High Courts13 Apr 2023Disposed Of

Shuchi Goel Vs Shashi Goel & Ors.

Delhi High Court · (2023) 04 DEL CK 1147

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(4), 22(3)Protection of Women from Domestic Violence Act, 2005-Section 2(s), 12, 17, 19Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 19, 20, 23, 24, 32
High Courts13 Apr 2023Allowed

Raghunath Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 04 DEL CK 1142

Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 14, 14(1), 14(2), 17(1), 22(1)(b), 2(m)Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002-Rule 273, 273(5), 266(2), 267(2), 272
High Courts13 Apr 2023Allowed

TTK Prestige Ltd Vs KCM Appliances Private Limited

Delhi High Court · (2023) 04 DEL CK 0862

Designs Act, 2000-Section 2(a), 2(d), 2(g), 2(i), 4, 4(a), 4(b), 4(c), 6, 6(1), 6(3), 6(4), 6(4)(a), 6(4)(b), 19, 19(1), 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(e), 22, 22(1), 22(3), 44, 47Designs Rules, 2001-Rule 2(e), 6(1), 10, 10(1), 11, 14(1), 14(2), 14(4)Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XIII-A