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Delhi High Court judgments

1,37,242 judgments · page 2,034 of 6,863

High Courts18 Jan 2023Allowed

Monika Oli Vs M/S CL Educate Ltd.

Delhi High Court · (2023) 01 DEL CK 1047

Arbitration & Conciliation Act, 1996-Section 2(1)(h), 3, 4, 5, 8, 11(5), 11(6), 21, 31, 31(5), 32, 33, 33(1), 33(4), 34, 34(1), 34(2), 34(2)(a)(ii), 34(2)(b)(ii), 34(2)(iii), 34(3), 35, 36, 45Companies Act, 1956Limitation Act, 1963-Section 5, 29(2)
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High Courts18 Jan 2023Allowed

Jai Parkash Tyagi & Anr. Vs MCD

Delhi High Court · (2023) 01 DEL CK 1038

Code of Civil Procedure, 1908-Section 96, Order 3 Rules 1 and 2Delhi Municipal Corporation Act, 1957-Section 478Transfer of Property Act, 1882-Section 123
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High Courts18 Jan 2023

M/s Shyamjee Prepaid Services Vs M/s Top Steels & Ors.

Delhi High Court · (2023) 01 DEL CK 1037

Code of Civil Procedure, 1908-Section 114, 151, Order XXX Rule 3, ProvisoArbitration and Conciliation Act, 1996-Section 2(1)(e), 9, 11, 11(4), 11(5), 11(6), 16(1)(a), 16(2), 16(3), 16(4), 16(5), 16(6), 21, 34, 37, 40(1)Indian Partnership Act, 1932-Section 19, 19(2), 22, 42(c), 45, 45(1), 45(2), 45 Proviso, 47, 69(1), 69(2), 69(3), 69(3)(a)
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High Courts18 Jan 2023

Sanjay Kalra Vs State

Delhi High Court · (2023) 01 DEL CK 1069

Code of Civil Procedure, 1908-Section 151, Order XXXIX Rules 2AContempt of Courts Act, 1971-Section 10, 12
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