COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,104 of 6,888

High Courts28 Nov 2022Disposed Of

Rajeev Kumar Garg Vs Life Insurance Corporation Of India

Delhi High Court · (2022) 11 DEL CK 0189

Constitution Of India, 1950 — Article 226, 227Life Insurance Corporation of India (Agents) Rules, 1972 — Rule 16Arbitration and Conciliation Act, 1996 — Section 23(4), 29A

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High Courts28 Nov 2022Dismissed

Ilashree Nath Gupta Vs Kamla Gupta

Delhi High Court · (2022) 11 DEL CK 0188

Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4Delhi Rent Control Act, 1958 — Section 14(1)(d), 14(1)(e), 25B, 25B(2)

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High Courts28 Nov 2022Dismissed

Kapil Goel Vs Insolvency And Bankruptcy Board Of India And Anr.

Delhi High Court · (2022) 11 DEL CK 0187

Insolvency and Bankruptcy Code, 2016 — Section 3, 208Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016 — Regulation 7(2)(a), 7(2)(b)

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High Courts28 Nov 2022Dismissed

National Highways Authority Of India Vs M/S Suncon Soma (JV)

Delhi High Court · (2022) 11 DEL CK 0186

Arbitration and Conciliation Act, 1996 — Section 34Indian Contract Act, 1872 — Section 55, 73

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High Courts28 Nov 2022Allowed

Web Overseas Limited Vs Universal Industrial Plants Manufacturing Company Private Limited

Delhi High Court · (2022) 11 DEL CK 0159

Arbitration and Conciliation Act, 1996 — Section 8, 8(3), 11, 21, 34, 37(1)(c), 43(1), 43(2)Limitation Act, 1963 — Section , 3(b)(ii), 3(2)(b), 14, 14(1), 14(2)Arbitration Act, 1940 — Section 34, 37(3)

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High Courts25 Nov 2022Disposed Of

Sh. Anand Jindal Vs Sh. Dharampal Gupta

Delhi High Court · (2022) 11 DEL CK 0871

Cr.PC-Section 315Negotiable Instruments Act

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High Courts25 Nov 2022Dismissed

MS Punchip Associates Pvt Ltd & Ors. Vs Bibi Alape Kaur & Ors.

Delhi High Court · (2022) 11 DEL CK 0856

Delhi Rent Control Act, 1958-Section 14(1)(b)Transfer of Property Act-Section 106CPC-Order II Rule 2, II Rule 2(1), II Rule 2(2), II Rule 4, VII Rule 11, VII Rule 11(d)

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High Courts25 Nov 2022Dismissed

Vidur Impex And Traders Pvt. Ltd. & Ors. Vs Tosh Apartments Private Limited & Ors.

Delhi High Court · (2022) 11 DEL CK 0842

The Civil Procedure Code, 1908-Order VII Rule 11, I Rule 10, Section 11

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High Courts25 Nov 2022Dismissed

Yogender Kumar Pathak Vs Uoi & Ors.

Delhi High Court · (2022) 11 DEL CK 0906

Indian Railways Establishment Manual-Rule 312

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High Courts25 Nov 2022Dismissed

Rajeev Arora & Ors. Vs State

Delhi High Court · (2022) 11 DEL CK 0901

Cr.P.C.-Section 438, 482, 439, 161, 82IPC-Section 420, 120B, 34, 379Copyright Act

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High Courts25 Nov 2022Disposed Of

Anita Moudgil & Anr. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2022) 11 DEL CK 0899

IPC-Sections 420, 406, 467, 471, 120-B, 192, 336, 409, 647Cr.P.C.-Sections 438, 156(3), 200, 155(2), 195(1)(b)(i), 82, 83

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High Courts25 Nov 2022Dismissed

Ved Prakash Decd Thr Lrs Vs Union Of India & Ors

Delhi High Court · (2022) 11 DEL CK 0891

CPC-Order 41 Rule 27Land Acquisition Act, 1894-Section 4, 6, 18, 19, 23

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High Courts25 Nov 2022

Sarti Devi (Deceased) Represented Through LRs Vs Gurdwara Management Committee, Gurudwara Nanak Sar Thaat & Ors.

Delhi High Court · (2022) 11 DEL CK 0889

CPC, 1908-Section 100, Order 1 Rule 10(2), 41 Rule 27, 13 Rules 1 & 2, 151, 1 Rule 10Delhi Land Reforms Act, 1954-Section 185, 3(13)Indian Evidence Act, 1872-Section 76, 74

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High Courts25 Nov 2022Dismissed

Jai Shree Holidays And Tours Pvt Ltd Vs Smt Prakash Verma

Delhi High Court · (2022) 11 DEL CK 0967

CPC-Order I Rule 10, I Rule 10(2)Constitution of India-Article 227Indian Evidence Act, 1982-Sections 91

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High Courts25 Nov 2022Allowed

MUFG Bank Ltd Vs Commissioner Of Income Tax 2 & Anr.

Delhi High Court · (2022) 11 DEL CK 0989

Direct Tax Vivad se Vishwas Act, 2020-Section 2(1)(a), 2(1)(j), 3, 4, 9Income Tax Act, 1961-Section 143, 143(3), 144C, 147, 234B, 234D, 115JB, 264Direct Tax Vivad se Vishwas Rules, 2020-Rule 2(b), 9, 10 and 11

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High Courts25 Nov 2022Allowed