High Courts20 Jan 2023Allowed
Allergan Inc Vs The Controller Of Patents
Delhi High Court · (2023) 01 DEL CK 1077
Patents Act, 1970-Section 3(i), 59(1), 59, 15, 138(4), 10, 10(4)(c), 2(j), 2(ja), 7, 54, 135
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,031 of 6,863
High Courts20 Jan 2023Allowed
Kent RO Systems Limited & Anr. Vs Bajrang Impex Private Limited
Delhi High Court · (2023) 01 DEL CK 1082
Designs Act
High Courts20 Jan 2023Disposed Of
Shri Vikas Kumar Vs South Delhi Municipal Corporation
Delhi High Court · (2023) 01 DEL CK 1120
Minimum Wages Act, 1948Industrial Disputes Act, 1947-Section 11(3)(b), 2A, 25F, 25G, 25H, 11AIndustrial Disputes (Central) Rules, 1957-Rule 15
High Courts20 Jan 2023Allowed
Mumtaz Begum & Ors. Vs Saddam Hussain & Anr.
Delhi High Court · (2023) 01 DEL CK 1165
Employees’ Compensation Act, 1923-Section 30, 22, 21Indian Penal Code-Sections 279, 304-ACode of Civil Procedure-Section 21
High Courts20 Jan 2023Dismissed
Meera Jain & Anr. Vs Anita Gupta & Ors.
Delhi High Court · (2023) 01 DEL CK 1231
Code of Civil Procedure, 1908-Order VII Rule 11, Section 151, VI Rule 17
High Courts20 Jan 2023
M/s. MKC Infrastructure Limited Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1278
General Financial Rules, 2017-Rule 151Indian Penal Code-Section 120-BPrevention of Corruption Act, 1988-Section 7, 7A, 8
High Courts20 Jan 2023
Integrated Medical Association (Ayus) Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1281
High Courts20 Jan 2023Dismissed
Union Of India Vs Kolli Uday Kumari
Delhi High Court · (2023) 01 DEL CK 1308
Constitution of India-Article 14
High Courts20 Jan 2023Disposed Of
Sachin & Ors. Vs Central Reserve Police Force & Anr.
Delhi High Court · (2023) 01 DEL CK 1382
Constitution of India-Article 14Central Reserve Police Force Act, 1949-Rule 9
High Courts20 Jan 2023Dismissed
Santosh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1396
High Courts20 Jan 2023Disposed Of
Ranveer Pratap Singh Bundela Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1397
High Courts20 Jan 2023Allowed
Interglobe Enterprises Private Limited Vs Pr. Commissioner Of Income Tax Delhi-4
Delhi High Court · (2023) 01 DEL CK 0860
Income Tax Act, 1961-Section 264, 143(3), 148, 246A, 143, 263, 260ADirect Tax Vivad Se Vishwas Act, 2020Indian Income Tax Act, 1922-Section 33A
High Courts20 Jan 2023Dismissed
M/s Mahadev Enterprises Vs Commissioner Of VAT & Anr.
Delhi High Court · (2023) 01 DEL CK 0850
Delhi Value Added Tax Act, 2004-Section 100A(2)
High Courts20 Jan 2023
Kent Ro Systems Limited & Anr. Vs Bajrang Impex Private Limited
Delhi High Court · (2023) 01 DEL CK 0118
High Courts20 Jan 2023Dismissed
Anjali College Of Pharmacy And Science Vs Pharmacy Council Of India
Delhi High Court · (2023) 01 DEL CK 0111
Constitution Of India, 1950 — Article 226
High Courts20 Jan 2023
Jane Kaushik Vs Lieutenant Governor, Nct Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0110
Constitution Of India, 1950 — Article 239(1)Transgender Person (Protection of Rights) Rules, 2020 — Rule 12(1)
High Courts20 Jan 2023Disposed Of
Integrated Medical Association (Ayus) Vs Government Of Nct Of Delhi And Ors
Delhi High Court · (2023) 01 DEL CK 0109
High Courts20 Jan 2023
M/S. Mkc Infrastructure Limited Vs Union Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0108
General Financial Rules, 2017 — Rule 151Prevention of Corruption Act, 1988 — Section 7, 7A, 8Indian Penal Code, 1860 — Section 120B
High Courts20 Jan 2023Disposed Of
Vikas Kumar Vs South Delhi Municipal Corporation
Delhi High Court · (2023) 01 DEL CK 0091
Constitution Of India, 1950 — Article 226Industrial Disputes (Central) Rules, 1957 — Rule 15Industrial Disputes Act, 1947 — Section 2A, 11A, 25F, 25G, 25H
High Courts20 Jan 2023
Meera Jain Vs Anita Gupta
Delhi High Court · (2023) 01 DEL CK 0090
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 17