High Courts20 Jan 2023Dismissed
Union Of India Vs Kolli Uday Kumari
Delhi High Court · (2023) 01 DEL CK 0089
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,032 of 6,863
High Courts20 Jan 2023Dismissed
Santosh Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0088
High Courts20 Jan 2023Disposed Of
Sachin & Ors. Vs Central Reserve Police Force & Anr
Delhi High Court · (2023) 01 DEL CK 0087
Constitution Of India, 1950 — Article 14Central Reserve Police Force Act, 1949 — Rule 9
High Courts20 Jan 2023Disposed Of
Ranveer Pratap Singh Bundela Vs Union Of India And Anr
Delhi High Court · (2023) 01 DEL CK 0086
High Courts19 Jan 2023Dismissed
D.T.C Vs Rameshwar Dayal & Anr.
Delhi High Court · (2023) 01 DEL CK 0881
Industrial Disputes Act, 1947-Section 33(2)(b), 25-F, 25-G, 10Standing Orders of DRTA-Section 4(11), 19(h), 19(m)Constitution of India-Article 226
High Courts19 Jan 2023Allowed
Sh Raj Kumar @Raju Vs Sh Suraj Mal & Ors.
Delhi High Court · (2023) 01 DEL CK 0879
CPC-Order XXI Rule 1Motor Vehicles Act, 1988-Section 166, 140, 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts19 Jan 2023Disposed Of
Sh Parimal Rai Ex Chairman Vs New Delhi Municipal Council Palika Kendra New Delhi
Delhi High Court · (2023) 01 DEL CK 0921
High Courts19 Jan 2023Disposed Of
Ram Prakash Chauhan Vs Commissioner Of Delhi (Goods And Service Tax) & Anr.
Delhi High Court · (2023) 01 DEL CK 0979
Goods & Services Tax Act, 2017-Section 129(1), 129(3)DGST Act
High Courts19 Jan 2023Dismissed
Serious Fraud Investigation Office Vs M/s Shonkh Technologies Limited & Ors.
Delhi High Court · (2023) 01 DEL CK 0990
Code of Criminal Procedure, 1973-Sections 468 to 470, 469(1)(3), 469(1)(b), 470(3), 482, 483, 200, 473, 397, 397(3)Constitution of India-Section 227Companies Act, 1956-Sections 234 to 237, 237(b), 239, 240(6), 241, 242, 425 to 560, 545, 621, 621(1), 621(1A), 629(A)
High Courts19 Jan 2023Disposed Of
Shri Girraj Maharaj College Of Pharmacy Vs Pharmacy Council Of India
Delhi High Court · (2023) 01 DEL CK 0995
Pharmacy Act, 1948-Section 12, 16Minimum Qualification for Teachers in Pharmacy Institutions Regulations, 2014Education Regulations, 1991 / 2020
High Courts19 Jan 2023Disposed Of
Madhu Vachaspati Institute Of Pharmacy & Ors. Vs Pharmacy Council Of India
Delhi High Court · (2023) 01 DEL CK 0998
Pharmacy Act, 1948
High Courts19 Jan 2023Dismissed
M/s 72 BPM Pvt. Ltd & Ors. Vs Punjab National Bank
Delhi High Court · (2023) 01 DEL CK 1002
Constitution of India-Article 226
High Courts19 Jan 2023Dismissed
KRBL Limited Vs Vikram Roller Flour Mills Limited
Delhi High Court · (2023) 01 DEL CK 1054
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 2(1)(zg), 28(3), 34
High Courts19 Jan 2023Allowed
Ankush Rai & Ors. Vs The State & Anr.
Delhi High Court · (2023) 01 DEL CK 1121
Cr.P.C.-Section 482, 125IPC-Sections 498A, 406, 34HM Act-Section 13-B(1), 13-B(II)
High Courts19 Jan 2023Disposed Of
Sunil Jha Vs State
Delhi High Court · (2023) 01 DEL CK 1125
Cr.P.C.-Section 438IPC-Section 376, 328Constitution of India-Article 21
High Courts19 Jan 2023Disposed Of
Vijay Agrawal Vs Directorate Of Enforcement
Delhi High Court · (2023) 01 DEL CK 1126
High Courts19 Jan 2023Disposed Of
Kailash & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1128
Indian Penal Code-Sections 498A, 406, 34, 354Hindu Marriage Act, 1955-Section 13 B (2), 13-B (1), 13-B (2)DV Act-Section 12
High Courts19 Jan 2023Disposed Of
V K Kanjlia Vs State Nct Of Delhi
Delhi High Court · (2023) 01 DEL CK 1154
IPC-Section 306, 34, 107, 43CrPC-Section 228
High Courts19 Jan 2023
Jagdish Kaur Vs Pooja Verma & Anr.
Delhi High Court · (2023) 01 DEL CK 1203
Indian Penal Code, 1860-Section 420, 467, 468, 471, 120B
High Courts19 Jan 2023Disposed Of
Virender Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1276