High Courts17 Apr 2023Disposed Of
Kamal Singh Bisht Vs Union Of India & Ors
Delhi High Court · (2023) 04 DEL CK 0133
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,37,143 judgments · page 1,906 of 6,858
High Courts17 Apr 2023Dismissed
Rajo Vs Delhi Building And Other Construction Workers Welfare Board And Anr .
Delhi High Court · (2023) 04 DEL CK 0075
Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 272,, 273
High Courts17 Apr 2023Dismissed
Addl.Commissioner Of Police Security Vs Dinesh Kumar & Anr.
Delhi High Court · (2023) 04 DEL CK 0074
Constitution Of India, 1950 — Article 311(2)(b)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12, 12(a), 16Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29, 50, 61, 85
High Courts17 Apr 2023Disposed Of
Ansar Ahmed Vs State (Nct Of Delhi)
Delhi High Court · (2023) 04 DEL CK 0073
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37
High Courts17 Apr 2023Disposed Of
Cars24 Services Private Limited Through Its Authorized Representative Mr Gaurang Saxena Vs Ranjeet Singh Jindal & Anr.
Delhi High Court · (2023) 04 DEL CK 0069
Arbitration and Conciliation Act, 1996 — Section 11
High Courts17 Apr 2023Dismissed
Taslim Vs State (Nct Of Delhi)
Delhi High Court · (2023) 04 DEL CK 0068
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37, 37(1)(b)(ii)
High Courts17 Apr 2023
M.G. Ramachandran Vs Ratna Kapur & Anr
Delhi High Court · (2023) 04 DEL CK 0066
Indian Succession Act, 1925 — Section 301, 302Insurance Act, 1938 — Section 38, 39, 39(6), 39(7), 44, 44(2)Code of Civil Procedure, 1908 — Section 60(1)(kb)
High Courts15 Apr 2023Allowed
RS Yadav Vs Govt. of NCT of Delhi & Others
Delhi High Court · (2023) 04 DEL CK 0967
Constitution of India-Article 21
High Courts15 Apr 2023Dismissed
Chandralekha Constructions Private Limited Vs NBCC (India) Limited & Anr.
Delhi High Court · (2023) 04 DEL CK 1081
High Courts13 Apr 2023Disposed Of
Ashok Kumar Madan Vs Income Tax Officer Ward 67(1) New Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1300
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 192, 194IA, 194A, 143(1)
High Courts13 Apr 2023Disposed Of
Satarupa Chakraborty Vs Jawahar Lal Nehru University & Anr.
Delhi High Court · (2023) 04 DEL CK 1322
Constitution of India-Article 226, 14, 19, 21
High Courts13 Apr 2023Disposed Of
Simmi Arora & Anr. Vs The State & Ors.
Delhi High Court · (2023) 04 DEL CK 1227
IPC-Section 468, 471, 34, 420, 174A
High Courts13 Apr 2023Disposed Of
Akash Vs The State NCT Of Delhi
Delhi High Court · (2023) 04 DEL CK 1226
Code of Criminal Procedure (printed only as "Cr. P.C")-Section 439IPC-Sections 307, 34
High Courts13 Apr 2023Disposed Of
Narender Singh & Ors. Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1225
Indian Penal Code-Section 354A, 34, 509Code of Criminal Procedure, 1973-Section 482
High Courts13 Apr 2023Allowed
Rahul Garg & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1224
IPC-Section 498A, 406, 34, 376Cr.P.C.-Section 164DV Act-Section 12
High Courts13 Apr 2023Disposed Of
Harsh Yadav Vs State NCT Of Delhi & Ors
Delhi High Court · (2023) 04 DEL CK 1223
IPC, 1860-Section 279, 338MV Act-Section 3, 181
High Courts13 Apr 2023Disposed Of
Heena Khatun Vs State NCT Of Delhi
Delhi High Court · (2023) 04 DEL CK 1135
NDPS Act-Sections 21, 25, 29, 37, 41, 41(1), 41(2), 42, 42(1), 43, 50, 50(1), 50(4); Chapter IV; Chapter VACode of Criminal Procedure, 1973-Section 100
High Courts13 Apr 2023Disposed Of
Ashwani Kumar Vs Indian Oil Corporation Limited & Ors.
Delhi High Court · (2023) 04 DEL CK 1133
Constitution of India-Article 14, 226
High Courts13 Apr 2023Dismissed
E S Ranganatha Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1131
GAIL Employees CDA Rule 1986-Rule 25(5)PMLAPrevention of Corruption Act
High Courts13 Apr 2023
State Bank Of India Vs M/s Arizona Printers & Packers Ltd & Ors
Delhi High Court · (2023) 04 DEL CK 1129
CPC-Order IX Rule 13, Section 151Limitation Act-Section 5POCSO