, 34Arms Act, 1959-Sections 25, 27
High Courts01 Dec 2022Allowed
Umesh Babu Vs Jawaharlal Nehru University
Delhi High Court · (2022) 12 DEL CK 0558
CPC-Order VI Rule 17CCS(Conduct) Rules, 1964-Rule 3CCS (Leave Travel Concession) Rules, 1988-Rule 16
High Courts01 Dec 2022
Ms Kimaya Buildtech LLP Vs Ramesh Kaul & Ors.
Delhi High Court · (2022) 12 DEL CK 0795
Specific Relief Act, 1963
High Courts01 Dec 2022
Dabur India Limited Vs Ashok Kumar & Ors.
Delhi High Court · (2022) 12 DEL CK 0826
High Courts01 Dec 2022Disposed Of
TV Today Network Limited Vs Union Of India
Delhi High Court · (2022) 12 DEL CK 0827
Cable Television Networks (Regulation) Act, 1995Cable Television Network Rules, 1994-Rule 7(2)(viii)(A), 6 and 7RTI Act
High Courts01 Dec 2022Disposed Of
Lanco Amarkantak Power Limited Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0828
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 60(5)
High Courts01 Dec 2022Dismissed
Vikas Mudgal Vs Maya Devi
Delhi High Court · (2022) 12 DEL CK 0829
The Slum Areas (Improvement and Clearance) Act, 1956-Section 19(a), 30
High Courts01 Dec 2022Disposed Of
Life Line Security System Vs Government E-Marketplace
Delhi High Court · (2022) 12 DEL CK 0830
High Courts01 Dec 2022
Hardik Kapoor Vs Bar Council Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0831
Rules of Legal Education, 2008-Rule 27
High Courts01 Dec 2022
The Pr. Commissioner Of Income Tax - Central -3 Vs Montage Enterprises Pvt. Ltd.
Delhi High Court · (2022) 12 DEL CK 0921
Income Tax Act, 1961-Section 80-IB
High Courts01 Dec 2022Allowed
Rinku & Ors. Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0913
Constitution of India-Article 226Right to Information Act, 2005