High Courts30 Nov 2022Disposed Of
Brajendra Singh Bhadouriya Vs Central Bureau Of Investigation
Delhi High Court · (2022) 11 DEL CK 0180
Code Of Criminal Procedure, 1973 — Section 439, 482
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,101 of 6,888
High Courts30 Nov 2022Dismissed
Sandeep Bhalla And Ors Vs Reserve Bank Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0179
Constitution Of India, 1950 — Article 14, 136, 226Banking Regulation Act, 1949 — Section 22, 30, 35ADeposit Insurance Credit Guarantee Corporation Act, 1961 — Section 16(1)
High Courts29 Nov 2022Disposed Of
Swiss Bike Vertriebs GMBH Subsidiary Of Accell Group Vs Imperial Cycle Meg. Co. (Partnership Firm) & Anr.
Delhi High Court · (2022) 11 DEL CK 0972
High Courts29 Nov 2022Disposed Of
Pr. Commissioner Of Income Tax -7 Vs PEC Ltd.
Delhi High Court · (2022) 11 DEL CK 0868
Income Tax Act, 1961-Section 37, 37(1), Explanation 2 to Section 37(1), 30 to 36Companies Act, 2013-Section 135Finance (No.2) Act, 2004
High Courts29 Nov 2022Dismissed
Manoj Kumar Bisht Vs Ankit Somani
Delhi High Court · (2022) 11 DEL CK 0867
Code of Criminal Procedure, 1973-Section 482Negotiable Instrument Act, 1881-Section 138, 142
High Courts29 Nov 2022Dismissed
Rajender Pahwa Vs UOI & Ors.
Delhi High Court · (2022) 11 DEL CK 0857
Industrial Disputes Act, 1947-Section 10(1)(d), 10(2A)Employees Provident Fund Act-Section 7-ICentral Excise Act, 1944-Section 35-G, 25-F
High Courts29 Nov 2022Disposed Of
Gulshan Kumar Chawla Vs Vijay Kumar Chawla & Ors.
Delhi High Court · (2022) 11 DEL CK 0914
High Courts29 Nov 2022Disposed Of
Narinder Kumar Jain (Deceased) Vs Simmi Jain & Ors.
Delhi High Court · (2022) 11 DEL CK 0912
High Courts29 Nov 2022Allowed
Puma SE Vs D.K. Arora
Delhi High Court · (2022) 11 DEL CK 0911
Code of Civil Procedure, 1908-Order VII Rule 10, VII Rule 11, Section 114, 151, 20, 20(2)Commercial Courts Act, 2015-Section 13Trade Marks Act, 1999-Section 134, 134(2)
High Courts29 Nov 2022Dismissed
Shri Narender Kumar Gulati Vs V.K. Gulati & Ors.
Delhi High Court · (2022) 11 DEL CK 0879
Code of Civil Procedure, 1908-Order XII Rule 6Indian Evidence Act, 1872-Section 101Prohibition of Benami Property Transaction Act, 1988-Section 4, 4(1)
High Courts29 Nov 2022Allowed
Adobe, Inc. Vs Namase Patel & Ors.
Delhi High Court · (2022) 11 DEL CK 0963
Trademarks Act, 1999-Section 2(zg), 29(4), 29
High Courts29 Nov 2022Dismissed
Raj Kumar Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 0947
Cr.P.C.-Section 438
High Courts29 Nov 2022Disposed Of
Pallab Chakraborty Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2022) 11 DEL CK 0944
IPC-Sections 354, 354(B), 376, 313, 498A, 323, 34
High Courts29 Nov 2022Disposed Of
Vijay Kumar & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0941
IPC-Section 498A, 406, 34
High Courts29 Nov 2022Disposed Of
Centreal Bureau Of Investigation Vs State Bank Through Rajinder Kumar Dhingra
Delhi High Court · (2022) 11 DEL CK 0939
IPC-Sections 120B, 420, 467, 468, 471PC Act-Sections 13(2), 13(1)(d)Cr.P.C.-Section 93
High Courts29 Nov 2022Disposed Of
Rahul Singh & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0938
IPC-Section 498A/406/34
High Courts29 Nov 2022Disposed Of
Naveen Alias Akshay Vs State & Anr.
Delhi High Court · (2022) 11 DEL CK 0937
Indian Penal Code, 1860-Section 354/354A/506
High Courts29 Nov 2022Disposed Of
Ankush Sood Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0935
IPC-Section 498A, 406, 34
High Courts29 Nov 2022Disposed Of
Sh. Mahaveer Prasad Saini Vs State & Anr.
Delhi High Court · (2022) 11 DEL CK 0934
IPC-Section 354
High Courts29 Nov 2022Dismissed
Sandeep Thakur Vs Government Of National Capital Territory Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0930