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Delhi High Court judgments

1,37,131 judgments · page 1,901 of 6,857

High Courts18 Apr 2023Disposed Of

Shree Swaminarayan Mandir Vs Union Of India

Delhi High Court · (2023) 04 DEL CK 1088

Foreign Contribution Regulation Act, 2010-Section 12, 17, 17(1)Foreign Contribution Regulation (Amendment) Act, 2020Foreign Contribution (Regulation) (Amendment) Rules, 2020
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High Courts18 Apr 2023Disposed Of

Central Bureau Of Investation Vs S K Ghosh & Ors

Delhi High Court · (2023) 04 DEL CK 0776

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 313, 313(1)(b), 313(2), 313(4), 313(5)Indian Penal Code, 1860-Sections 420, 120BPrevention of Corruption Act, 1988-Section 13(2)/13(l)(d)
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High Courts18 Apr 2023Disposed Of

Jitender Kumar Vs State (NCT) Of Delhi & Ors.

Delhi High Court · (2023) 04 DEL CK 0773

Code of Criminal Procedure, 1973-Section 397/401, 161, 164, 218 to 223Indian Penal Code, 1860-Sections 323, 341, 354, 354B, 506, 34, 509, 379, 380POCSO Act-Section 12
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High Courts18 Apr 2023Dismissed

Razia Begum Vs State Of NCT Delhi

Delhi High Court · (2023) 04 DEL CK 0771

Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Sections 498A, 406Constitution of India-Article 226
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High Courts18 Apr 2023Dismissed

Arif Khan Vs State (Govt Of Nct Delhi)

Delhi High Court · (2023) 04 DEL CK 0770

Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 173(2), 167(2)Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 21, 29, 61, 85, 37
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High Courts18 Apr 2023Dismissed

Nirmala Devi Jindal Vs Usha Goel & Ors.

Delhi High Court · (2023) 04 DEL CK 0831

Arbitration and Conciliation Act, 1976-Section 37, 34Micro, Small & Medium Enterprises Development Act, 2006-Section 18Indian Partnership Act, 1932-Section 18, 25, 31 (2)
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