High Courts18 Apr 2023
Smt Kiran Bala & Anr. Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 0856
Limitation Act-Section 5CPC-Section 151Railway Claims Tribunal Act, 1987-Section 23
COURT ARCHIVE
Delhi High Court judgments
1,37,134 judgments · page 1,902 of 6,857
High Courts18 Apr 2023Allowed
Boeing Company & Anr Vs Advance Technologies & Ors
Delhi High Court · (2023) 04 DEL CK 0190
Code Of Civil Procedure, 1908 — Order 8 Rule 10
High Courts18 Apr 2023Dismissed
Ehtesham Qutubuddin Siddique Vs CPIO (IS-I) (IS-IV Desk) Ministry Of Hime Affairs
Delhi High Court · (2023) 04 DEL CK 0189
Right to Information Act, 2005 — Section 8(1)(a), 8(1)(g), 10, 19(1), 19(3), 24(1)Unlawful Activities (Prevention) Act, 1967 — Section 35, 35(1)(a)
High Courts18 Apr 2023Disposed Of
Kiran Bala & Anr Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 0132
Railway Claims Tribunal Act, 1987 — Section 23Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151
High Courts18 Apr 2023Disposed Of
Jasmin Singh Vs Jasbir Singh & Anr
Delhi High Court · (2023) 04 DEL CK 0130
Code Of Civil Procedure, 1908 — Section 151, 152, Order 23 Rule 3
High Courts18 Apr 2023Disposed Of
Ashish Bansal & Ors Vs Sunil Goel & Anr
Delhi High Court · (2023) 04 DEL CK 0129
High Courts18 Apr 2023Disposed Of
Jai Prakash Singhal Vs State Of Nct Of Delhi
Delhi High Court · (2023) 04 DEL CK 0128
Code Of Criminal Procedure, 1973 — Section 82Information Technology Act, 2000 — Section 66DMaharashtra Control of Organised Crime Act, 1999 — Section 3, 4
High Courts18 Apr 2023Disposed Of
Mudit Chawla @ Mohit @ Anchit Vs State Nct Of Delhi
Delhi High Court · (2023) 04 DEL CK 0127
High Courts18 Apr 2023Dismissed
Nirmala Devi Jindal Vs Usha Goel & Ors
Delhi High Court · (2023) 04 DEL CK 0126
Arbitration and Conciliation Act, 1996 — Section 34, 37Micro, Small & Medium Enterprises Development Act, 2006 — Section 18Indian Partnership Act, 1932 — Section 25, 31(2)
High Courts18 Apr 2023Allowed
Mankind Pharma Limited Vs Arvind Kumar Trading And Anr
Delhi High Court · (2023) 04 DEL CK 0125
Trademarks Act, 1999 — Section 2(1)(zg), 11(1), 11(2), 47(1)(a), 47(1)(b), 57
High Courts18 Apr 2023Dismissed
Colvyn James Harris Vs Flexing It Services Private Limited & Ors.
Delhi High Court · (2023) 04 DEL CK 0124
Arbitration and Conciliation Act, 1996 — Section 9, 17
High Courts18 Apr 2023Disposed Of
Shree Swaminarayan Mandir Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 0123
Foreign Contribution Regulation Act, 2010 — Section 17, 17(1)
High Courts18 Apr 2023Allowed
Mohini Electricals Limited Vs Delhi Jal Board
Delhi High Court · (2023) 04 DEL CK 0122
High Courts18 Apr 2023Disposed Of
Federation Haj Ptos Of India Vs Union Of India
Delhi High Court · (2023) 04 DEL CK 0099
High Courts18 Apr 2023Disposed Of
Ex Sep Sonveer Singh Vs Union Of India & Ors
Delhi High Court · (2023) 04 DEL CK 0098
Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts18 Apr 2023Disposed Of
Guriya Kumari Vs Dg Cisf And Ors.
Delhi High Court · (2023) 04 DEL CK 0097
High Courts18 Apr 2023Disposed Of
Satish Kumar Linda Vs Union Of India & Ors
Delhi High Court · (2023) 04 DEL CK 0096
High Courts18 Apr 2023Disposed Of
Gopal Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2023) 04 DEL CK 0095
High Courts18 Apr 2023Dismissed
Karan Pal Singh Vs ARC Arora Projects Private Limited
Delhi High Court · (2023) 04 DEL CK 0087
Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Section 18
High Courts18 Apr 2023Dismissed
Neelmani Singh Vs Tikka Brijinder Singh Bedi & Ors.
Delhi High Court · (2023) 04 DEL CK 0086
Limitation Act, 1908 — Article 59Limitation Act, 1963 — Article 58, 59Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11