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Delhi High Court judgments

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High Courts19 Jan 2023Dismissed

Amanatullah Khan Vs The Commissioner Of Police Delhi & Ors.

Delhi High Court · (2023) 01 DEL CK 1338

Constitution of India-Article 226, 14, 19(1)(a), 19(1)(b), 21, 19Code of Criminal Procedure, 1973-Section 482, 144, 109, 110, 87, 565, 401, 195, 164, 161, 41APunjab Police Rules, 1934-Rule 23, 23.4, 23.4(3), 23.4(3)(a), 23.4(3)(c), 23.4(3)(d), 23.5, 23.5(1), 23.5(2), 23.7, 23.8, 23.8(3), 23.8(4), 23.9, 27.29
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High Courts19 Jan 2023Disposed Of

Servpal Singh Vs Manpreet Kaur

Delhi High Court · (2023) 01 DEL CK 0096

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 13B, 13B(1), 13B(2)Indian Penal Code, 1860 — Section 34, 406, 498A
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High Courts18 Jan 2023Dismissed

State (NCT Of Delhi) Vs Sagar

Delhi High Court · (2023) 01 DEL CK 0985

Code of Criminal Procedure, 1973-Section 378, 164, 313, 107, 151Indian Penal Code, 1860-Section 354, 354B, 451, 354-A, 354-BPrevention of Children from Sexual Offences Act, 2012-Section 7, 8, 11(ii), 12
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