High Courts29 Nov 2022Disposed Of
Smt Madhu Vs State NCT Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 0994
IPC-Section 302, 120-B
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,102 of 6,888
High Courts29 Nov 2022Dismissed
Power Grid Corporation Of India Limited Vs Deepak Cables (India) Limited (In Liq)
Delhi High Court · (2022) 11 DEL CK 1070
Arbitration and Conciliation Act, 1996-Section 14, Fourth Schedule
High Courts29 Nov 2022Dismissed
Sh. Phool Singh @Phool Chand Vs State (NCT of Delhi)
Delhi High Court · (2022) 11 DEL CK 1064
Code of Criminal Procedure, 1973-Section 482, 311Indian Penal Code, 1860-Section 354POCSO Act-Section 9(K), 10, Chapter 8, 33, 33(5)
High Courts29 Nov 2022Disposed Of
Brij Bhushan Vs Union Of India, Through The Secretary & Anr.
Delhi High Court · (2022) 11 DEL CK 1010
CCS(CCA) Rules, 1965-Rule 14
High Courts29 Nov 2022Disposed Of
Asif Raza Khan Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1006
High Courts29 Nov 2022Dismissed
Supertech Realtors Private Limited Vs Bank Of Maharashtra
Delhi High Court · (2022) 11 DEL CK 0832
Indian Contract Act, 1872-Section 62Constitution of India-Article 226
High Courts29 Nov 2022Disposed Of
Gulshan Kumar Chawla Vs Vijay Kumar Chawla & Ors.
Delhi High Court · (2022) 11 DEL CK 0199
High Courts29 Nov 2022Disposed Of
Rajender Pahwa Vs UOI & Ors
Delhi High Court · (2022) 11 DEL CK 0198
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 7I, 10(1)(d), 10(2A)Central Excise Act, 1944 — Section 25F, 35G
High Courts29 Nov 2022Dismissed
Sandeep Thakur Vs Government Of National Capital Territory Of Delhi And Anr.
Delhi High Court · (2022) 11 DEL CK 0197
High Courts29 Nov 2022Dismissed
Manoj Kumar Bisht Vs Ankit Somani
Delhi High Court · (2022) 11 DEL CK 0184
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instrument Act, 1881 — Section 138, 142
High Courts29 Nov 2022Dismissed
Phool Singh @Phool Chand Vs State (Nct Of Delhi)
Delhi High Court · (2022) 11 DEL CK 0183
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 311Protection of Children from Sexual Offences Act, 2012 — Section 33, 33(5)
High Courts29 Nov 2022Disposed Of
Brij Bhushan Vs Union Of India, Through The Secretary & Anr.
Delhi High Court · (2022) 11 DEL CK 0182
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts29 Nov 2022Disposed Of
Asif Raza Khan Vs Union Of India And Ors.
Delhi High Court · (2022) 11 DEL CK 0181
High Courts29 Nov 2022
Puma Se Vs D.K. Arora
Delhi High Court · (2022) 11 DEL CK 0176
Code Of Civil Procedure, 1908 — Section 20, 20(2), 114, 151, Order 7 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015 — Section 13Trade Marks Act, 1999 — Section 134
High Courts28 Nov 2022Disposed Of
Rahul Valecha & Ors. Vs The State (GNCT Of Delhi) & Anr.
Delhi High Court · (2022) 11 DEL CK 0860
IPC-Sections 498-A, 406, 34
High Courts28 Nov 2022Disposed Of
Prabhjot Singh Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 0859
IPC-Sections 377, 406, 498-A, 506, 34
High Courts28 Nov 2022Dismissed
Smt Madhu Jain Vs Smt Shashi Rani
Delhi High Court · (2022) 11 DEL CK 0848
Delhi Rent Control Act, 1958-Section 25-B(8) (including its proviso), 14(1)(e), 14C
High Courts28 Nov 2022
Pooja Kumar Vs Mohit Kumar
Delhi High Court · (2022) 11 DEL CK 0846
Contempt of Courts Act, 1971-Section 12
High Courts28 Nov 2022Disposed Of
Rajni Nagpal Vs Reeta Bhayana
Delhi High Court · (2022) 11 DEL CK 0915
CPC-Section 151
High Courts28 Nov 2022
Bennett, Coleman and Company Limited Vs E1 Entertainment Television, LLC & Anr.
Delhi High Court · (2022) 11 DEL CK 0905
Trade Marks Act, 1999-Section 30(2)(e), 124, 124(1), 124(1)(a), 124(1)(b)Code of Civil Procedure, 1908-Section 151