High Courts18 Apr 2023Dismissed
Charanjiv Kumar Taneja Trading As Chirag Enterprises Vs Registrar Of Trade Marks
Delhi High Court · (2023) 04 DEL CK 0085
Constitution Of India, 1950 — Article 226Trade Marks Act, 1999 — Section 25(3)
COURT ARCHIVE
Delhi High Court judgments
1,37,134 judgments · page 1,903 of 6,857
High Courts18 Apr 2023Dismissed
Rohit Panjwani Vs M/S BSES Rajdhani Power Limited & Ors
Delhi High Court · (2023) 04 DEL CK 0084
Constitution Of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts18 Apr 2023Dismissed
Vinod Kumar Vs State (Gnct Of Delhi)
Delhi High Court · (2023) 04 DEL CK 0072
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 82, 83, 173(2), 207, 209, 313, 357A, 374, 374(2)Indian Penal Code, 1860 — Section 34, 302
High Courts18 Apr 2023
Louis Vuitton Malletier Vs Santosh & Ors
Delhi High Court · (2023) 04 DEL CK 0071
High Courts18 Apr 2023Allowed
Nanu Ram Goyal Vs Commissioner Of CGST And Central Excise, Delhi & Ors
Delhi High Court · (2023) 04 DEL CK 0070
Constitution Of India, 1950 — Article 14Finance Act, 1994 — Section 65(105)(zzzza), 65(105)(zzzh), 67, 73, 73(4B), 76, 77, 78Central Excise Act, 1944 — Section 37B
High Courts17 Apr 2023Disposed Of
Gaurav Dhanuka & Anr. Vs Surya Maintenance Agency Pvt Ltd & Ors.
Delhi High Court · (2023) 04 DEL CK 1045
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 9, 21, 8, 2(1)(h), 12, Fourth ScheduleInsolvency and Bankruptcy Code, 2016
High Courts17 Apr 2023Disposed Of
Subhash Infraengineers Pvt Ltd Vs NTPC Ltd
Delhi High Court · (2023) 04 DEL CK 0881
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12, 29B, 62(2), 62(3), 73, 76
High Courts17 Apr 2023Dismissed
Rajo Vs Delhi Building And Other Construction Workers Welfare Board & Anr.
Delhi High Court · (2023) 04 DEL CK 0873
Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002-Rule 272, 273
High Courts17 Apr 2023Disposed Of
Cars24 Services Private Limited Through Its Authorized Representative Mr Gaurang Saxena Vs Ranjeet Singh Jindal & Anr.
Delhi High Court · (2023) 04 DEL CK 0871
Arbitration & Conciliation Act, 1996-Section 11
High Courts17 Apr 2023
Pradeep Malik & Ors. Vs Chander Dhingra & Ors.
Delhi High Court · (2023) 04 DEL CK 0866
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 25B, 25(B)(4), Third ScheduleCode of Civil Procedure, 1908-Section 151, Order 20 Rule 12Evidence Act-Section 116
High Courts17 Apr 2023Allowed
Ayan Jorwal (Minor) Through Father Dinesh Kumar Meena Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 0989
Constitution of India-Article 19(1)(g), 21(A), 14 and 16, 14Delhi School Education Act, 1972-Section 16(3), Rule 145Right to Education Act, 2009-Section 13
High Courts17 Apr 2023Dismissed
M/s Incas Vs India Tourism Development Corporation Ltd. & Anr.
Delhi High Court · (2023) 04 DEL CK 0985
CPC-Section 151The Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 7
High Courts17 Apr 2023
Mrs. Kailash Kaur Vs Harvinder Singh & Ors.
Delhi High Court · (2023) 04 DEL CK 0968
Commercial Courts Act, 2015
High Courts17 Apr 2023Disposed Of
Kirti College Of Education Vs National Council For Teacher Education & Anr.
Delhi High Court · (2023) 04 DEL CK 0946
National Council of Teacher Education Act, 1993-Section 17
High Courts17 Apr 2023Dismissed
Vikas Jain Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0930
Constitution of India-Article 226, 14Land Acquisition Act, 1894-Section 4Limitation Act, 1963-Section 5
High Courts17 Apr 2023Dismissed
Addl.Commissioner Of Police Security Vs Dinesh Kumar & Anr.
Delhi High Court · (2023) 04 DEL CK 0917
NDPS Act-Sections 20, 29, 61, 85, 50Delhi Police (Punishment and Appeal) Rules, 1980-Rules 16, 12, 12(a)Constitution of India-Article 311(2)(b)
High Courts17 Apr 2023Disposed Of
Fleur Hotels Private Limited Vs M/s Hind Inns And Hotels Ltd & Ors.
Delhi High Court · (2023) 04 DEL CK 0915
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1)Delhi International Arbitration Centre (Arbitration Proceedings) Rules, 2018-Rule 4.2, 34Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts17 Apr 2023Dismissed
Union Of India Vs MPB Construction Pvt. Ltd.
Delhi High Court · (2023) 04 DEL CK 0911
Limitation Act, 1963-Section 5Delhi High Court (Original Side) Rules, 2018-Volume V Chapter 1 Part A(a) Rule 4Arbitration and Conciliation Act, 1996-Section 34, 34(3), 33
High Courts17 Apr 2023Disposed Of
M/s Energy Efficient Services Limited Vs M/s Merry Gold Enterprises
Delhi High Court · (2023) 04 DEL CK 0909
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)Code of Civil Procedure, 1908-Section 151Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts17 Apr 2023Disposed Of
Pernod Ricard India Private Limited Vs Mohan Meakin Limited & Anr.
Delhi High Court · (2023) 04 DEL CK 0898