High Courts17 Apr 2023Dismissed
Vikas Jain Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0930
Constitution of India-Article 226, 14Land Acquisition Act, 1894-Section 4Limitation Act, 1963-Section 5
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Delhi High Court judgments
1,37,140 judgments · page 1,904 of 6,857
High Courts17 Apr 2023Dismissed
Addl.Commissioner Of Police Security Vs Dinesh Kumar & Anr.
Delhi High Court · (2023) 04 DEL CK 0917
NDPS Act-Sections 20, 29, 61, 85, 50Delhi Police (Punishment and Appeal) Rules, 1980-Rules 16, 12, 12(a)Constitution of India-Article 311(2)(b)
High Courts17 Apr 2023Disposed Of
Fleur Hotels Private Limited Vs M/s Hind Inns And Hotels Ltd & Ors.
Delhi High Court · (2023) 04 DEL CK 0915
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1)Delhi International Arbitration Centre (Arbitration Proceedings) Rules, 2018-Rule 4.2, 34Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts17 Apr 2023Dismissed
Union Of India Vs MPB Construction Pvt. Ltd.
Delhi High Court · (2023) 04 DEL CK 0911
Limitation Act, 1963-Section 5Delhi High Court (Original Side) Rules, 2018-Volume V Chapter 1 Part A(a) Rule 4Arbitration and Conciliation Act, 1996-Section 34, 34(3), 33
High Courts17 Apr 2023Disposed Of
M/s Energy Efficient Services Limited Vs M/s Merry Gold Enterprises
Delhi High Court · (2023) 04 DEL CK 0909
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)Code of Civil Procedure, 1908-Section 151Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts17 Apr 2023Disposed Of
Pernod Ricard India Private Limited Vs Mohan Meakin Limited & Anr.
Delhi High Court · (2023) 04 DEL CK 0898
High Courts17 Apr 2023Disposed Of
Md Aasif & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 0893
IPC-Sections 498A, 406, 34DV act-Section 12
High Courts17 Apr 2023Disposed Of
Arun Chowdery & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 0892
IPC-Sections 498-A, 406, 34The Hindu Marriage Act-Section 13(B)Cr.P.C-Section 125
High Courts17 Apr 2023Disposed Of
Rajnish Jha Alias Rajnish Kumar Jha & Anr. Vs State GNCT Of Delhi Through Cief Secretary & Anr.
Delhi High Court · (2023) 04 DEL CK 0887
Cr.P.C.-Section 482IPC-Section 323, 354, 34, 354A, 506
High Courts17 Apr 2023Disposed Of
Dhruv Jalan Vs Arun Malhotra
Delhi High Court · (2023) 04 DEL CK 0885
High Courts17 Apr 2023Disposed Of
Shafiqur Rahman Kidwai Association (SRKA) & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1028
CCS (Pension) Rules, 1972-Rule 3(q), 14, 14(1), 14(2)Jamia Millia Islamia Act, 1988-Section 23(f), 39, 40Railway Services (Pension) Rules, 1993-Rule 31
High Courts17 Apr 2023Disposed Of
Shyama Devi & Ors. Vs M/S New India Assurance Co Ltd & Anr.
Delhi High Court · (2023) 04 DEL CK 1042
Limitation Act-Section 5Employee’s Compensation Act, 1923-Sections 21, 22, 30Code of Civil Procedure-Section 21
High Courts17 Apr 2023Disposed Of
Curling Association Of India Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1086
High Courts17 Apr 2023Disposed Of
The Pr. Commissioner Of Income Tax -7 Vs Veolia India Pvt. Ltd. (Earlier Known As Veolia Water India Pvt. Ltd.)
Delhi High Court · (2023) 04 DEL CK 1092
High Courts17 Apr 2023Disposed Of
Ansar Ahmed Vs State (NCT of Delhi)
Delhi High Court · (2023) 04 DEL CK 0798
Cr.P.C.-Section 439NDPS Act, 1985-Sections 21, 25, 29, 37
High Courts17 Apr 2023Dismissed
Taslim Vs State (NCT Of Delhi)
Delhi High Court · (2023) 04 DEL CK 0799
Cr.P.C.-Section 439NDPS Act-Sections 21, 25, 29, 37, 37(1)(b)(ii)
High Courts17 Apr 2023Allowed
IPSAA Holdings Pvt Ltd Vs Regional Provident Fund Commissiner, EPFO
Delhi High Court · (2023) 04 DEL CK 0804
Employees' Provident Funds Act and Miscellaneous Provisions Act, 1952-Section 7'I', 7A, 7B
High Courts17 Apr 2023Disposed Of
Kamal Singh Bisht Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0768
Constitution of India-Article 226, 227
High Courts17 Apr 2023Disposed Of
Sachin Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0767
High Courts17 Apr 2023Disposed Of
Lokesh Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0765