High Courts23 Jan 2023Disposed Of
Ex Rect Shubham Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0832
Army Rules, 1954-Rule 13(3)(IV)Armed Forces Tribunal Act, 2007-Section 3(o)Administrative Tribunals Act, 1985-Section 14
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,030 of 6,863
High Courts23 Jan 2023Disposed Of
Pankaj Kumar Bhola Vs Govt. Of NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 0820
POCSO Act-Sections 8, 12, 10Cr.P.C.-Section 164
High Courts23 Jan 2023Disposed Of
Ex Rect Shubham Kumar Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0124
Army Rule, 1954 — Rule 13(4)(iv)Armed Forces Tribunal Act, 2007 — Section 3(o)Administrative Tribunals Act, 1985 — Section 14
High Courts23 Jan 2023
Deept Sarup Agarwal Vs S. Randhir Singh Chandhok & Ors
Delhi High Court · (2023) 01 DEL CK 0115
Constitution Of India, 1950 — Article 20(1)Code Of Civil Procedure, 1908 —Order 12 Rule 6Benami Transactions (Prohibition) Act, 1988 — Section 2, 2(a), 2(9), 2(9)(a), 3, 4, 5
High Courts23 Jan 2023Dismissed
Ramesh Chander Goel Vs Master Chirag Goel (Minor)
Delhi High Court · (2023) 01 DEL CK 0114
Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 9, Order 9 Rule 13
High Courts23 Jan 2023Dismissed
Baldev Raj Ahuja Vs State, N.C.T Of Delhi & Ors
Delhi High Court · (2023) 01 DEL CK 0113
Indian Succession Act, 1925 — Section 299Evidence Act, 1872 — Section 68
High Courts23 Jan 2023Allowed
Sonali Sharma Vs Rising Star Academy Sr. Section. School & Ors
Delhi High Court · (2023) 01 DEL CK 0112
High Courts23 Jan 2023Disposed Of
M/S Neelkanth Travels Vs Mohan Lal & Anr
Delhi High Court · (2023) 01 DEL CK 0107
Employees� Compensation Act, 1923 — Section 4A(3)(b), 10, 30
High Courts20 Jan 2023Dismissed
Saraswathi Kumar Vs Dr. Rakesh Kalra
Delhi High Court · (2023) 01 DEL CK 0897
Delhi Rent Control Act, 1958-Section 14 (1)(e)Transfer of the Property Act, 1882-Section 116
High Courts20 Jan 2023Dismissed
Municipal Corporation Of Delhi Vs Mr Narinder Kumar
Delhi High Court · (2023) 01 DEL CK 0935
Arbitration and Conciliation Act, 1996-Section 34, 37
High Courts20 Jan 2023Disposed Of
Northern India Paint Color And Varnish Co. LLP Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 0929
Displaced Persons (Compensation and Rehabilitation) Act, 1954Displaced Persons (Compensation and Rehabilitation) Rules, 1955-Rule 22, 22 (C), 21Enemy Property Act, 1968
High Courts20 Jan 2023Disposed Of
Smt. Premwati Vs District Magistrate North & Anr.
Delhi High Court · (2023) 01 DEL CK 0922
High Courts20 Jan 2023Dismissed
Parmeshwar Jana Vs Lakhan Singh & Anr.
Delhi High Court · (2023) 01 DEL CK 0953
Commercial Courts ActCode of Civil Procedure-Order VIII Rule 1
High Courts20 Jan 2023Dismissed
Royalgolf Link City Projects Pvt Ltd & Ors. Vs Times Innovative Media Ltd.
Delhi High Court · (2023) 01 DEL CK 0942
Commercial Courts Act, 2015Code of Civil Procedure, 1908
High Courts20 Jan 2023Disposed Of
Subhash Chandra Tripathi Vs Smt Pooja Bhandari & Anr.
Delhi High Court · (2023) 01 DEL CK 0938
Code of Civil Procedure, 1908-Order 39 Rules 1 and 2
High Courts20 Jan 2023Allowed
Dr. Bindu Rana Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 01 DEL CK 0968
Companies Act, 2013-Section 212(8), 447, 212(1)(c), 439(2), 436, 212, 621(1), 212(6), 129, 448Companies Act, 1956-Sections 211, 628, 227/233Code of Criminal Procedure, 1973-Section 193, 167(2)
High Courts20 Jan 2023Dismissed
State Vs Babu Khan & Ors.
Delhi High Court · (2023) 01 DEL CK 0999
Code of Criminal Procedure-Section 378, 313Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 29, 42, 50, 20(C), 20(B), 50(1)
High Courts20 Jan 2023Disposed Of
Subhash Chand Jain Vs Central Bureau Of Investigation
Delhi High Court · (2023) 01 DEL CK 1000
IPC-Section 420, 468, 471, 120-BPrevention of Corruption Act-Section 13(1)(d), 13(2)Cr.P.C.-Section 389(1), 389(3), 374, 482
High Courts20 Jan 2023Dismissed
State (NCT Of Delhi) Vs Mohit Kumar Singhla & Ors.
Delhi High Court · (2023) 01 DEL CK 1004
Code of Criminal Procedure-Section 378, 313Indian Penal Code, 1860-Sections 394, 397, 411, 34, 392, 120B
High Courts20 Jan 2023Dismissed
Nimisha Saraf Vs Securities And Exchange Board Of India
Delhi High Court · (2023) 01 DEL CK 1007
SEBI (Prohibition of Fraudulent and Unfair Trading Practices related to Securities Markets) Regulations, 2003-Regulations 3(a)(b)(c)(d), 4(1), 4(2)(a)SEBI (Settlement Proceedings) Regulations 2018-Regulation 5